CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Patna High Court

COURT ARCHIVE

Patna High Court judgments

53,217 judgments · page 1,737 of 2,661

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1914
  • 1910
High Courts20 Feb 1998Dismissed

Matadin Agarwal Vs Keshar Mal Agarwal

Patna High Court · (1998) 2 BLJR 1196 : (1998) 2 PLJR 404

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14, 14(8)
Read judgment
High Courts20 Feb 1998Dismissed

Tapeshwar Nath Mishra Vs State of Bihar and Others

Patna High Court · (1998) 2 BLJR 843

Bihar Regional Development Authorities Act, 1981 — Section 37(5)
Read judgment
High Courts20 Feb 1998Dismissed

Life Insurance Corporation of India Vs Krishna Singh

Patna High Court · AIR 1999 Patna 106

Civil Procedure Code, 1908 (CPC) — Section 20Insurance Act, 1938 — Section 38
Read judgment
High Courts20 Feb 1998Allowed

Shankar Traders Vs State of Bihar and Others

Patna High Court · AIR 1998 Patna 147 : (1998) 2 PLJR 71

Bihar Forest Produce (Regulation of Trade) Act, 1984 — Section 5Forest Act, 1927 — Section 41
Read judgment
High Courts20 Feb 1998

Ganesh Prasad Gupta Vs Bando Devi and Another

Patna High Court · (1998) 2 BLJR 1207

Motor Vehicles Act, 1988 — Section 110A, 95(ii)(b)(i)
Read judgment
High Courts20 Feb 1998

Ranchi Club Limited and Another Vs State of Bihar and Others

Patna High Court · (1998) 2 BLJR 1210 : (1998) 1 PLJR 901

Constitution of India, 1950 — Article 226
Read judgment
High Courts20 Feb 1998Dismissed

Workmen of Sadakt and Others Vs Presiding Officer, Industrial Tribunal and Others

Patna High Court · (1998) 3 BLJR 2076 : (2000) 3 LLJ 252 : (1998) 3 PLJR 417

Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 — Section 2
Read judgment
High Courts20 Feb 1998

Damodar Prasad Nathani and Another Vs The State of Bihar and Others

Patna High Court · (1999) 1 PLJR 522

Read judgment
High Courts20 Feb 1998Allowed

Bibi Naseema Khanam Vs Bhagwan Prasad Sah and Others

Patna High Court · (1998) 2 BLJR 1349 : (1998) 1 PLJR 679

Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 40, 41, 42, 44Religious Endowments Act, 1863 — Section 18
Read judgment
High Courts20 Feb 1998

Ranchi Club Ltd. and Another Vs The State of Bihar and Others

Patna High Court · (1999) 2 BLJR 998

Constitution of India, 1950 — Article 226
Read judgment
High Courts19 Feb 1998Allowed

Ranjeet Prasad Singh Vs The State of Bihar and Others

Patna High Court · (1998) 2 BLJR 1383 : (1998) 2 PLJR 401

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 402, 403, 406, 420
Read judgment
High Courts19 Feb 1998Dismissed

Chandrika Singh and Others Vs Additional Member, Board of Revenue, Patna and Others

Patna High Court · AIR 1998 Patna 118

Bihar and Orissa General Clauses Act, 1917 — Section 11Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16, 16(3), 33Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4
Read judgment
High Courts19 Feb 1998Dismissed

Bharat Coking Coal, Limited Vs State of Bihar and Others

Patna High Court · (1998) 1 BLJR 701 : (1998) 2 PLJR 523

Sugarcane Cess (Validation) Act, 1961 — Section 3(1), 3(1)(c)
Read judgment
High Courts19 Feb 1998Dismissed

Bihari Singh Vs The Assistant Commissioner of Labour (Agr.)-cum-Authority and Others

Patna High Court · (1998) 1 PLJR 744

Constitution of India, 1950 — Article 226, 227Minimum Wages Act, 1948 — Section 20(2)
Read judgment
High Courts19 Feb 1998Allowed

Bettiah Estate Vs Lachuman Mahto and Others

Patna High Court · (1998) 3 BLJR 1846

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 99
Read judgment
High Courts18 Feb 1998Allowed

Umesh Prasad Singh Vs The State of Bihar and Others

Patna High Court · (1998) 2 PLJR 360

Read judgment
High Courts18 Feb 1998Allowed

Radha Kant Mishra and Others Vs The State of Bihar and Others

Patna High Court · (2000) 4 PLJR 481

Transfer of Property Act, 1882 — Section 7
Read judgment
High Courts17 Feb 1998Allowed

Bindhya Basini Mishra Vs State of Bihar and others

Patna High Court · (1998) 2 PLJR 173

Arms Act, 1959 — Section 27Constitution of India, 1950 — Article 226, 227Explosive Substances Act, 1908 — Section 3, 4
Read judgment
High Courts17 Feb 1998Allowed

Narain Singh and Others Vs The State of Bihar

Patna High Court · (1998) 1 PLJR 874

Penal Code, 1860 (IPC) — Section 395
Read judgment
High Courts17 Feb 1998Dismissed

Uma Kant Rai and Others Vs Rupeshwar Jha and Others

Patna High Court · (1998) 02 PAT CK 0074

Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 92
Read judgment
Previous1…1,7351,7361,7371,7381,739…2,661Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions