High Courts17 Feb 1998Allowed
Hare Ram Prasad Vs The State of Bihar
Patna High Court · (1998) 2 BLJR 1419 : (1998) 2 PLJR 249
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,738 of 2,661
High Courts13 Feb 1998
Prakesh Kumar Vs Ranchi University and Others Dr. Jamil Akhtar and Others Vs State of Bihar and Others
Patna High Court · (1998) 1 BLJR 643
High Courts13 Feb 1998Dismissed
Mishrilal Jain (P.) Limited Vs Nacro Chemicals Limited
Patna High Court · (1999) 98 CompCas 280
Civil Procedure Code, 1908 (CPC) — Section 151Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 466
High Courts12 Feb 1998Dismissed
Motiur Rahman Vs The Presiding Officer, Labour Court, Patna and Others
Patna High Court · (1998) 1 PLJR 741
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 33A
High Courts12 Feb 1998Dismissed
Bihar Solvent Extraction Co. and Others Vs Bihar State Forest Development Corporation Ltd.
Patna High Court · AIR 1998 Patna 111 : (1998) 46 BLJR 1026 : (1998) 1 PLJR 671
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 10, 115
High Courts12 Feb 1998Allowed
Safari India Vs Union of India (UOI) and Others
Patna High Court · (1998) 2 BLJR 1052
High Courts12 Feb 1998Dismissed
United India Insurance Co. Ltd. Vs Kedar Nath Bhagat and Others
Patna High Court · (1998) ACJ 1226 : (1998) 46 BLJR 1189 : (1998) 2 PLJR 128
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Motor Vehicles Act, 1939 — Section 95(2)(b)(ii)
High Courts12 Feb 1998Dismissed
The Bihar State Road Transport Corporation Vs Yasoda Devi and Others
Patna High Court · (1998) 3 PLJR 331
High Courts12 Feb 1998Dismissed
Ram Lakhan Thakur and Others Vs The State of Bihar and Others
Patna High Court · (1998) 1 PLJR 844
Constitution of India, 1950 — Article 14, 16
High Courts11 Feb 1998Dismissed
Ajit Kumar Vs State of Bihar and others
Patna High Court · (1998) 2 PLJR 46
Constitution of India, 1950 — Article 14, 16
High Courts11 Feb 1998Allowed
Kailash Prasad Chouhan Vs Smt. Krishna Devi
Patna High Court · (1998) 1 BLJR 740 : (1998) 2 PLJR 101
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14, 14(4)
High Courts11 Feb 1998Allowed
Umesh Kumar Verma Vs Chandrika Pd. Singh (since deceased) and Others
Patna High Court · AIR 1998 Patna 166 : (1998) 46 BLJR 1353 : (1998) 1 PLJR 732 : (1999) 1 RCR(Rent) 224
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1), 14(8)
High Courts11 Feb 1998Allowed
Santu Mahto Vs The State of Bihar
Patna High Court · (1998) 1 PLJR 621 : (1998) 3 RCR(Criminal) 559
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts10 Feb 1998
New India Assurance Company Ltd. Vs Indrasani Kunwar and Others
Patna High Court · (1998) 1 ACC 539 : (1998) 1 BLJR 611
High Courts10 Feb 1998Allowed
Singh R.N. and Another Vs State of Bihar and Others
Patna High Court · (1998) 46 BLJR 856 : (1998) 79 FLR 828 : (1998) 2 LLJ 330 : (1998) 1 PLJR 730
Trade Unions Act, 1926 — Section 8
High Courts10 Feb 1998
B.K. Pandey, Vth Additional District and Sessions Judge and Another Vs A. Natrajan, Superintendent of Police and Others
Patna High Court · (1998) 2 BLJR 1125 : (1998) 1 PLJR 650
Contempt of Courts Act, 1971 — Section 15, 17
High Courts10 Feb 1998
Sudarshan Singh Vs The State of Bihar and Another
Patna High Court · (1998) 1 PLJR 710
Constitution of India, 1950 — Article 226Contempt of Courts Act, 1971 — Section 2(b)
High Courts10 Feb 1998Allowed
Dhirendra Nath Chatterjee Vs Union of India and Others
Patna High Court · (1998) 2 PLJR 593
High Courts09 Feb 1998
Jharia Firebricks and Pottery Works (P) Ltd. and Another Vs State of Bihar and Others
Patna High Court · (1998) 46 BLJR 601 : (1999) 1 LLJ 566 : (1998) 2 PLJR 95
Constitution of India, 1950 — Article 136, 137, 145, 226, 227Industrial Disputes Act, 1947 — Section 10(1)
High Courts09 Feb 1998Allowed
The New India Assurance Co. Ltd. Vs Mostt. Parvati Kuer and Others
Patna High Court · (1998) 3 BLJR 1799
General Clauses Act, 1897 — Section 6Motor Vehicles Act, 1988 — Section 140, 217