High Courts13 May 1997
Mangalmoy Banerjee Vs State of Bihar and Another
Patna High Court · (1997) 2 BLJR 1565
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,767 of 2,661
High Courts12 May 1997Allowed
United India Insurance Co. Ltd. Vs Sheo Jhari Devi and Others
Patna High Court · (1999) ACJ 58 : (1997) 2 PLJR 3
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts12 May 1997
Smt. Maina Devi @ Mainabati Bageria and Another Vs Mohammed Asagar
Patna High Court · (1997) 2 BLJR 1829 : (1997) 2 PLJR 749
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 2
High Courts09 May 1997
Gauri Shankar Choudhary Vs Additional Commissioner of Income Tax and Another
Patna High Court · (1999) 154 CTR 264 : (1998) 234 ITR 865 : (1998) 1 PLJR 298
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147, 148, 149, 150, 150(1)
High Courts09 May 1997Allowed
Ram Pratap Singhania Vs Smt. Renuka Devi and Another
Patna High Court · (1997) 2 BLJR 1021
Motor Vehicles Act, 1939 — Section 95(2)(a)
High Courts09 May 1997
The Union of India (UOI) and Others Vs Sarda Colour Lab
Patna High Court · (1997) 2 PLJR 652
High Courts09 May 1997
Diwakar Sharma Vs The State of Bihar
Patna High Court · (1997) 05 PAT CK 0020
Essential Commodities Act, 1955 — Section 7
High Courts08 May 1997
COMMISSIONER OF INCOME TAX Vs RADHE SHYAM AGRAWAL and Others
Patna High Court · (1998) 146 CTR 300
Income Tax Act, 1961 — Section 256
High Courts08 May 1997Allowed
Ram Dutta Pandey and Others Vs State of Bihar and Others
Patna High Court · AIR 1998 Patna 85
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10, 10(2), 10A, 35
High Courts08 May 1997
Commissioner of Income Tax Vs Radhe Shyam Agrawal, Jainath Prasad and Baij Nath Prasad
Patna High Court · (1998) 230 ITR 21 : (1998) 101 TAXMAN 137
High Courts08 May 1997Dismissed
Union of India (UOI) Vs Gurucharan Singh (Now Dead) Narendra Singh and Others
Patna High Court · (1997) 2 BLJR 1016 : (1997) 2 PLJR 555
Arbitration Act, 1940 — Section 14, 28, 30, 33, 6
High Courts08 May 1997
Vijay Kumar Vs State of Bihar
Patna High Court · (1997) 2 PLJR 6
Criminal Procedure Code, 1973 (CrPC) — Section 2, 200
High Courts08 May 1997Dismissed
Satyadeo Prasad Vs Union of India(UOI) and Others
Patna High Court · (1999) 3 LLJ 859
Industrial Disputes Act, 1947 — Section 25B
High Courts08 May 1997Dismissed
Koshi Project Workers'' Association and Others Vs The State of Bihar and Others
Patna High Court · (1997) 2 PLJR 355
High Courts07 May 1997Allowed
National Insurance Co. Ltd. Vs Hari Narayan Ojha and Others
Patna High Court · (1999) ACJ 1188
General Clauses Act, 1897 — Section 6Motor Vehicles Act, 1988 — Section 107, 111, 138, 140, 141
High Courts06 May 1997
State of Bihar Vs Govind Singh and Others Govind Prasad Singh @ Govind Singh Vs The State of Bihar
Patna High Court · (1997) 2 PLJR 245
Criminal Procedure Code, 1973 (CrPC) — Section 145, 161, 313, 366Evidence Act, 1872 — Section 145, 32, 32(2), 33Penal Code, 1860 (IPC) — Section 101, 103, 104, 140, 147
High Courts06 May 1997
Santosh Kumar Narnolia Vs The State of Bihar and Others
Patna High Court · (1997) 05 PAT CK 0058
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 63, 9
High Courts06 May 1997Allowed
Mohammad Hasnain Vs The State of Bihar and Others
Patna High Court · (1997) 1 PLJR 996
Police Act, 1861 — Section 12, 7
High Courts06 May 1997
Commissioner of Income Tax Vs Dr. L.C. Mitra
Patna High Court · (1999) 154 CTR 9 : (1998) 234 ITR 805 : (1998) 96 TAXMAN 568
Income Tax Act, 1961 — Section 32A, 32A(2)
High Courts06 May 1997Allowed
National Insurance Company Ltd. Vs Ram Khelawan Paswan and Another
Patna High Court · (1998) ACJ 821 : AIR 1997 Patna 236
Motor Vehicles Act, 1939 — Section 110, 96