High Courts31 Jul 1930
Lachmi Prasad Vs Secy. of State
Patna High Court · AIR 1931 Patna 39
Court Fees Act, 1870 — Section 13, 27(b), 28
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,501 of 2,660
High Courts30 Jul 1930
Reazuddin Mian Vs Sibnarain Saha and Others
Patna High Court · AIR 1930 Patna 603
High Courts29 Jul 1930Dismissed
Kesho Sahu Vs Mt. Muktakiman
Patna High Court · (1930) 07 PAT CK 0001
High Courts28 Jul 1930
Saddique and Others Vs Sheikh Mohid and Others
Patna High Court · AIR 1930 Patna 556
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144Penal Code, 1860 (IPC) — Section 323
High Courts25 Jul 1930
Ramdhari Rai Vs Gorakh Rai
Patna High Court · AIR 1931 Patna 236
Bengal Tenancy Act, 1885 — Article 3 Schedule 3, 87Transfer of Property Act, 1882 — Section 55(4)(b)
High Courts24 Jul 1930
Maharajadhiraja of Darbhanga Vs Commissioner of Income Tax
Patna High Court · AIR 1931 Patna 223
High Courts23 Jul 1930
Prayan Prasad and Others Vs Gaya Bank and Trades Association Ltd.
Patna High Court · AIR 1931 Patna 44
Limitation Act, 1963 — Article 112
High Courts23 Jul 1930
Manindra Nath Banerji Vs Ganesh Chandar Chatterji
Patna High Court · AIR 1931 Patna 76
Civil Procedure Code, 1908 (CPC) — Section 60(m)Succession Act, 1925 — Section 119Transfer of Property Act, 1882 — Section 19
High Courts23 Jul 1930
Maharaja Kesho Prasad Singh Vs Ramdhar Rai and Others
Patna High Court · 128 Ind. Cas. 785
Bengal Tenancy Act, 1885 — Section 148
High Courts21 Jul 1930
Ghanshyam Das and Others Vs Ragho Singh and Another
Patna High Court · AIR 1931 Patna 64
Criminal Procedure Code, 1898 (CrPC) — Section 145Transfer of Property Act, 1882 — Section 52
High Courts18 Jul 1930
Rambishun Singh and Others Vs Kuldip Singh and Others
Patna High Court · AIR 1931 Patna 72
High Courts15 Jul 1930
Tugan Mull Vs Ladhu Lal and Others
Patna High Court · AIR 1931 Patna 218
Limitation Act, 1963 — Article 183, 19, 20
High Courts09 Jul 1930
Amar Ali Vs Farat Ali and Another
Patna High Court · AIR 1931 Patna 20
Bengal Tenancy Act, 1885 — Section 167, 49
High Courts09 Jul 1930
Foodeni Sah Vs Azhar Hussain Khan
Patna High Court · AIR 1931 Patna 325
Transfer of Property Act, 1882 — Section 72
High Courts08 Jul 1930
Ram Chandra Nayek Kalia Vs Gharbharan Ahir
Patna High Court · (1930) 07 PAT CK 0032
High Courts08 Jul 1930
Bakshish Rai and Others Vs Mt. Rajo Kuer
Patna High Court · AIR 1930 Patna 564
High Courts07 Jul 1930
Mt. Babui Radhika Debi Vs Ramasray Prasad Chowdhry
Patna High Court · AIR 1931 Patna 137
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4(5)Legal Practitioners (Amendment) Act, 1926 — Section 4Legal Practitioners Act, 1879 — Section 28
High Courts04 Jul 1930
Dhana Koeri and Others Vs Ram Kewal Ahir and Others
Patna High Court · AIR 1930 Patna 570
Transfer of Property Act, 1882 — Section 74
High Courts04 Jul 1930
Mt. Bhatia and Another Vs Abdus Shakur and Others
Patna High Court · AIR 1931 Patna 57