High Courts14 Mar 1997Allowed
State of Bihar Vs Shital Bhagat and Others
Patna High Court · (1997) 2 BLJR 1160 : (1997) 1 PLJR 748
Land Acquisition Act, 1894 — Section 18, 23, 4
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,774 of 2,661
High Courts14 Mar 1997Dismissed
Associated Cement Companies Ltd. Vs Bihar State Electricity Board and Others
Patna High Court · (1997) 2 BLJR 1056 : (1997) 1 PLJR 762
Constitution of India, 1950 — Article 14Electricity (Supply) Act, 1948 — Section 49, 59Electricity Act, 1910 — Section 24, 49
High Courts14 Mar 1997Dismissed
Bihar State Road Transport Corporation Ltd. and Another Vs Chintamani Sharma and Others
Patna High Court · (1997) 2 BLJR 1621
Motor Vehicles Act, 1939 — Section 110A
High Courts14 Mar 1997Dismissed
Tata Engineering and Locomotive Company Ltd. Vs Smt Anjali Rani Mitra and Another
Patna High Court · (1997) 1 PLJR 743
High Courts13 Mar 1997Allowed
Muneshwar Sharma Vs State of Bihar and Others
Patna High Court · (1997) 1 PLJR 840
High Courts13 Mar 1997Dismissed
Bhaskar Mitra and Others Vs State of Bihar and Others
Patna High Court · (1997) 1 BLJR 822
Criminal Procedure Code, 1973 (CrPC) — Section 179, 182, 482Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 323, 341, 498A
High Courts13 Mar 1997Allowed
Dr. Anirudh Prasad and Others Vs The State of Bihar and Others
Patna High Court · (1997) 03 PAT CK 0014
Constitution of India, 1950 — Article 226, 299
High Courts12 Mar 1997Allowed
Manoj Kumar Saraika Vs Ramesh Sahu and Others
Patna High Court · (1997) 2 BLJR 1106
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14, 3
High Courts12 Mar 1997Dismissed
Tata Iron and Steel Co. Ltd. Vs Tarkeshwar Singh and Others
Patna High Court · (1997) 2 BLJR 1104
Civil Procedure Code, 1908 (CPC) — Section 91
High Courts12 Mar 1997Dismissed
Harilal Sah and Others Vs Kedar Nath Sah and Others
Patna High Court · (1998) 1 BLJR 274 : (1997) 2 PLJR 383 : (1997) 2 PLJR 382
Criminal Procedure Code, 1973 (CrPC) — Section 144, 146, 190, 192, 200Penal Code, 1860 (IPC) — Section 144, 379
High Courts12 Mar 1997
Shri Shyam Narayan Singh Vs State of Bihar and Others
Patna High Court · (1997) 03 PAT CK 0007
High Courts11 Mar 1997Allowed
New India Assurance Co. Ltd. Vs Krishna Devi and Others
Patna High Court · (1999) ACJ 797 : (1997) 45 BLJR 884 : (1997) 2 PLJR 182
Motor Vehicles Act, 1939 — Section 95(2)
High Courts11 Mar 1997Dismissed
Ambika Prasad Vs Ranki Tirkey and Others
Patna High Court · (1997) 2 BLJR 1108
General Clauses Act, 1897 — Section 6Motor Vehicles Act, 1988 — Section 140, 166, 173, 217
High Courts11 Mar 1997
Anchlik Bhasha Vikash Samittee and Others Vs Chancellor, Ranchi University and Others
Patna High Court · (1997) 1 BLJR 612
Bihar State Universities Act, 1976 — Section 35, 57A, 58
High Courts10 Mar 1997
Awadhesh Ram Vs The State of Bihar and Others
Patna High Court · (1997) 2 PLJR 124
High Courts10 Mar 1997Dismissed
Mangal Charan Oran and Another Vs State of Bihar
Patna High Court · (1997) 1 BLJR 815
Penal Code, 1860 (IPC) — Section 263, 363, 366
High Courts06 Mar 1997
Progressive Lawyers'' Association Vs The State of Bihar and Others
Patna High Court · (1997) 03 PAT CK 0045
High Courts06 Mar 1997
Pancha Nand Verma Vs The State of Bihar and Others
Patna High Court · (1998) 1 BLJR 225 : (2003) 2 PLJR 703
Land Acquisition Act, 1894 — Section 30, 54
High Courts05 Mar 1997Allowed
Jagdamba Galla Bhandar and Others Vs Food Corporation of India and Others
Patna High Court · (1997) 1 PLJR 850
High Courts05 Mar 1997Dismissed
Gorak Nath Ram and Others Vs Smt. Nibha
Patna High Court · (1997) 1 BLJR 827
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 482Penal Code, 1860 (IPC) — Section 405, 406, 498A