High Courts21 Mar 1997Dismissed
Dr. Raj Prakash Rao Vs The State of Bihar and Others
Patna High Court · (1997) 2 PLJR 408
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,773 of 2,661
High Courts21 Mar 1997Allowed
Ganesh Shukul @ Nagina Shukla Vs Tikadhar Shukul and Others (Heirs of Deceased Rule 1 Suraj Shukul)
Patna High Court · (1997) 2 BLJR 1119 : (1997) 1 PLJR 902
Limitation Act, 1963 — Section 5
High Courts21 Mar 1997Partly Allowed
Chandrakant C. Adesara and Others Vs State of Bihar and Others
Patna High Court · AIR 1997 Patna 145 : (1997) 45 BLJR 1467 : (1997) 2 PLJR 16
Constitution of India, 1950 — Article 14Stamp Act, 1899 — Section 47A
High Courts21 Mar 1997Dismissed
Ramendra Narayan Singh (substituted heir of decd., Parbati Devi) Vs Smt. Shakuntala Devi and Others
Patna High Court · (1997) 03 PAT CK 0044
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts21 Mar 1997Dismissed
Amiya Chakravarty Vs The State of Bihar and Others
Patna High Court · (1997) 1 PLJR 811
High Courts21 Mar 1997Dismissed
Ram Charittar Sahu and Others Vs Sadrul Hassan and Others
Patna High Court · (1997) 1 PLJR 880
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts20 Mar 1997Dismissed
Hari Rajwar Vs State of Bihar
Patna High Court · (1999) 1 DMC 607 : (1997) 1 PLJR 995 : (1998) 1 RCR(Criminal) 386
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397
High Courts20 Mar 1997Dismissed
Central Coalfields Limited Vs Gauri Shankar Singh Ramashankar Singh and Company
Patna High Court · (1997) 2 BLJR 1616
Arbitration Act, 1940 — Section 30, 33
High Courts20 Mar 1997
Kulanand Jha Vs The State of Bihar and Others
Patna High Court · (2005) 2 PLJR 376
High Courts19 Mar 1997
Vinod Kumar Pathak Vs The State of Bihar and Others
Patna High Court · (1997) 1 PLJR 855
High Courts19 Mar 1997Dismissed
Radhey Shyam Prasad Vs Kripa Tiwari and Others
Patna High Court · (1997) 1 BLJR 881 : (1997) 1 PLJR 918
Penal Code, 1860 (IPC) — Section 279, 337
High Courts19 Mar 1997
Basant Kumar Chaudhary Vs State of Bihar and Others
Patna High Court · (1997) 2 BLJR 1416 : (1997) 1 PLJR 784
High Courts19 Mar 1997Dismissed
Manikant Pathak and Others Vs State of Bihar and Others
Patna High Court · (1997) 1 BLJR 721 : (1997) 1 PLJR 664
COMPANIES ACT, 1956 — Section 175, 433, 617Constitution of India, 1950 — Article 12, 14, 166, 226, 227
High Courts19 Mar 1997Dismissed
Tripurari Mohan Prasad Vs The State of Bihar and Others
Patna High Court · (1997) 1 PLJR 1033
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts18 Mar 1997
Executive Engineer Phed (Mechanical) Dhanbad Division Vs Kameshwer Singh and Others
Patna High Court · (1997) 2 BLJR 1187 : (1997) 1 PLJR 927
High Courts18 Mar 1997
Project Development India Ltd. Vs Union of India(UOI) and Others
Patna High Court · (2003) 4 JCR 708
High Courts17 Mar 1997Dismissed
Ahmad Mian and Another Vs State of Bihar
Patna High Court · (1997) 2 BLJR 1717
Penal Code, 1860 (IPC) — Section 366, 366A, 376
High Courts17 Mar 1997Allowed
Bisundeo Yadav and Others Vs State of Bihar
Patna High Court · (1997) 2 BLJR 1338
Penal Code, 1860 (IPC) — Section 109, 307, 326
High Courts14 Mar 1997Dismissed
Bhagwati Prasad Jalan Vs Smt. Prem Lata Devi Kedia and Others
Patna High Court · (1997) 1 BLJR 592 : (1998) 1 CivCC 272 : (1997) 1 PLJR 674
Limitation Act, 1963 — Section 10, 11, 12, 13, 14Specific Relief Act, 1963 — Section 16, 21, 22, 34Transfer of Property Act, 1882 — Section 55
High Courts14 Mar 1997Dismissed
Situ Yadav and Others Vs State of Bihar
Patna High Court · (1997) 1 BLJR 816
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 428Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307