High Courts25 Nov 1997Allowed
Phool Kumari Devi Vs Krishna Deo Upadhya and Another
Patna High Court · (1998) 2 BLJR 960 : (1999) 1 CivCC 252 : (1998) 1 PLJR 262
Transfer of Property Act, 1882 — Section 53A
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,748 of 2,661
High Courts25 Nov 1997Dismissed
Bihar State Electricity Board Vs M/s. Apar Limited
Patna High Court · AIR 1999 Patna 14 : (1998) 46 BLJR 1032 : (1998) 1 PLJR 256
Arbitration Act, 1940 — Section 14(2), 2(c), 20, 31, 31(4)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts25 Nov 1997Dismissed
Bihar State Electricity Board Vs Apar Limited
Patna High Court · AIR 1999 Patna 14 : (1998) 46 BLJR 1032 : (1998) 1 PLJR 256
Arbitration Act, 1940 — Section 2, 20, 34, 8(2)
High Courts25 Nov 1997
Tata Timken Ltd. Vs Union of India (UOI) and Others
Patna High Court · (1999) 156 CTR 130 : (1999) 235 ITR 52 : (1999) 106 TAXMAN 92
Income Tax Act, 1961 — Section 116, 119, 17(2)
High Courts25 Nov 1997Allowed
Tripurari Mishra Vs Most. Rajpati Devi and Others
Patna High Court · AIR 1999 Patna 18 : (1998) 1 PLJR 158
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18
High Courts25 Nov 1997Dismissed
Baleshwar Ram Vs Chancellor, Magadh University and Others
Patna High Court · (1998) 1 PLJR 858
Bihar State Universities Act, 1976 — Section 35(2)
High Courts24 Nov 1997Dismissed
Subhash Chandra Singh @ Rana Subhash Singh Vs Ramsingar Singh and Others
Patna High Court · (1998) 1 BLJR 132
Evidence Act, 1872 — Section 44
High Courts24 Nov 1997Dismissed
The State of Bihar Vs Jagdish Yadav Girish Yadav Vs The State of Bihar
Patna High Court · (1998) 1 PLJR 168
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 396
High Courts24 Nov 1997
Krishna Tiwary Vs The State of Bihar
Patna High Court · (1998) 1 PLJR 302
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 395
High Courts20 Nov 1997Dismissed
Kunjlal Yadav Vs State of BIhar
Patna High Court · (1998) 1 BLJR 534
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 201, 304, 304B
High Courts20 Nov 1997
Rati Devi and Others Vs Mantu Sahu and Another
Patna High Court · (1998) 2 ACC 279
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts19 Nov 1997Dismissed
Kedar Prasad Vs Smt. Kamla Devi and Others
Patna High Court · (1998) 2 BLJR 1175 : (1998) 3 PLJR 8
Succession Act, 1925 — Section 263, 276
High Courts18 Nov 1997Dismissed
Md. Idris Vs The State of Bihar and Another
Patna High Court · (1997) 11 PAT CK 0056
Criminal Procedure Code, 1973 (CrPC) — Section 190, 191, 192, 192(1), 202Penal Code, 1860 (IPC) — Section 323, 353, 363, 379, 406
High Courts18 Nov 1997Dismissed
Tripurendra Pandey Vs Subhash Chandra Verma
Patna High Court · (1997) 11 PAT CK 0054
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 15
High Courts18 Nov 1997Dismissed
Manik Chand Sonar @ Manik Chand Saraf Vs Biharijee and Others
Patna High Court · (1998) 2 BLJR 1029 : (1998) 1 PLJR 277
High Courts18 Nov 1997Dismissed
Hakim Roy and Others Vs State of Bihar
Patna High Court · (1998) 1 BLJR 496
Penal Code, 1860 (IPC) — Section 148, 307, 323, 324, 325
High Courts18 Nov 1997
National Insurance Co. Ltd. Vs Saro Devi and Others
Patna High Court · (1999) ACJ 929 : (1998) 46 BLJR 927 : (1998) 1 PLJR 551
Motor Vehicles Act, 1988 — Section 166
High Courts18 Nov 1997Dismissed
Dr. Devendra Nath Tiwary and Another Vs L.N. Mithila University and Others
Patna High Court · (1997) 2 PLJR 1022
Bihar Inter University Board Act, 1981 — Section 41, 5(2)Bihar State Universities Act, 1976 — Section 2, 26(6), 34, 34(6), 36Constitution of India, 1950 — Article 320
High Courts18 Nov 1997Dismissed
Refractory Specialities (India) Ltd. Vs State of Bihar and Others
Patna High Court · (1998) 46 BLJR 210 : (1998) 93 CompCas 461 : (1997) 2 PLJR 1013
Industrial Disputes Act, 1947 — Section 36, 36(1), 36(2), 36(4)
High Courts18 Nov 1997Dismissed
Ganga Singh College Vs Bharati Bidya Mandir and Others
Patna High Court · AIR 1998 Patna 128
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4