CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Patna High Court

COURT ARCHIVE

Patna High Court judgments

53,185 judgments · page 2,500 of 2,660

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1914
  • 1910
High Courts10 Nov 1930

Kulo Singh and Others Vs Emperor

Patna High Court · AIR 1931 Patna 140

Criminal Procedure Code, 1898 (CrPC) — Section 45
Read judgment
High Courts05 Nov 1930

Rajnandan Prasad Vs Mukh Lal Gir and Others

Patna High Court · AIR 1931 Patna 182

Civil Procedure Code, 1908 (CPC) — Section 80Public Demands Recovery Act — Section 29, 7
Read judgment
High Courts04 Nov 1930

(Sri Thakur) Nawnit Prayaqi Vs Budhu Mahton

Patna High Court · AIR 1931 Patna 161

Read judgment
High Courts03 Nov 1930

Iswar Panda Vs Emperor

Patna High Court · AIR 1931 Patna 99

Penal Code, 1860 (IPC) — Section 109, 379
Read judgment
High Courts31 Oct 1930

Sahdeo Singh and Another Vs Ram Kishun Singh and Another

Patna High Court · AIR 1932 Patna 212

Criminal Procedure Code, 1898 (CrPC) — Section 145, 386(a)
Read judgment
High Courts29 Oct 1930

Labedan Sain Vs Emperor

Patna High Court · AIR 1931 Patna 49

Penal Code, 1860 (IPC) — Section 395, 397
Read judgment
High Courts17 Oct 1930

Assistant Government Advocate Vs Upendra Nath Mukerji

Patna High Court · AIR 1931 Patna 81

Penal Code, 1860 (IPC) — Section 145, 151Prisoners Act, 1900 — Section 39
Read judgment
High Courts19 Sept 1930

Rajendra Prosad Bose and Another Vs Gopal Prasad Sen

Patna High Court · AIR 1931 Patna 61

Government of India Act, 1915 — Section 108(1)
Read judgment
High Courts16 Sept 1930

Suchit Choudhuri Vs Harnandan Singh and Others

Patna High Court · AIR 1933 Patna 29

Read judgment
High Courts01 Sept 1930

Sakal Ahir and Others Vs Palakdhari Ahir

Patna High Court · AIR 1931 Patna 96

Criminal Procedure Code, 1898 (CrPC) — Section 172Penal Code, 1860 (IPC) — Section 379
Read judgment
High Courts14 Aug 1930

Suchit Ahir Vs Emperor

Patna High Court · AIR 1931 Patna 85

Evidence Act, 1872 — Section 114(a)Penal Code, 1860 (IPC) — Section 411
Read judgment
High Courts07 Aug 1930

Inder Prasad and Others Vs Naurang Kuar and Others

Patna High Court · AIR 1930 Patna 607

Transfer of Property Act, 1882 — Section 82, 83
Read judgment
High Courts07 Aug 1930

Ragho Prosad Gupta Vs Emperor

Patna High Court · AIR 1931 Patna 159

Penal Code, 1860 (IPC) — Section 408
Read judgment
High Courts07 Aug 1930

Surajmull-Brijlal Vs Commissioner of Income Tax

Patna High Court · AIR 1930 Patna 538

Specific Relief Act, 1877 — Section 45, 50
Read judgment
High Courts06 Aug 1930

Janki Saran Singh and Others Vs Mohammad Ismail and Others

Patna High Court · AIR 1932 Patna 273

Estates Partition Act, 1897 — Section 99Transfer of Property Act, 1882 — Section 68, 68(c)
Read judgment
High Courts06 Aug 1930

Jankisaran Singh and Others Vs Khan Bahadur Syed Muhammad Ismail and Others

Patna High Court · 139 Ind. Cas. 525

Transfer of Property Act, 1882 — Section 68
Read judgment
High Courts05 Aug 1930

Jyoti Prasad Singh Deo Bahadur Vs Commissioner of Income Tax

Patna High Court · AIR 1931 Patna 15

Read judgment
High Courts05 Aug 1930

J.E. Rutherford Vs Commissioner of Income Tax

Patna High Court · AIR 1931 Patna 451

Income Tax Act, 1961 — Section 4(3), 4(5), 4(7)
Read judgment
High Courts31 Jul 1930

Shiva Narain Mahton and Others Vs Chandra Sekhar Prasad Singh and Others

Patna High Court · AIR 1933 Patna 616

Read judgment
High Courts31 Jul 1930

Jangi Pandey Vs Saudagar Singh

Patna High Court · AIR 1931 Patna 113

Court Fees Act, 1870 — Section 27(b), 28
Read judgment
Previous1…2,4982,4992,5002,5012,502…2,660Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions