High Courts03 Feb 1998Dismissed
Kolsite Machine Fabric Ltd. Vs State of Bihar and Another
Patna High Court · (1998) 2 BLJR 1415
Penal Code, 1860 (IPC) — Section 227, 239, 244, 245, 406
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,740 of 2,661
High Courts03 Feb 1998Dismissed
State Bank of India Vs Union of India(UOI) and Others
Patna High Court · (1998) 2 LLJ 488
Constitution of India, 1950 — Article 12Industrial Disputes Act, 1947 — Section 25F
High Courts03 Feb 1998Dismissed
Awadesh Kumar and Others Vs State of Bihar and Others
Patna High Court · (1998) 1 BLJR 607
Constitution of India, 1950 — Article 226
High Courts03 Feb 1998Dismissed
Nagina Sah Vs Sagir Alam and Others
Patna High Court · (1998) 2 BLJR 848 : (1998) 2 PLJR 437
Limitation Act, 1963 — Section 30
High Courts03 Feb 1998Allowed
Most Sumitra Devi and Others Vs R.M. Engineering Works and Others
Patna High Court · (1998) 2 BLJR 861 : (1998) 1 PLJR 631
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts03 Feb 1998Dismissed
Ramadhar Singh Vs Sadan Prasad and Others
Patna High Court · (1999) 1 BLJR 134 : (1998) 2 PLJR 552
Transfer of Property Act, 1882 — Section 43
High Courts03 Feb 1998Dismissed
Kanhaiya Lal Tiwari and Others Vs Most. Guneshwar Kaur and Others
Patna High Court · (1998) 2 BLJR 1343
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, Order 26 Rule 14, Order 26 Rule 14(1)
High Courts03 Feb 1998
Ravindra Kumar and Others Vs The State of Bihar and Others
Patna High Court · (1998) 1 PLJR 927
High Courts03 Feb 1998Dismissed
Mishri Yadav @ Mishri Gope Etc. Vs State of Bihar and Another
Patna High Court · (1998) 3 BLJR 2111 : (1998) 1 PLJR 915
Criminal Procedure Code, 1973 (CrPC) — Section 170, 2, 207, 208, 209
High Courts02 Feb 1998Allowed
Mohammad Ziaul Hasan Vs The Bihar State Electricity Board and Others
Patna High Court · (1998) 1 PLJR 894
Bihar State Electricity Board Service Regulations, 1976 — Regulation 73, 73(1), 75
High Courts02 Feb 1998Allowed
Krishna Kumar Gidra Vs Union of India (UOI)
Patna High Court · (1998) 2 BLJR 1392 : (1999) 3 CivCC 37 : (1998) 1 PLJR 634
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts30 Jan 1998
Sk. Nazmuddin Vs Sk. Nazmuddin and Others
Patna High Court · (1998) 2 BLJR 1272
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19
High Courts28 Jan 1998Dismissed
Ganesh Choudhary Vs The State of Bihar
Patna High Court · (1998) 2 BLJR 1421 : (1998) 2 PLJR 413
Penal Code, 1860 (IPC) — Section 302, 406
High Courts28 Jan 1998Dismissed
B.M. Bhuri and Sons Vs The Union of India and Others
Patna High Court · (1998) 1 PLJR 646
High Courts28 Jan 1998Allowed
The Oriental Insurance Co. Ltd. and Another Vs Shakti Spring Industries (P) Limited
Patna High Court · (1998) 1 PLJR 855
Constitution of India, 1950 — Article 226
High Courts28 Jan 1998Dismissed
Satish Prasad Vs State of Bihar
Patna High Court · (1998) 2 BLJR 1440
Criminal Procedure Code, 1973 (CrPC) — Section 437, 82, 83Penal Code, 1860 (IPC) — Section 287, 304A
High Courts28 Jan 1998Dismissed
Smt. Kamala Chakraborty and Others Vs Bharat Coking Coal Limited and Others
Patna High Court · (1998) 1 PLJR 857
Constitution of India, 1950 — Article 14, 16, 226
High Courts27 Jan 1998Allowed
Tapan Kumar Chatterjee Vs The State of Bihar and Others
Patna High Court · (1998) 1 PLJR 707
High Courts27 Jan 1998Dismissed
Anand Kumar Mimatsingka Vs State of Bihar and Another
Patna High Court · (1998) 2 BLJR 1239
Criminal Procedure Code, 1973 (CrPC) — Section 192, 202, 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts27 Jan 1998
New India Assurance Co. Ltd. Vs Archana Kumari and Others
Patna High Court · (1999) ACJ 175 : (1998) 46 BLJR 574
Motor Vehicles Act, 1988 — Section 147