High Courts23 Apr 1997
Brijendra Kumar Yadav Vs The State of Bihar and Others
Patna High Court · (1997) 1 PLJR 921
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,770 of 2,661
High Courts23 Apr 1997
Construction and Carrier Company Vs The State of Bihar and Others
Patna High Court · (1997) 2 PLJR 362
Arbitration Act, 1940 — Section 20, 30, 39
High Courts22 Apr 1997Allowed
Sushil Kumar Chaudhary and Another Etc. Vs State of Bihar and Others
Patna High Court · (1997) 2 BLJR 1641 : (1997) 1 PLJR 857
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16, 16(3)
High Courts22 Apr 1997Allowed
I.T.C. Ltd. Vs State of Bihar and Others
Patna High Court · (1998) 1 LLJ 418 : (1997) 1 PLJR 934
Constitution of India, 1950 — Article 12, 14Industrial Disputes Act, 1947 — Section 10, 10(1), 2A
High Courts22 Apr 1997Dismissed
Rabindra Kumar Singh Vs The State of Bihar and Others
Patna High Court · (1997) 1 PLJR 980
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
High Courts22 Apr 1997Dismissed
Sumitra Devi and Another Vs Upendra Nath Pandey and Others
Patna High Court · (1997) 2 PLJR 117
Hindu Succession Act, 1956 — Section 6Succession Act, 1925 — Section 299
High Courts21 Apr 1997Dismissed
National Insurance Company, Ltd. Vs Smt. Sumitra Devi and Others
Patna High Court · (1997) 2 BLJR 1619
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5Motor Vehicles Act, 1939 — Section 110A, 95
High Courts17 Apr 1997
Yogendra Vs State of Bihar and Others
Patna High Court · (1997) 2 BLJR 1373
Bihar Public Land Encroachment Act, 1956 — Section 11
High Courts17 Apr 1997Dismissed
Sk. Jamlu Quazi @ Md. Namaluddin and Others Vs The State of Bihar and Another
Patna High Court · (1997) 2 PLJR 811
Criminal Procedure Code, 1973 (CrPC) — Section 203, 286, 297, 319, 319(1)
High Courts17 Apr 1997Dismissed
Prabhat Kumar Mitra Vs Smt. Sikha Mitra
Patna High Court · (1997) 2 BLJR 1326 : (1997) 2 PLJR 130
High Courts17 Apr 1997Dismissed
State Bank of India Vs The State of Bihar and Others
Patna High Court · (1997) 2 PLJR 192
Bihar Finance Act, 1981 — Section 25, 27, 27(1), 27(2), 27(3)
High Courts17 Apr 1997
Oriental Insurance Co. Ltd. Vs Bhagirath Bhagat and Others
Patna High Court · (1998) 2 ACC 566 : (1999) ACJ 1567
Motor Vehicles Act, 1988 — Section 173
High Courts17 Apr 1997
COMMISSIONER OF INCOME TAX Vs HARI PRASAD UMASHANKAR
Patna High Court · (2000) 113 TAXMAN 644
Income Tax Act, 1961 — Section 187, 256
High Courts15 Apr 1997Dismissed
Heavy Engineering Corporation Ltd. Vs Footwear and Footwear and Another
Patna High Court · (1997) 2 BLJR 1540 : (1997) 2 PLJR 81
Arbitration Act, 1940 — Section 30, 33, 39
High Courts15 Apr 1997
Progressive Lawyers Association Vs The State of Bihar and Others
Patna High Court · (1997) 1 PLJR 860
High Courts14 Apr 1997Dismissed
Sri N.C. Dhoundial Vs State of Bihar and Hem chan
Patna High Court · (1997) 2 PLJR 754
Criminal Procedure Code, 1973 (CrPC) — Section 192, 197, 197(2), 197(3), 202Penal Code, 1860 (IPC) — Section 147, 342, 380, 384, 427Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
High Courts13 Apr 1997Allowed
Bachandeo Rai and Others Vs Ram Naresh Rai and Others
Patna High Court · (1997) 2 BLJR 1738 : (1997) 2 PLJR 364
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 38 Rule 5(1), Order 38 Rule 5(4)
High Courts11 Apr 1997
Ambika Construction Vs Income Tax Officer and Others
Patna High Court · (1998) 234 ITR 716 : (1998) 99 TAXMAN 561
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143
High Courts11 Apr 1997Allowed
The State of Bihar Vs Purshotam Lal Kejriwal and Another
Patna High Court · (1998) 1 BLJR 450
Criminal Procedure Code, 1973 (CrPC) — Section 167, 258, 260, 262, 468Essential Commodities Act, 1955 — Section 3, 7
High Courts11 Apr 1997
Md. Shahjaha Vs The Administrator, Patna Municipal Corporation and Another
Patna High Court · (1997) 2 PLJR 3