High Courts08 Jan 1998Allowed
Ram Chandra Pandey and Others Vs The State of Bihar and Others
Patna High Court · (1998) 1 PLJR 862
Constitution of India, 1950 — Article 30
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,743 of 2,661
High Courts07 Jan 1998Dismissed
Yogendra Prasad Sinha Vs The Union of India and Others
Patna High Court · (1998) 2 PLJR 361
High Courts07 Jan 1998
Harinandan Prasad and Another Vs Smt. Basmati Devi
Patna High Court · (1998) 2 BLJR 1123 : (1998) 1 PLJR 648
Civil Procedure Code, 1908 (CPC) — Section 153
High Courts07 Jan 1998Dismissed
Bijendra Prasad and Others Vs Smt. Duleshwari Devi and Others
Patna High Court · AIR 1998 Patna 122 : (1998) 3 RCR(Civil) 678
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Contract Act, 1872 — Section 65Partnership Act, 1932 — Section 69
High Courts07 Jan 1998Allowed
Lakhan Lal Singh Vs State of Bihar and Others
Patna High Court · (1999) 1 LLJ 1375 : (1998) 1 PLJR 884
High Courts06 Jan 1998Dismissed
Gopal Jee and Others Vs State of Bihar and Others
Patna High Court · (1998) 3 BLJR 2084 : (1998) 1 PLJR 637
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156, 174, 179, 82, 83Dowry Prohibition Act, 1961 — Section 3, 4
High Courts06 Jan 1998Allowed
Mahabir Turundu and Another Vs Nage Munda and Others
Patna High Court · (1998) 01 PAT CK 0055
High Courts06 Jan 1998Allowed
Vijoy Bahadur Singh and Others Vs Steel Authority of India Ltd. and Others
Patna High Court · (1998) 3 BLJR 2117 : (1999) 81 FLR 128 : (1999) 2 LLJ 245 : (1998) 1 PLJR 600
Contract Labour (Regulation and Abolition) Act, 1970 — Section 10
High Courts06 Jan 1998Dismissed
Jugeshwar Prasad Sah Vs Santosh Kumar Agrawal and Others
Patna High Court · (1998) 1 BLJR 718
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14(4), 14(8), 15
High Courts06 Jan 1998Dismissed
Maheshwar Prasad Sharma Vs Shobha Dvei
Patna High Court · (1998) 1 BLJR 704 : (1999) 9 PLJR 148
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts06 Jan 1998
Bihar Minority Secondary Teacher''s Association Unit Vs State of Bihar and Others
Patna High Court · (1998) 1 BLJR 725
Constitution of India, 1950 — Article 14, 16, 32
High Courts06 Jan 1998
Kanhaiya Lal Vs Shivjee Prasad and Others
Patna High Court · (1998) 2 BLJR 931 : (1998) 1 PLJR 566
Civil Procedure Code, 1908 (CPC) — Section 105Transfer of Property Act, 1882 — Section 5
High Courts05 Jan 1998Dismissed
Gaya Kamkar and Ram Kewal Kamkar Vs The State of Bihar
Patna High Court · (1998) 2 PLJR 235
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 201, 302, 307, 34
High Courts05 Jan 1998Allowed
Suresh Kumar Rajak Vs The State of Bihar and Others
Patna High Court · (1998) 1 PLJR 871
High Courts05 Jan 1998Allowed
Pradeep Kumar Mehta and others Vs State of Bihar and Others
Patna High Court · (1998) 2 PLJR 19
High Courts04 Jan 1998Dismissed
Sudhir Kumar Vs Ranchi University, Ranchi and Others
Patna High Court · (1998) 1 BLJR 475
Constitution of India, 1950 — Article 226
High Courts19 Dec 1997Dismissed
Krishna Kumar Sinha and Others Vs The State of Bihar and Others
Patna High Court · (1997) 12 PAT CK 0075
Constitution of India, 1950 — Article 21
High Courts19 Dec 1997Allowed
Shri Amresh Sharan Vs The State of Bihar and Others
Patna High Court · (1998) 1 PLJR 406
Constitution of India, 1950 — Article 12
High Courts19 Dec 1997
Indian Steel and Wire Products Ltd. Vs Akila Khatoon and Another
Patna High Court · (1998) 1 ACC 381
Employees Compensation Act, 1923 — Section 20
High Courts19 Dec 1997Dismissed
Meghlal Ram Vs Gyatri Devi Bagaria and Others
Patna High Court · (1998) 2 BLJR 1203