High Courts28 Jan 2000
Nayan Kumar Munshi Vs V.C., B.N. Mandal University and Others
Patna High Court · (2000) 2 PLJR 774
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,641 of 2,661
High Courts28 Jan 2000Dismissed
Dhauna Paawan Vs State of Bihar
Patna High Court · (2000) 48 BLJR 945 : (2000) CriLJ 1539
Penal Code, 1860 (IPC) — Section 376
High Courts28 Jan 2000Allowed
Naresh Yadav and Others etc. Vs State of Bihar
Patna High Court · (2000) 48 BLJR 963 : (2000) CriLJ 2041
Arms Act, 1959 — Section 25A, 26, 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts28 Jan 2000Dismissed
Praveer Kumar Das Gupta and Another Vs State of Bihar
Patna High Court · (2000) 2 BLJR 948
Penal Code, 1860 (IPC) — Section 107, 409, 414, 419, 420
High Courts27 Jan 2000Allowed
Rishi Cement Company Ltd. Vs B.S.E Board and Others
Patna High Court · (2000) 2 PLJR 827
Constitution of India, 1950 — Article 14Electricity Act, 1910 — Section 24, 39, 40Penal Code, 1860 (IPC) — Section 379
High Courts27 Jan 2000Allowed
Chameli Khatun Vs The State of Bihar and Others
Patna High Court · (2000) 2 PLJR 486
High Courts27 Jan 2000Allowed
Dr. Sideswari Prasad Vs The State of Bihar
Patna High Court · (2000) 2 PLJR 156
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(2)
High Courts27 Jan 2000
Usha Beltron Ltd. and Another Vs Bihar State Electricity Board and Others
Patna High Court · AIR 2000 Patna 183 : (2000) 48 BLJR 1842 : (2000) 2 PLJR 836
Electricity Act, 1910 — Section 39
High Courts25 Jan 2000Dismissed
Krishnanandan Singh @ Turanta Singh Vs State of Bihar
Patna High Court · (2000) CriLJ 2102
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 307, 324
High Courts25 Jan 2000Dismissed
Ram Chandra Shah and Others Vs State of Bihar and Others
Patna High Court · (2000) 48 BLJR 875 : (2000) 86 FLR 72 : (2001) 3 LLJ 296 : (2000) 1 PLJR 990
Constitution of India, 1950 — Article 14Industrial Disputes Act, 1947 — Section 25F
High Courts25 Jan 2000Dismissed
Baijnath Prasad Gupta Vs Senior Regional Manager, F.C.I., Patna and Others
Patna High Court · AIR 2000 Patna 139
Advocates Act, 1961 — Section 35
High Courts25 Jan 2000Dismissed
Smt. Ranjoo Devi Vs State of Bihar and Others
Patna High Court · (2000) 2 BLJR 864
High Courts25 Jan 2000Allowed
Hridya Nand Mishra Vs State of Bihar and others
Patna High Court · (2000) 1 PLJR 1023
High Courts24 Jan 2000Allowed
S.S.L. Steel Ltd. Vs Union of India (UOI) and Others
Patna High Court · (2000) 2 BLJR 1168 : (2000) 2 PLJR 164
Constitution of India, 1950 — Article 14
High Courts24 Jan 2000Dismissed
Chandreshwari Prasad Yadav and Another Vs State of Bihar
Patna High Court · (2000) CriLJ 1542
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts24 Jan 2000Dismissed
Managing Director of Greaves Cotton and Company Limited Vs The State of Bihar and Another
Patna High Court · (2000) 2 PLJR 159
Penal Code, 1860 (IPC) — Section 409, 420
High Courts24 Jan 2000Dismissed
Ramendra Nath Shome Vs Bihar State Road Transport Corporation and others
Patna High Court · (2000) 1 PLJR 1053
High Courts24 Jan 2000
Laxman Prasad Tiwary Vs The State of Bihar and Others
Patna High Court · (2000) 1 PLJR 1061
High Courts24 Jan 2000
Dilip Kumar Singh Vs State of Bihar and Others
Patna High Court · (2000) 2 PLJR 85
High Courts21 Jan 2000Dismissed
Dilip Kumar Sinha Vs Ambika Prasad and Others
Patna High Court · (2000) 2 BLJR 1143
Penal Code, 1860 (IPC) — Section 145, 147, 149, 188, 307Representation of the People Act, 1951 — Section 100, 117, 128, 80, 80A