COURT ARCHIVE

Patna High Court judgments

53,217 judgments · page 1,769 of 2,661

High Courts29 Apr 1997Allowed

Arjun Prasad Yadav @ Arjun Yadav Vs State of Bihar and Others

Patna High Court · (1997) 1 PLJR 951

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Rules, 1963 — Rule 14(4), 19, 19(4)

Read judgment

High Courts28 Apr 1997Dismissed

Tej Narayan Kumar Vs Baba Saheb Bhim Rao Ambedkar Bihar University and Others

Patna High Court · (1997) 1 PLJR 862

Read judgment

High Courts25 Apr 1997Allowed

Smt. Prabha Dey Vs New India Assurance Co. Ltd.

Patna High Court · (1997) 2 PLJR 199

Motor Vehicles Act, 1988 — Section 110

Read judgment

High Courts25 Apr 1997Dismissed

National Insurance Co. Vs Moti Lal Modi and Another

Patna High Court · (1997) 45 BLJR 1428 : (1998) 1 LLJ 557

Workmens Compensation Act, 1923 — Section 4A

Read judgment

High Courts25 Apr 1997Allowed

Bhola Rai and Another Vs State of Bihar and Another

Patna High Court · (1997) CriLJ 3217

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 161(3), 164, 173(5)Penal Code, 1860 (IPC) — Section 302, 307, 34

Read judgment

High Courts25 Apr 1997Dismissed

Hardeo Prasad Vs Depot Manager, Biscomaun Hilsa and Others

Patna High Court · AIR 1997 Patna 137 : (1997) 45 BLJR 1400

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 5, 6

Read judgment

High Courts25 Apr 1997

Sagarmal Agrawal Vs Bhartiya Construction and Others

Patna High Court · (1997) 2 PLJR 176

Read judgment

High Courts24 Apr 1997

State of Bihar Vs Nityanand Sarkar

Patna High Court · (1997) 2 PLJR 238

Land Acquisition Act, 1894 — Section 18, 28A, 4(1)

Read judgment

High Courts24 Apr 1997Dismissed

Bihar Hindu Religious Trust Board, Patna Vs Kedar Nath Sharma and Others

Patna High Court · (1997) 2 BLJR 1447

Civil Procedure Code, 1908 (CPC) — Section 151

Read judgment

High Courts24 Apr 1997

SMT. BIMLA SINGH AND ANOTHER Vs CHIEF COMMISSIONER OF Income Tax AND OTHERS.

Patna High Court · (1998) 230 ITR 349 : (1998) 96 TAXMAN 114

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132

Read judgment

High Courts24 Apr 1997

Shyam Kumar Arora and Another Vs Government of India and Another

Patna High Court · (1998) 234 ITR 775

Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 276C, 277

Read judgment

High Courts24 Apr 1997

Smt. Bimla Singh and Another Vs Chief Commissioner of Income Tax and Others

Patna High Court · (1997) 1 PLJR 899

Income Tax Act, 1961 — Section 132, 132(5)

Read judgment

High Courts24 Apr 1997Allowed

Suresh Thakur and Ram Bilash Sah Vs The State of Bihar and Another

Patna High Court · (1997) 2 PLJR 389

Penal Code, 1860 (IPC) — Section 304, 34Criminal Procedure Code, 1973 (CrPC) — Section 173, 210, 210(1), 210(2), 210(3)

Read judgment

High Courts24 Apr 1997

SMT. BIMLA SINGH and Another Vs CHIEF COMMISSIONER OF INCOME TAX and Others

Patna High Court · (1998) 147 CTR 279

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132

Read judgment

High Courts23 Apr 1997Dismissed

Devendra Narain Ojha Vs The State of Bihar

Patna High Court · (1997) 1 PLJR 954

Civil Services (Classification, Control and Appeal) Rules — Rule 55Constitution of India, 1950 — Article 136, 142, 226

Read judgment

High Courts23 Apr 1997

Dr. Bhagwan Das Vs The Vice-Chancellor, Magadh University and Others

Patna High Court · (1997) 1 PLJR 876

Bihar State Universities Act, 1976 — Section 67Evidence Act, 1872 — Section 35

Read judgment

High Courts23 Apr 1997Dismissed

Amarjit Singh Vs State of Bihar and Others

Patna High Court · AIR 1997 Patna 141

Bihar Motor Vehicles Taxation Act, 1994 — Section 13, 21, 5Constitution of India, 1950 — Article 245

Read judgment

High Courts23 Apr 1997Dismissed

Hare Ram Choudhary Vs The State of Bihar and Another

Patna High Court · (1997) 1 PLJR 1006

Criminal Procedure Code, 1973 (CrPC) — Section 173, 227, 228, 239, 240

Read judgment

High Courts23 Apr 1997Dismissed

Shankar Traders Vs State of Bihar and Others

Patna High Court · AIR 1998 Patna 68 : (1997) 45 BLJR 1419 : (1997) 2 PLJR 24

Bihar Forest Produce (Regulation of Trade) Act, 1984 — Section 4Bihar Timber and Others Forest Produce (Transit Regulation) Rules, 1973 — Rule 3, 5Forest Act, 1927 — Section 41, 42

Read judgment

High Courts23 Apr 1997Dismissed

Sunil Kumar Sinha Vs State of Bihar

Patna High Court · (1997) 2 PLJR 411

Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2)Penal Code, 1860 (IPC) — Section 109, 120B, 407, 409, 468Prevention of Corruption Act, 1988 — Section 13, 13(2)

Read judgment