High Courts07 Mar 1998Allowed
National Insurnce Company Ltd. Vs Smt. Shobha Devi and Others
Patna High Court · (1998) 2 PLJR 504
Motor Vehicles Act, 1988 — Section 147, 147(2), 147(3)
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,735 of 2,661
High Courts06 Mar 1998Dismissed
Krishna Oraon and Others Vs Sukhi Chamar and Others
Patna High Court · (1999) 1 BLJR 76
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145Penal Code, 1860 (IPC) — Section 447
High Courts06 Mar 1998
National Insurance Company Vs Mossamat Das Choudhary and Others
Patna High Court · (1998) 2 ACC 111
Motor Vehicles Act, 1939 — Section 95, 95(2)
High Courts06 Mar 1998Allowed
S.B. Ganguly @ Satya Brata Ganguly Vs State of Bihar and Another
Patna High Court · (1998) 2 ALT(Cri) 2 : (1998) 2 BLJR 1483
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 195, 200, 482Drugs and Cosmetics Act, 1940 — Section 17A, 17B, 18A, 22, 23
High Courts06 Mar 1998Dismissed
Lakshuman Sharma Vs The State of Bihar
Patna High Court · (1998) 2 PLJR 10
Penal Code, 1860 (IPC) — Section 302
High Courts05 Mar 1998Allowed
Sarbi Mehta Vs The State of Bihar and Others
Patna High Court · (1998) 03 PAT CK 0060
Bihar Tenancy Act, 1885 — Section 103B, 48D, 69
High Courts05 Mar 1998Dismissed
Raj Kumar and Brothers Vs Damodar Valley Corporation and Others
Patna High Court · (1998) 3 BLJR 2300 : (1998) 3 PLJR 175
Arbitration Act, 1940 — Section 20, 22
High Courts05 Mar 1998Allowed
Anand Prasad Sao @ Anand Sao and Another Vs Satya Narayan Prasad and Others
Patna High Court · (1998) 2 PLJR 631
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts05 Mar 1998Dismissed
State of Bihar Vs Vipatu Ram, Sankatha Ram and Ram Gahan Ram Shiv Badan Ram and Others Vs State of Bihar
Patna High Court · (1998) 3 PLJR 566
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 396, 435
High Courts04 Mar 1998Allowed
Deep Chand Jain and Others Vs State of Bihar
Patna High Court · (1998) 2 ALT(Cri) 12 : (1998) 2 BLJR 1319 : (1998) 2 PLJR 329 : (1998) 2 PLJR 234
Prevention of Food Adulteration Act, 1954 — Section 16, 8
High Courts04 Mar 1998
B.R. Ambedkar Bihar University Teachers Association Vs The State of Bihar and Others
Patna High Court · (1998) 2 PLJR 103
Bihar State Universities Act, 1976 — Section 35(1), 35(2)
High Courts03 Mar 1998Dismissed
Serajuddin Ahmad Vs The State of Bihar and Others
Patna High Court · (1998) 3 PLJR 28
Bihar Pension Rules, 1950 — Rule 139, 43Civil Services (Classification, Control and Appeal) Rules — Rule 55AConstitution of India, 1950 — Article 351A
High Courts03 Mar 1998Dismissed
Sadhana Devi Vs Bijendra Kumar and Others
Patna High Court · AIR 1998 Patna 145 : (1998) 46 BLJR 684 : (2000) 1 CivCC 101 : (1998) 2 PLJR 344
Hindu Marriage Act, 1955 — Section 24
High Courts03 Mar 1998Dismissed
Sarraf Enterprises Vs Canara Bank and Others
Patna High Court · (1998) 2 BLJR 1228
Contract Act, 1872 — Section 23, 28
High Courts03 Mar 1998Allowed
Anandi Prasad Sao @ Anand Sao and Another Vs Satya Narayan Prasad and Others
Patna High Court · (1998) 2 BLJR 1296
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Limitation Act, 1963 — Article 109
High Courts02 Mar 1998Allowed
Vishwanath Mahto and Others Vs The State of Bihar and Others
Patna High Court · (1998) 2 PLJR 707
Constitution of India, 1950 — Article 14, 15(1), 15(4), 16(4)
High Courts02 Mar 1998
GOPI LAL PODDAR Vs STATE OF BIHAR
Patna High Court · (1999) 107 TAXMAN 47
Income Tax Act, 1961 — Section 269SS, 276DD
High Courts27 Feb 1998Dismissed
Rajendra Rai Vs State of Bihar
Patna High Court · (1999) 1 BLJR 129 : (1998) 2 PLJR 425
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 376
High Courts27 Feb 1998Allowed
Anil Singh Vs Nimai Ghosh and Others
Patna High Court · (1998) 2 BLJR 1233 : (1998) 2 PLJR 372
Civil Procedure Code, 1908 (CPC) — Section 151Specific Relief Act, 1963 — Section 22
High Courts27 Feb 1998Dismissed
Central Coalfields Limited Vs Dutta Construction
Patna High Court · (1998) 2 BLJR 1252 : (1998) 2 PLJR 395
Arbitration Act, 1940 — Section 20, 30, 33, 8