High Courts23 Mar 1931
Mt. Kerkati and Another Vs Dibakar Naik and Others
Patna High Court · AIR 1932 Patna 70
Bengal Tenancy Act, 1885 — Section 26
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,497 of 2,660
High Courts16 Mar 1931
Mehdatunnissa Begam Vs Sewak Ram and Others
Patna High Court · AIR 1933 Patna 161
High Courts13 Mar 1931
Pirthvi Chand Lal Vs Kirtyanand Singh and Others
Patna High Court · AIR 1932 Patna 21
Bengal Land Revenue Sales Act, 1859 — Section 33, 5
High Courts10 Mar 1931
Bibi Mehdatunnissa Vs Sheo Devi Singh and Others
Patna High Court · AIR 1931 Patna 217
High Courts10 Mar 1931
Tej Narayan Singh and Others Vs Secy. of State
Patna High Court · AIR 1932 Patna 86
Court Fees Act, 1870 — Section 15
High Courts10 Feb 1931
Biswanath Missir Vs Ram Prasad Tewari
Patna High Court · AIR 1931 Patna 389
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts09 Feb 1931
Malik Mokhtar Ahmad Vs Akloo Mahto and Others
Patna High Court · AIR 1932 Patna 5
Bengal Tenancy Act, 1885 — Section 102(h)
High Courts06 Feb 1931
Muhmmad Din Mian and Others Vs Mt. Atirajo Kuer and Others
Patna High Court · AIR 1931 Patna 418
High Courts05 Feb 1931
Mohammed Ejaz Hussan Khan Vs Emperor
Patna High Court · AIR 1931 Patna 160
Criminal Procedure Code, 1898 (CrPC) — Section 319, 332, 71
High Courts04 Feb 1931
Ibrahim Hussain Khan Vs Ram Newaz Gayasat Ram and Others
Patna High Court · AIR 1931 Patna 188
Court of Wards Act — Section 35, 60A
High Courts04 Feb 1931
Lal Mohammad and Others Vs Emperor
Patna High Court · AIR 1931 Patna 337
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 147, 426
High Courts04 Feb 1931
Lachuman Lal Pathak and Another Vs Kumar Kamakshya Narayan Singh
Patna High Court · AIR 1931 Patna 224
Bengal Tenancy Act, 1885 — Section 103BEvidence Act, 1872 — Section 11, 32(5)
High Courts04 Feb 1931
Sitaram Singh Vs Kesho Prasad Singh Bahadur and Others
Patna High Court · AIR 1931 Patna 195
Court Fees Act, 1870 — Section 7(4)(c), 7(5)
High Courts03 Feb 1931
Sudhansu Bhattacharyya Vs Chairman, Patna City Municipality
Patna High Court · AIR 1932 Patna 150
High Courts03 Feb 1931
Dwarka Singh and Others Vs Emperor
Patna High Court · AIR 1931 Patna 207
Penal Code, 1860 (IPC) — Section 145, 225
High Courts26 Jan 1931
Mahabir Baitha Vs Emperor
Patna High Court · AIR 1931 Patna 302
Criminal Procedure Code, 1898 (CrPC) — Section 476BPenal Code, 1860 (IPC) — Section 323, 452
High Courts20 Jan 1931
Tilak Mahto Vs Akhil Kishore and Others
Patna High Court · AIR 1931 Patna 183
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 2
High Courts19 Jan 1931
Hafiz Mohamad Sani and Others Vs Emperor
Patna High Court · AIR 1931 Patna 150
Criminal Procedure Code, 1898 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 117
High Courts19 Jan 1931
Upendranath Mukherji and Others Vs Dhubeswar Lal Singh and Others
Patna High Court · AIR 1931 Patna 240