High Courts15 Jan 1998Dismissed
Amarendra Nath Verna and Others Vs Bimleshwar Nath Verma and Others
Patna High Court · (1998) 1 PLJR 428
Court Fees Act, 1870 — Section 7(iv)(c), 7(ix)(c)Suits Valuation Act, 1887 — Section 8
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,742 of 2,661
High Courts15 Jan 1998Allowed
Sri Narayan Prasad @ Sri Narain Sao and Others Vs The State of Bihar and Others
Patna High Court · (1998) 2 PLJR 330
Essential Commodities Act, 1955 — Section 6A
High Courts15 Jan 1998Dismissed
Ram Nandan Singh Vs The State of Bihar and Others
Patna High Court · (1998) 1 PLJR 878
Bihar Civil Services (Classification, Control and Appeal) Rules, 1994 — Rule 55Bihar Pension Rules, 1950 — Rule 139, 40, 43Civil Service Regulations — Regulation 351A
High Courts15 Jan 1998Dismissed
Sudhir Kumar Vs Ranchi University and Others
Patna High Court · (1998) 1 PLJR 591
Constitution of India, 1950 — Article 226
High Courts15 Jan 1998Dismissed
Amarendra Nath Verma and Others Vs Bimleshwar Nath Verma and Others
Patna High Court · AIR 1999 Patna 10 : (1998) 46 BLJR 521 : (1998) 1 PLJR 428
High Courts15 Jan 1998Allowed
Ramakant Thakur and Others Vs Satya Narain Choudhary and Others
Patna High Court · (1998) 1 PLJR 642
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6, Order 8 Rule 6A, Order 8 Rule 6A(1)
High Courts15 Jan 1998Dismissed
Tasabur Khan Vs State of Bihar and Others
Patna High Court · (1998) 1 DMC 292
Criminal Procedure Code, 1973 (CrPC) — Section 125(4), 127
High Courts14 Jan 1998Allowed
Smt. Satya Bhama Devi and 24 others Vs The Union of India and others
Patna High Court · (1998) 1 PLJR 714
Constitution of India, 1950 — Article 14, 311(2)
High Courts14 Jan 1998Allowed
The Junior Medical Teachers Association and Others Vs The State of Bihar and Others
Patna High Court · (1999) 1 PLJR 590
Cadre Posts Rule, 1997 — Rule 5(KH)Constitution of India, 1950 — Article 309
High Courts13 Jan 1998Allowed
Lallan Prasad Vs Parmeshwar Singh
Patna High Court · (1998) 2 PLJR 120
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts12 Jan 1998Allowed
MD. ISA Vs The State of Bihar and Others
Patna High Court · (1998) 1 BLJR 564 : (1998) 1 PLJR 555
High Courts12 Jan 1998Dismissed
State of Bihar and Others Vs Smt. Shiv Rani Devi and Others
Patna High Court · (1998) 1 BLJR 556 : (1998) 1 PLJR 409
High Courts09 Jan 1998Allowed
Smt. Bimla Devi and Others Vs Loknath Bishwanath
Patna High Court · (1998) 1 PLJR 859
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 15
High Courts09 Jan 1998Allowed
Ravindra Kumar Agrawal and Another Vs Raghunath Prasad
Patna High Court · (1998) 1 BLJR 508 : (1998) 1 PLJR 421
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227
High Courts09 Jan 1998Dismissed
State of Bihar and Others Vs Dr. Sudhir Kumar Thakur
Patna High Court · (1998) 1 BLJR 560 : (1998) 1 PLJR 402
Bihar Reservation Act, 1991 — Section 3(d)
High Courts09 Jan 1998Dismissed
Lakhan Sao and Another Vs State of Bihar
Patna High Court · (1998) 1 BLJR 516 : (1998) 1 PLJR 397
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 302, 34
High Courts08 Jan 1998Allowed
Munaka Singh Vs The State of Bihar and Others
Patna High Court · (1998) 2 PLJR 730
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10, 10(2), 10A, 10A, 35
High Courts08 Jan 1998
Rajesh Kejriwal Vs State of Bihar and Others
Patna High Court · (1999) 2 BLJR 1039
Bihar Finance Act, 1981 — Section 25A
High Courts08 Jan 1998Dismissed
Pradeep Lamp Workers Union Vs State of Bihar and Others
Patna High Court · (1998) 46 BLJR 512 : (1998) 79 FLR 107 : (1998) 2 LLJ 492 : (1998) 1 PLJR 373
Industrial Disputes Act, 1947 — Section 10(1), 2
High Courts08 Jan 1998Allowed
Arbind Kumar Vs State Bank of India and Others
Patna High Court · (1998) 46 BLJR 557 : (1999) 98 CompCas 34 : (1998) 1 PLJR 383
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 18, 22(2), 31