High Courts08 Feb 2000
Kashi Nath Kumbhkar and Another Vs Sitaram Singh and Others
Patna High Court · (2000) 2 ACC 503
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,638 of 2,661
High Courts08 Feb 2000
Bihar Rajya Zila Parishad Abhiyantra Seva Sangh and Others Vs State of Bihar and Others
Patna High Court · (2000) 2 PLJR 306
High Courts08 Feb 2000Allowed
Ram Kishor Prasad Vs State of Bihar and Others
Patna High Court · (2000) CriLJ 2046 : (2000) 2 PLJR 481
Criminal Procedure Code, 1973 (CrPC) — Section 133, 137, 137(2), 138, 482
High Courts08 Feb 2000
Md. Nehal Mian and Others Vs State of India and Another
Patna High Court · (2000) 2 BLJR 1322
Criminal Procedure Code, 1973 (CrPC) — Section 223Penal Code, 1860 (IPC) — Section 323, 325, 376
High Courts08 Feb 2000
Rajendra Lal Das Vs State of Bihar and Others
Patna High Court · (2003) 2 PLJR 504
Bihar Pension Rules, 1950 — Rule 59
High Courts08 Feb 2000Allowed
Meera Bakhala and Others Vs State of Bihar and Others
Patna High Court · (2000) 2 PLJR 310
High Courts08 Feb 2000Dismissed
ALCATEL Modi Network System Limited Vs The State of Bihar and Others
Patna High Court · (2000) 2 PLJR 295
Bihar Finance Act, 1981 — Section 17(5), 45
High Courts08 Feb 2000Allowed
Sambhunath Barolia Vs The State of Bihar and Dr. Shri Ram Pratap Sinha
Patna High Court · (2000) 02 PAT CK 0001
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 2(d)Penal Code, 1860 (IPC) — Section 427
High Courts07 Feb 2000Dismissed
Kush Kumar @ Kushwal Vs The State of Bihar and Others
Patna High Court · (2000) 02 PAT CK 0156
High Courts07 Feb 2000Allowed
Tripti Narayan Singh Vs Bihar Rajya Khadi Gramodyog Board and Others
Patna High Court · (2000) 2 PLJR 185
Bihar State Khadi and Village Industries Act, 1956 — Section 14, 16, 21, 24
High Courts07 Feb 2000Dismissed
Shakti Traders Vs The State Bank of India, Local head office and Others
Patna High Court · (2000) 2 PLJR 245
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5Criminal Procedure Code, 1973 (CrPC) — Section 102, 102(1)Penal Code, 1860 (IPC) — Section 201, 420, 467, 468, 471
High Courts07 Feb 2000Dismissed
Rama Kant Giri Vs State of Bihar
Patna High Court · (2000) 2 BLJR 1327
Penal Code, 1860 (IPC) — Section 34, 376
High Courts07 Feb 2000
Dr. Uma Shankar Singh Vs State of Bihar and Others
Patna High Court · (2000) 2 PLJR 746
High Courts07 Feb 2000Dismissed
Blue Star Ltd. Vs Presiding Officer, Labour Court and Others
Patna High Court · (2001) 89 FLR 145 : (2000) 2 LLJ 1484
Industrial Disputes Act, 1947 — Section 10(1), 10(2)
High Courts07 Feb 2000Dismissed
Ram Laxman Glass (P) Ltd. and Others Vs State of Bihar and Others
Patna High Court · AIR 2000 Patna 210 : (2000) 2 PLJR 122
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 9Constitution of India, 1950 — Article 141Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 18, 22(2), 31, 31(1)
High Courts07 Feb 2000Allowed
Sandhya Kumari Vs State of Bihar
Patna High Court · (2001) 1 DMC 6 : (2000) 1 PLJR 1066 : (2000) 3 RCR(Criminal) 485
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24A
High Courts07 Feb 2000Allowed
Smt. Lalita Devi and Another Vs Nandu Singh and Another
Patna High Court · (2001) CriLJ 2778
Criminal Procedure Code, 1973 (CrPC) — Section 319, 489Penal Code, 1860 (IPC) — Section 227, 239, 245, 249, 323
High Courts05 Feb 2000
Puran Singh and Lakhbir Kaur Vs The State of Bihar
Patna High Court · (2000) 1 PLJR 794
Penal Code, 1860 (IPC) — Section 366, 366A, 368
High Courts04 Feb 2000
Oriental Insurance Co. Ltd. Vs Smt. Manjeet Kaur and Others
Patna High Court · (2000) 4 PLJR 225
Motor Vehicles Act, 1988 — Section 166Workmens Compensation Act, 1923 — Section 30, 4A
High Courts04 Feb 2000Dismissed
Bibhuti Mandal and Rojin Mandal Vs The State of Bihar
Patna High Court · (2000) 2 PLJR 315
Evidence Act, 1872 — Section 134, 32(1)Juvenile Justice Act, 1986 — Section 32Penal Code, 1860 (IPC) — Section 302, 307, 34