High Courts17 Nov 1997Allowed
Rajendra Sao and Others Vs State of Bihar
Patna High Court · (1998) 1 BLJR 641
Criminal Procedure Code, 1973 (CrPC) — Section 385Penal Code, 1860 (IPC) — Section 144, 379
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,749 of 2,661
High Courts17 Nov 1997Allowed
Nagendra Singh Vs State of Bihar and Others
Patna High Court · (1998) 1 BLJR 215 : (1997) 2 PLJR 1020
Easements Act, 1882 — Section 33, 35
High Courts14 Nov 1997Allowed
Bihar Plastic Industries Limited Vs The State of Bihar and Others
Patna High Court · (1998) 1 PLJR 806
Bihar Finance Act, 1981 — Section 13(1), 14(2), 17(1), 17(2), 17(5)Bihar Sales Tax Rules, 1983 — Rule 18, 20
High Courts11 Nov 1997Allowed
Rahmat Ali, Tarabahadur Chhatri and Parsuram Rabidas Vs The State of Bihar
Patna High Court · (1997) 11 PAT CK 0052
Railway Property (Unlawful Possession) Act, 1966 — Section 3(a)
High Courts11 Nov 1997Dismissed
Premium Coke Manufacturing Co. (Pvt.) Ltd. Vs State of Bihar and Others
Patna High Court · (1999) 2 BLJR 931
Constitution of India, 1950 — Article 226
High Courts11 Nov 1997
Sukhdeo Mandal Vs Kailu Ram Bhagwan Narain Choudhary and Others Vs Bauki Ram and Others
Patna High Court · (1998) 2 BLJR 1179 : (1998) 1 PLJR 81 : (1998) 1 PLJR 605
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts11 Nov 1997Dismissed
Brij Nandan Yadav and Others Vs The State of Bihar
Patna High Court · (1998) 1 PLJR 1
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 326
High Courts11 Nov 1997Allowed
Prafulla Pradhan Vs State of Bihar
Patna High Court · (1998) 1 BLJR 498 : (1998) 1 PLJR 524
Criminal Procedure Code, 1973 (CrPC) — Section 326, 465Essential Commodities Act, 1955 — Section 7
High Courts11 Nov 1997Dismissed
Rameshwar Prasad Vs Bhushan Prasad and Others
Patna High Court · (1998) 1 PLJR 347
Transfer of Property Act, 1882 — Section 60
High Courts10 Nov 1997Allowed
Krishna Prasad Patwa and Others Vs State of Bihar
Patna High Court · (1998) 1 ALT(Cri) 22 : (1998) 1 BLJR 491
Penal Code, 1860 (IPC) — Section 498
High Courts05 Nov 1997Allowed
Rajan Kumar Jha Vs State of Bihar and Another
Patna High Court · (1998) 2 BLJR 1047 : (1998) 1 PLJR 80
Hindu Marriage Act, 1955 — Section 24
High Courts05 Nov 1997Allowed
Phulia Devi and Others Vs Jagassi Devi and Others
Patna High Court · (1998) 3 BLJR 1714
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts05 Nov 1997Allowed
Dr. Vikash Kumar Prasad Vs State of Bihar and Others
Patna High Court · (1998) 1 BLJR 50
High Courts05 Nov 1997Allowed
Dinesh Murmu and Others Vs The State of Bihar and Others
Patna High Court · (1998) 1 PLJR 110
Bihar Tenancy Act, 1885 — Section 48E, 48E(1), 48E(3), 48E(4)Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts05 Nov 1997Dismissed
Kamal Kishore Pandey Vs State of Bihar and Others
Patna High Court · (1998) 1 PLJR 619
High Courts04 Nov 1997Allowed
Dewanand Jha Vs The State of Bihar and Another
Patna High Court · (1997) 11 PAT CK 0055
Bihar Control of Crimes Act, 1981 — Section 12, 12(3), 21, 21(1), 22Constitution of India, 1950 — Article 22(4)Preventive Detention Act, 1950 — Section 11, 12, 12(1)
High Courts04 Nov 1997Dismissed
Bhupendra Prasad Gupta Vs Dr. Kiran Shankar Prasad Choudhary @ Dr. Kiran Shankar Prasad
Patna High Court · (1998) 2 BLJR 967 : (1998) 1 PLJR 526
High Courts04 Nov 1997
Most. Munni Devi and Others Vs Viswakarma Mandir Trust and Others
Patna High Court · (1998) 3 BLJR 2185
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts03 Nov 1997Allowed
Julius Goswami and Another Vs Chancellor of Universities of Bihar, Patna and Others
Patna High Court · (1998) 1 BLJR 109 : (1998) 2 PLJR 49
Bihar State Universities Act, 1976 — Section 12(1), 12(2), 12(5)
High Courts02 Nov 1997Allowed
Urmila Devi Vs State of Bihar and Others
Patna High Court · (1998) 2 BLJR 801 : (1998) 1 PLJR 758
Constitution of India, 1950 — Article 226