High Courts08 Feb 1998Dismissed
Sunil Tirkey @ Sunit Tirkey and Others Vs State of Bihar
Patna High Court · (1998) 3 BLJR 1916
Criminal Procedure Code, 1973 (CrPC) — Section 354, 366Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34, 391
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,739 of 2,661
High Courts06 Feb 1998Dismissed
Dilip Kumar Pandey Vs State of Bihar and Others
Patna High Court · (1998) 2 BLJR 1103
Criminal Procedure Code, 1973 (CrPC) — Section 345, 457Forest Act, 1927 — Section 2, 26, 33, 5, 52
High Courts06 Feb 1998Allowed
Oriental Insurance Co. Ltd. Vs Ruplal Singh and Another
Patna High Court · (2000) ACJ 502 : (1998) 2 PLJR 16
Motor Vehicles Act, 1939 — Section 109A, 92A
High Courts06 Feb 1998Allowed
United India Insurance Company Ltd. Vs Moinuddin and Others
Patna High Court · (1998) 1 BLJR 584 : (1998) 2 PLJR 17
High Courts06 Feb 1998Allowed
Dilip Kumar Sharma @ Dilip Sharma Vs Divisional Forest Officer and Others
Patna High Court · (1998) 2 BLJR 1314
Forest Act, 1927 — Section 52, 53
High Courts06 Feb 1998Dismissed
Shyam Chandra Singh Vs Union of India (UOI) and Others
Patna High Court · (1999) 1 BLJR 111 : (1998) 2 PLJR 462
Constitution of India, 1950 — Article 226
High Courts06 Feb 1998Dismissed
Sita Ram Singh Vs The State of Bihar
Patna High Court · (1998) 2 PLJR 588
Evidence Act, 1872 — Section 105, 134Penal Code, 1860 (IPC) — Section 302, 84
High Courts06 Feb 1998Allowed
Rajmati Devi and others Vs Ram Pravesh Roy and Others
Patna High Court · (1998) 2 PLJR 70
Specific Relief Act, 1963 — Section 34
High Courts06 Feb 1998Dismissed
Shri Krishna Ballabh Prasad Narain Singh and others Vs The Company Law Board and others
Patna High Court · (1998) 2 PLJR 411
Companies Act, 1956 — Section 10(F), 397, 398Limitation Act, 1963 — Section 14(2)
High Courts05 Feb 1998Dismissed
Shankarlal Bajoria and Others Vs The State of Bihar and Others
Patna High Court · (1998) 1 PLJR 644
Bihar Goshala Act, 1950 — Section 17
High Courts05 Feb 1998Allowed
Kamleshwar Singh, Darbhanga University and Another Vs Bhola Prasad Yadav and Another
Patna High Court · (1998) 2 BLJR 1390 : (1998) 3 CivCC 342 : (1998) 1 PLJR 640
Civil Procedure Code, 1908 (CPC) — Section 151Specific Relief Act, 1963 — Section 34
High Courts05 Feb 1998Allowed
Murlidhar Sohanlal Vs State of Bihar and Others
Patna High Court · (1998) 3 PLJR 526
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 9
High Courts05 Feb 1998Allowed
Sheokumari Devi and Others Vs Jamia Asharfia College
Patna High Court · (1998) 3 BLJR 1772
Penal Code, 1860 (IPC) — Section 392, 394, 406, 420
High Courts05 Feb 1998Allowed
Ramdeo Rai Vs Collector and Others
Patna High Court · (1998) 2 BLJR 1172 : (1998) 1 PLJR 666
Constitution of India, 1950 — Article 226, 227Registration Act, 1908 — Section 23Stamp Act, 1899 — Section 29
High Courts04 Feb 1998Allowed
Ramagya Singh Vs The State of Bihar
Patna High Court · (1998) 2 BLJR 1379 : (1998) 2 PLJR 399
Penal Code, 1860 (IPC) — Section 149, 364
High Courts04 Feb 1998Allowed
Tis Fab Limited Vs State of Bihar and Others
Patna High Court · (1998) 46 BLJR 566 : (1998) 2 PLJR 148 : (2000) 118 STC 396
Bihar Finance Act, 1981 — Section 7(3)
High Courts04 Feb 1998Allowed
Hindustan Steel Works Construction, Ltd. Vs Sundar Radha kishan Bhatia
Patna High Court · (1998) 1 BLJR 609 : (1998) 2 PLJR 1
High Courts04 Feb 1998Dismissed
Mohit Udyog Vs The State of Bihar and Others
Patna High Court · (1998) 1 BLJR 473 : (1998) 2 PLJR 136
Central Sales Tax Act, 1956 — Section 9Constitution of India, 1950 — Article 226
High Courts04 Feb 1998Allowed
Wakil Singh and Others and Tunni Singh and Others Vs State of Bihar
Patna High Court · (1999) 1 BLJR 122 : (1998) 2 PLJR 532
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 149, 302, 307, 34
High Courts04 Feb 1998
AMARENDRA PRASAD SINGH Vs STATE OF BIHAR
Patna High Court · (2000) 113 TAXMAN 609
Income Tax Act, 1961 — Section 276, 276C, 277