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Patna High Court judgments

53,217 judgments · page 1,750 of 2,661

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High Courts02 Nov 1997

Hind Shippers (Private), Ltd. and Another Vs Central Government Industrial Tribunal

Patna High Court · (1968) 1 LLJ 365

Constitution of India, 1950 — Article 19, 226, 227Industrial Disputes Act, 1947 — Section 10, 18, 25F, 25FFF, 33C
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High Courts29 Oct 1997

Mahanth Ramautar @ Mahanth Ramautar Barhamchari and Others Vs Bihar State Board of Religious Trust and Others

Patna High Court · (1998) 2 BLJR 1020 : (1998) 1 PLJR 528

Bihar Hindu Religious Trusts Act, 1950 — Section 29(2), 32
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High Courts29 Oct 1997

Dr. Amin Ahmad and Others Vs Mrs. Saikina Khatoon

Patna High Court · (1998) 2 BLJR 1154

Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 29
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High Courts29 Oct 1997Dismissed

Ratan Kumar and Another Vs State of Bihar

Patna High Court · (1998) 1 BLJR 487

Penal Code, 1860 (IPC) — Section 395, 412
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High Courts29 Oct 1997Dismissed

Shushil Sanga Vs State of Bihar

Patna High Court · (1998) 1 BLJR 372

Penal Code, 1860 (IPC) — Section 376
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High Courts29 Oct 1997Dismissed

Arun Kumar Mishra Vs The State of Bihar and Others

Patna High Court · (1998) 1 PLJR 4

Constitution of India, 1950 — Article 16
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High Courts28 Oct 1997Allowed

Raghunath Lal Vs The State of Bihar and Others

Patna High Court · (1998) 1 PLJR 9

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High Courts28 Oct 1997Allowed

Budhan Prasad Sah and Another Vs Urmila Devi and Others

Patna High Court · (1998) 1 BLJR 217 : (1997) 2 PLJR 1019

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High Courts28 Oct 1997Dismissed

Ramjee Thakur Vs The State of Bihar

Patna High Court · (1998) 1 PLJR 72

Criminal Procedure Code, 1973 (CrPC) — Section 190, 190(1), 192, 192(1), 192(2)Penal Code, 1860 (IPC) — Section 218, 465
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High Courts28 Oct 1997Dismissed

Abhay Prakash Sahay Lalan Vs High Court of Judicature at Patna

Patna High Court · AIR 1998 Patna 75 : (1998) 46 BLJR 182 : (1997) 2 PLJR 976

Advocates Act, 1961 — Section 29, 30, 33, 34, 34(1)Constitution of India, 1950 — Article 145Patna High Court Rules, 1916 — Rule 11
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High Courts28 Oct 1997Dismissed

Ganesh Sao and Another Vs Vakil Saw

Patna High Court · (1998) 1 BLJR 459

Criminal Procedure Code, 1973 (CrPC) — Section 145
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High Courts27 Oct 1997Dismissed

Haridwar Pandey Vs State of Bihar and Others

Patna High Court · (1998) 2 BLJR 1037 : (1998) 1 PLJR 580

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 207, 317
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High Courts27 Oct 1997Dismissed

Somai Deogam Vs State of Bihar

Patna High Court · (1998) 1 BLJR 382

Penal Code, 1860 (IPC) — Section 376, 377
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High Courts27 Oct 1997

Food Corporation of India Vs State of Bihar and Others

Patna High Court · (1997) 2 PLJR 1002

Contract Labour (Regulation and Abolition) Act, 1970 — Section 1(4), 1(5), 10, 10(1), 2
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High Courts27 Oct 1997Partly Allowed

United India Assurance Co. Ltd. Vs Most. Somari Devi and Another

Patna High Court · (1999) ACJ 864 : (1997) 45 BLJR 1810 : (1998) 1 LLJ 547

Workmens Compensation Act, 1923 — Section 14
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High Courts27 Oct 1997

Kashi Prasad Saha Vs The State of Bihar and Others

Patna High Court · (1997) 2 PLJR 1012

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High Courts24 Oct 1997Allowed

Dr. Dharmendra Kumar Vs The State of Bihar and Others

Patna High Court · (1998) 1 PLJR 761

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High Courts23 Oct 1997Allowed

M/s Samrat Steels (India) Vs Bihar State Electricity Board and others

Patna High Court · (1997) 10 PAT CK 0058

Electricity Act, 1910 — Section 26(6)
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High Courts23 Oct 1997

Ganesh Steel Traders and Another Vs Commissioner of Income Tax and Others

Patna High Court · (1998) 231 ITR 486 : (2000) 113 TAXMAN 615

Income Tax Act, 1961 — Section 144, 148, 276C, 277, 278B
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High Courts23 Oct 1997

GANESH STEEL TRADERS and Another Vs COMMISSIONER OF INCOME TAX and Others

Patna High Court · (1998) 150 CTR 250

Income Tax Act, 1961 — Section 142, 143, 144, 148, 276C
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