High Courts27 Feb 1998
National Insurance Co. Ltd. Vs Abha Sinha and Others
Patna High Court · (1999) ACJ 450 : (1998) 46 BLJR 1292 : (1998) 2 PLJR 337
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,736 of 2,661
High Courts27 Feb 1998
Orient Engineering Construction Vs State of Bihar and Others
Patna High Court · (1998) 111 STC 746
Bihar Finance Act, 1981 — Section 25A, 42Constitution of India, 1950 — Article 226, 265
High Courts27 Feb 1998Dismissed
Ashok Kumar Saw Vs Smt. Yashomati Devi
Patna High Court · (1998) 2 BLJR 1199 : (1998) 2 PLJR 407
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14(8)Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts27 Feb 1998Allowed
Bijoy Kumar Choudhary and Others Etc. Vs Member, Board of Revenue and Others Etc.
Patna High Court · (1999) 3 BLJR 1800
Chotanagpur Tenancy Act, 1908 — Section 21, 22, 27, 39
High Courts26 Feb 1998Allowed
Vishwa Buddhist Parishad and Another Vs The State of Bihar and Others Smt. Anubha Budhapriya and Others Vs The Union of India and Others
Patna High Court · (1999) 1 PLJR 11 : (1998) 1 PLJR 896
New Dental College Regulation, 1993 — Regulation 3
High Courts26 Feb 1998Allowed
Mahanth Dharnidhara Acharya and Shri Jagdish Sharma Vs The State of Bihar and Others
Patna High Court · (1998) 2 PLJR 87
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1Constitution of India, 1950 — Article 226, 227
High Courts26 Feb 1998Allowed
Dr. Srikant Sharma and Others Vs The State of Bihar and Others
Patna High Court · (1998) 2 BLJR 1406 : (1998) 2 PLJR 252
High Courts26 Feb 1998Dismissed
Manraj Mahto and Others Vs State of Bihar and Others
Patna High Court · (1998) 2 BLJR 1401 : (1998) 2 PLJR 416
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts26 Feb 1998Allowed
Vishwa Buddhist Parishad and Others Vs The Union of India (UOI) and Others Smt. Anubha Budhapriya Vs The State of Bihar and Others
Patna High Court · (1999) 1 PLJR 11 : (1998) 1 PLJR 896
Establishment of New Dental Colleges Regulation, 1993 — Regulation 3
High Courts26 Feb 1998Dismissed
Rudal Singh and Others Vs Additional Member, Board of Revenue and Others
Patna High Court · (1999) 1 BLJR 115 : (1998) 2 PLJR 497
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
High Courts24 Feb 1998Allowed
Bakhori Mahto Vs The Union of India and Others
Patna High Court · (1998) 2 PLJR 89
High Courts24 Feb 1998
National Thermal Power Corporation Vs Surendra Prasad Jha and Others
Patna High Court · AIR 1998 Patna 116 : (1998) 46 BLJR 1022 : (1998) 1 PLJR 677
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Land Acquisition Act, 1894 — Section 23, 50(2), 54
High Courts24 Feb 1998Dismissed
State of Bihar and Another Vs Puran Chandra Mahto
Patna High Court · AIR 1998 Patna 171 : (1998) 3 BLJR 2095 : (1998) 1 PLJR 683 : (1999) 1 RCR(Civil) 630
Limitation Act, 1963 — Section 5
High Courts24 Feb 1998Dismissed
Station Club Vs State of Bihar and Others
Patna High Court · (1998) 1 BLJR 664
High Courts23 Feb 1998Allowed
Dadu @ Lusha Munda and Another Vs State of Bihar
Patna High Court · (1998) 2 BLJR 1309
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts23 Feb 1998
Vinay Prasad Chauhan and Others Vs State of Bihar
Patna High Court · (1998) 3 BLJR 1940
Criminal Procedure Code, 1973 (CrPC) — Section 439Juvenile Justice Act, 1986 — Section 18, 32
High Courts23 Feb 1998
SHEO SHANKAR SAH Vs COMMISSIONER OF INCOME TAX
Patna High Court · (1999) 106 TAXMAN 536
Income Tax Act, 1961 — Section 139, 142, 144, 148, 276C
High Courts23 Feb 1998
Kamlesh Singh and Others Vs State of Bihar
Patna High Court · (1998) 2 PLJR 248
Penal Code, 1860 (IPC) — Section 147, 148, 307, 323
High Courts20 Feb 1998Dismissed
Chandra Shekhar Kumar Vs State of Bihar
Patna High Court · (1998) 2 BLJR 1305 : (1999) 1 RCR(Criminal) 634
Criminal Procedure Code, 1973 (CrPC) — Section 439Juvenile Justice Act, 1986 — Section 18Penal Code, 1860 (IPC) — Section 302, 34
High Courts20 Feb 1998Dismissed
Madan Mohan Tewary and Another Vs Suresh Chandra Singh
Patna High Court · (1998) 02 PAT CK 0085