High Courts20 Jan 2000
Mumtaz Ahmad and Others Vs The State of Bihar and Others
Patna High Court · (2001) 1 PLJR 679
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,643 of 2,661
High Courts20 Jan 2000
Dr. Ram Bashishth Choudhary Vs The State of Bihar and Others
Patna High Court · (2000) 3 PLJR 387
Bihar Pension Rules, 1950 — Rule 10, 101, 56
High Courts19 Jan 2000
Kumar Baban Prasad Singh and Others Vs The State of Bihar and Others
Patna High Court · (2000) 3 PLJR 173
Constitution of India, 1950 — Article 14, 16
High Courts19 Jan 2000Dismissed
Manju Khaitan Vs The State of Bihar and Another
Patna High Court · (2000) 3 PLJR 26
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 148, 323, 341, 342, 406
High Courts19 Jan 2000Allowed
Jai Ram Ahir and Others etc. Vs State of Bihar
Patna High Court · (2000) CriLJ 3981
Penal Code, 1860 (IPC) — Section 395, 412
High Courts19 Jan 2000Dismissed
Faguni Ram and Others Vs State of Bihar and Others
Patna High Court · (2000) 2 PLJR 507
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10(3), 11(1), 15A, 15A(2), 32
High Courts19 Jan 2000Allowed
Raj Narain Verma Vs Rakesh Kumar Singh
Patna High Court · (2000) CriLJ 1922 : (2000) 2 PLJR 375
Criminal Procedure Code, 1973 (CrPC) — Section 192, 192(1), 200, 202, 202(2)Penal Code, 1860 (IPC) — Section 120B, 406, 418, 420, 426
High Courts19 Jan 2000Dismissed
Sanjay Kumar Choudhary and Others Vs Rajendra Agricultural University and Others
Patna High Court · (2000) 2 BLJR 1124 : (2000) 2 PLJR 209
Criminal Procedure Code, 1973 (CrPC) — Section 182, 482Penal Code, 1860 (IPC) — Section 482, 499, 500, 501
High Courts19 Jan 2000Dismissed
Butan Sao and Others Vs State of Bihar
Patna High Court · (2000) 2 BLJR 1400
Penal Code, 1860 (IPC) — Section 201, 304B, 34
High Courts19 Jan 2000Allowed
Surendra Mohan Kateryar Vs State of Bihar and Others
Patna High Court · (2000) 2 BLJR 834 : (2000) 3 PLJR 132
High Courts19 Jan 2000Dismissed
Anant Bind and Another Vs State of Bihar
Patna High Court · (2000) 3 BLJR 1692
Penal Code, 1860 (IPC) — Section 307, 395
High Courts19 Jan 2000Allowed
Mukti Narain Das Vs Bihar State Board of Religious Trust and Others
Patna High Court · AIR 2000 Patna 164 : (2000) 2 PLJR 422
Bihar Hindu Religious Trusts Act, 1950 — Section 43
High Courts19 Jan 2000Allowed
Krishna Murari Vs State of Bihar and Others
Patna High Court · (2000) 2 BLJR 1079 : (2000) 2 PLJR 703
High Courts19 Jan 2000Dismissed
Banshidhar Pal and Another Vs State of Bihar and Others
Patna High Court · (2000) 2 BLJR 1295 : (2000) 1 PLJR 994
Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 20(1), 20(2), 42
High Courts19 Jan 2000
Surendra Mohan Kateryar Vs The State of Bihar and Others
Patna High Court · (2000) 3 PLJR 132
High Courts19 Jan 2000Allowed
Neha Parashar Vs The Union of India and Others
Patna High Court · (2000) 1 PLJR 900
High Courts19 Jan 2000Dismissed
Sunil Kumar Sinha Vs State of Bihar and Another
Patna High Court · (2000) 2 BLJR 1115 : (2000) 2 PLJR 105
Constitution of India, 1950 — Article 217, 233, 309
High Courts18 Jan 2000Allowed
S. Sarwar Ali Vs The State of Bihar and Others
Patna High Court · (2000) 4 PLJR 399
Bihar Lokayukta Act, 1973 — Section 20, 3, 5
High Courts18 Jan 2000Allowed
R.S. Rana Vs State of Bihar and Others
Patna High Court · (2000) 3 PLJR 335
High Courts18 Jan 2000Allowed
Fr. Francis Mattathilani and Others Vs State of Bihar and Others
Patna High Court · (2000) 2 PLJR 226
Criminal Procedure Code, 1973 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 147, 295, 323, 379, 390