High Courts09 Dec 1997Dismissed
Syed Askari Hadi Ali Augustine Imam Tootoo Imam Vs Gulshan Sahkari Grih Nirman Samiti Limited and Another
Patna High Court · (1998) 1 BLJR 250 : (1998) 1 PLJR 163
Civil Procedure Code, 1908 (CPC) — Section 115, 151, 2
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,746 of 2,661
High Courts09 Dec 1997Dismissed
Kashi Nath Poddar Vs Archana Sahay and Others
Patna High Court · (1999) ACJ 1017 : (1998) 46 BLJR 891 : (1998) 1 PLJR 279
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts09 Dec 1997
Kapildeo Thakur Vs The State of Bihar and Others
Patna High Court · (1997) 12 PAT CK 0025
High Courts09 Dec 1997Allowed
Sri. Kameshwar Prasad Singh Vs The State of Bihar and Others
Patna High Court · (1997) 12 PAT CK 0024
High Courts09 Dec 1997Dismissed
Sri Kameshwar Prasad Singh Vs The State of Bihar and Others
Patna High Court · (1997) 12 PAT CK 0015
High Courts08 Dec 1997Allowed
Braj Kishore Prasad Vs The State of Bihar and Others
Patna High Court · (1998) 1 BLJR 255 : (1998) 1 PLJR 282
Criminal Procedure Code, 1973 (CrPC) — Section 24, 25
High Courts05 Dec 1997Dismissed
Hari Prasad Agrawal Vs The State of Bihar and Another
Patna High Court · (1998) 1 PLJR 866
Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981 — Section 13, 13(9), 31, 52, 53Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts05 Dec 1997
Shri Ram Chandra Jha Vs The State of Bihar and Others
Patna High Court · (1998) 1 PLJR 376
Pension Rules — Rule 139, 43
High Courts05 Dec 1997
M/s Neha Television Net Work, Group Centre, Central Reserve Police Force (C.R.P.F.), Mokama Ghat Vs Union of India and Others
Patna High Court · (1997) 12 PAT CK 0003
High Courts04 Dec 1997
Raj Deo Sah Vs State of Bihar
Patna High Court · (1998) 2 BLJR 919 : (1998) 1 PLJR 518
Essential Commodities Act, 1955 — Section 7
High Courts04 Dec 1997
Bijli Singh and Others Vs The State of Bihar
Patna High Court · (1998) 1 PLJR 540
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 324
High Courts04 Dec 1997Allowed
Narbada Prasad Indurkhya Vs Sri. Rajesh Indurkhya
Patna High Court · (1998) 1 PLJR 752
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 151, 20
High Courts03 Dec 1997Dismissed
Abhimanyu Prasad Sah Vs Murlidhar Bhawsinghka
Patna High Court · (1998) 1 BLJR 278 : (1998) 1 PLJR 186
Civil Procedure Code, 1908 (CPC) — Section 105
High Courts02 Dec 1997Allowed
Kashi Ram Vs The Bihar State Electricity Board and Others
Patna High Court · (1997) 12 PAT CK 0058
High Courts02 Dec 1997Dismissed
Bharat Coking Coal Ltd. and Others Vs Ujjawal Kumar Ray and Others
Patna High Court · (1998) 2 BLJR 827 : (1998) 1 PLJR 769 : (1998) 1 PLJR 767
Hindu Marriage Act, 1955 — Section 16
High Courts02 Dec 1997Dismissed
State Bank of India Vs Raghubar Singh and Others
Patna High Court · (2001) 103 CompCas 245
Bankers Books Evidence Act, 1891 — Section 2(8)
High Courts02 Dec 1997Allowed
Techno Trade Corporation Vs Heavy Engineering Corporation and Others
Patna High Court · (1998) 2 BLJR 830
High Courts02 Dec 1997Dismissed
Bharat Coking Coal Limited Vs Tahal Sao and Another
Patna High Court · (1998) 2 BLJR 834 : (1998) 1 PLJR 767
Industrial Disputes Act, 1947 — Section 33, 33C
High Courts02 Dec 1997Dismissed
The State of Bihar and Another Vs Smt. Prema Devi
Patna High Court · (1997) 12 PAT CK 0033
Bihar Service Code, 1952 — Section 236, 97(2)
High Courts02 Dec 1997Dismissed
Tata Iron and Steel Compaly Limited Vs State of Bihar and Others
Patna High Court · (1998) 1 BLJR 156 : (1998) 1 PLJR 772
Constitution of India, 1950 — Article 14, 226, 227, 32