COURT ARCHIVE

Patna High Court judgments

53,217 judgments · page 1,771 of 2,661

High Courts11 Apr 1997Dismissed

Kumari Manju Vs The State of Bihar and Others

Patna High Court · (1997) 2 PLJR 77

Constitution of India, 1950 — Article 14, 141, 142(1), 16, 226Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Adoptions and Maintenance Act, 1956 — Section 20(3)

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High Courts10 Apr 1997Dismissed

Vikas Kumar Singh and Another Vs State of Bihar and Others

Patna High Court · (1997) 2 BLJR 1431

Constitution of India, 1950 — Article 37, 39, 47

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High Courts10 Apr 1997Allowed

Bindeshwari Prasad Shrivastava Vs The State of Bihar and Others

Patna High Court · (1997) 1 PLJR 928

Constitution of India, 1950 — Article 136, 21

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High Courts09 Apr 1997Dismissed

Manorma Devi and Another Vs The State of Bihar and Others

Patna High Court · (1997) 04 PAT CK 0066

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High Courts09 Apr 1997Dismissed

Ramdeo Rai (deceased) Vs Kapildeo Singh and Another

Patna High Court · (1997) 2 BLJR 1414

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High Courts09 Apr 1997Allowed

Parma Nand Singh Vs State of Bihar and Others

Patna High Court · (1997) 04 PAT CK 0021

Civil Services (Classification, Control and Appeal) Rules — Rule 49AConstitution of India, 1950 — Article 14, 142

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High Courts09 Apr 1997Dismissed

Narayan Prasad Singh Vs The State of Bihar and Others

Patna High Court · (1997) 1 PLJR 976

Constitution of India, 1950 — Article 309

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High Courts09 Apr 1997Dismissed

Bijoy Narain Rai Vs State of Bihar and Others

Patna High Court · (1997) 1 PLJR 876

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High Courts08 Apr 1997Allowed

Kishore Kumar More Vs Commissioner of Income Tax

Patna High Court · (1998) 100 TAXMAN 161

Income Tax Act, 1961 — Section 276C, 276D, 277

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High Courts08 Apr 1997Allowed

R.C. Pandey, C.M. Choubey, B.N. Singh and Nirmal Kumar Yadav Vs Shyam Sunder Prasad and The State of Bihar

Patna High Court · (1997) 04 PAT CK 0077

Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Penal Code, 1860 (IPC) — Section 323, 341, 379, 380, 452

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High Courts08 Apr 1997Allowed

Pawan Kumar and Others Vs The State of Bihar and Others

Patna High Court · (1997) 1 PLJR 869

Constitution of India, 1950 — Article 311

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High Courts08 Apr 1997

Prabhakar Choudhary Vs Commissioner of Income Tax

Patna High Court · (1997) 95 TAXMAN 393

Income Tax Act, 1961 — Section 276C, 277

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High Courts07 Apr 1997Dismissed

Reyazul Haque Vs The Bihar State Financial Corporation and Others

Patna High Court · (1997) 1 PLJR 853

Penal Code, 1860 (IPC) — Section 120B, 406, 409, 420, 466

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High Courts07 Apr 1997

Janardan Paswan and Others Vs The State of Bihar and Others

Patna High Court · (1997) 2 PLJR 369

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High Courts07 Apr 1997Allowed

Ranjit Kumar Singh Vs The State of Bihar and Others

Patna High Court · (1997) 2 PLJR 960

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High Courts04 Apr 1997Dismissed

Nand Lal Singh and twelve Ors. Vs Sri Krishna Sharma @ Sri Kishun Sharma and Prabhu Dayal Sharma

Patna High Court · (1997) 1 PLJR 1037

Limitation Act, 1963 — Article 54

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High Courts04 Apr 1997

National Insurance Co. Ltd. Vs Yashoda Devi and Others

Patna High Court · (1999) ACJ 377 : (1998) 46 BLJR 937 : (1998) 1 PLJR 557

Motor Vehicles Act, 1988 — Section 149, 173Penal Code, 1860 (IPC) — Section 279, 304A, 337

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High Courts04 Apr 1997Dismissed

Thakur Mahto and Others Vs Jira Devi @ Jiro Devi and Another

Patna High Court · (1998) 2 BLJR 1339 : (1998) 2 PLJR 367

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Limitation Act, 1963 — Article 56

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High Courts04 Apr 1997Allowed

Basuki Nath Pathak Vs The State of Bihar and Others

Patna High Court · (1997) 2 PLJR 419

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High Courts03 Apr 1997Allowed

Dr. Radha Krishna Jha and Others Vs The State of Bihar and Others

Patna High Court · (1998) 1 PLJR 23

Bihar State Universities Act, 1976 — Section 2, 2, 35Constitution of India, 1950 — Article 14

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