High Courts01 May 1997Dismissed

Gaur Chandra Sen Vs Yamuna Prasad

Patna High Court · (1998) 1 PLJR 274

Bhoodan Yagna Act, 1954 — Section 11Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 10(1), 11(1)Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 20