High Courts04 Feb 2000Allowed
The State of Bihar and Others Vs Kamta Prasad
Patna High Court · (2000) 2 PLJR 299
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,639 of 2,661
High Courts04 Feb 2000Allowed
Bharat Coking Coal Ltd. Vs Smt. Maina Devi and Others
Patna High Court · (2000) 02 PAT CK 0100
High Courts04 Feb 2000Dismissed
Narendra Nath Mishra Vs State of Bihar and Others
Patna High Court · AIR 2000 Patna 133
Constitution of India, 1950 — Article 226
High Courts04 Feb 2000Allowed
Louis Khalkho Vs State of Bihar
Patna High Court · (2000) CriLJ 2483
Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts04 Feb 2000Dismissed
Sura Kudada and Others Vs State of Bihar and Others
Patna High Court · (2000) 3 BLJR 1858
Chotanagpur Tenancy Act, 1908 — Section 83
High Courts04 Feb 2000Allowed
Baidya Nath Singh Vs B.C.C.L. and Others
Patna High Court · (2000) 2 PLJR 556
High Courts04 Feb 2000Allowed
Manas Sett and Others Vs Union of India (UOI) and Others
Patna High Court · (2000) 3 BLJR 1874
Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 25, 6, 7
High Courts04 Feb 2000
Dr. Rabindra Kumar Singh and Others Vs State of Bihar and Others
Patna High Court · (2000) 3 PLJR 231
Bihar Health Services (Basic Grade) Recruitment Rules, 1984 — Rule 4, 6Constitution of India, 1950 — Article 309
High Courts04 Feb 2000
Nirmal Kumar Mishra Vs State of Bihar and Others
Patna High Court · (2000) 02 PAT CK 0009
High Courts03 Feb 2000Allowed
B.D. Costa Vs Associated Construction Company Ltd.
Patna High Court · (2000) 2 PLJR 797
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977 — Section 11(1), 16, 16(1)Easements Act, 1882 — Section 52Transfer of Property Act, 1882 — Section 105, 107, 108
High Courts03 Feb 2000Dismissed
United India Insurance Co. Ltd. Vs Smt. Sunayana Devi and Others
Patna High Court · (2000) 2 BLJR 872
Motor Vehicles Act, 1988 — Section 149, 173
High Courts03 Feb 2000
Usha Beltron Ltd. and Another Vs Bihar State Electricity Board and Others
Patna High Court · (2000) 2 PLJR 824
High Courts03 Feb 2000Allowed
Mahesh Prasad Mandal Vs Union of India (UOI) and Others
Patna High Court · (2000) 2 BLJR 867 : (2000) 1 PLJR 1060
High Courts03 Feb 2000Allowed
Core Healthcare Limited Vs The State of Bihar and Others
Patna High Court · (2000) 48 BLJR 950 : (2000) CriLJ 3150 : (2000) 2 PLJR 324 : (2000) 4 RCR(Criminal) 454
Drugs and Cosmetics Act, 1940 — Section 18, 22, 23, 23(3), 23(4)
High Courts03 Feb 2000Dismissed
Sita Ram Singh Vs State of Bihar
Patna High Court · (2000) 2 BLJR 939
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 409
High Courts03 Feb 2000Allowed
Sheo Shankar Flour and Rice Mills Vs The Managing Director, Bihar State Agricultural Marketing Board and Others
Patna High Court · (2000) 2 PLJR 134
Bihar Agricultural Produce Markets Act, 1960 — Section 27Bihar Agricultural Produce Markets Rules, 1975 — Rule 82
High Courts03 Feb 2000Allowed
Roy Construction and Company and Another Vs State of Bihar and Others
Patna High Court · (2000) 2 PLJR 724
High Courts03 Feb 2000Allowed
Chandra Shekhar Singh and Others Vs State of Bihar and Another
Patna High Court · (2000) 2 BLJR 941
Criminal Procedure Code, 1973 (CrPC) — Section 147, 482
High Courts03 Feb 2000Dismissed
Ram Nandan Sharma Vs The State of Bihar and Sri Ranjit Prasad
Patna High Court · (2000) 3 PLJR 441
Criminal Procedure Code, 1973 (CrPC) — Section 164, 2(1), 378, 378(1) 397, 397(1) 397(2) 401
High Courts03 Feb 2000Allowed
Mahitosh Biswas and Others Vs Champa Kumari Sinha
Patna High Court · (2000) 2 PLJR 247
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21