High Courts15 Feb 2000
Md. Anwar and Another Vs State of Bihar
Patna High Court · (2000) 2 BLJR 1311
Penal Code, 1860 (IPC) — Section 201, 301, 304B, 34
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,636 of 2,661
High Courts15 Feb 2000Allowed
Sri Niwash Yadav and Another Vs The State of Bihar and Others
Patna High Court · (2000) 3 PLJR 113
Constitution of India, 1950 — Article 2, 22, 3
High Courts15 Feb 2000Allowed
Niwash Yadav and Another Vs State of Bihar and Others
Patna High Court · AIR 2000 Patna 162 : (2000) 3 PLJR 113
Bihar School Examination Board Act, 1952 — Section 6Constitution of India, 1950 — Article 226
High Courts15 Feb 2000Dismissed
Sadhu @ Langra @ Shivji Mahto Vs State of Bihar
Patna High Court · (2000) 48 BLJR 1363 : (2000) CriLJ 4924 : (2001) 1 RCR(Criminal) 666
Penal Code, 1860 (IPC) — Section 376
High Courts15 Feb 2000Dismissed
Mangal Finance Limited Vs Express Confectioners Pvt. Ltd.
Patna High Court · (2000) 100 CompCas 399 : (2000) 3 PLJR 270
Companies Act, 1956 — Section 433, 434, 434(1), 439
High Courts15 Feb 2000Dismissed
Kunwa Mandal and Others Vs State of Bihar
Patna High Court · (2000) CriLJ 1951
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 107, 164Penal Code, 1860 (IPC) — Section 148, 149, 302, 34
High Courts15 Feb 2000Allowed
Binod Kumar Vs Union of India (UOI) and Others
Patna High Court · (2000) 87 FLR 400 : (2000) 2 LLJ 692 : (2000) 2 PLJR 313
Minimum Wages Act, 1948 — Section 20(1)
High Courts15 Feb 2000Allowed
Nawal Kishore Sinha Vs State of Bihar and Others
Patna High Court · (2000) 3 BLJR 1656 : (2000) 4 PLJR 296
High Courts15 Feb 2000
Mithilesh Kumar Sinha Vs State of Bihar and Others
Patna High Court · (2000) 2 PLJR 305
High Courts15 Feb 2000Dismissed
Miss. Resemin Sherally Vs Shree Ganesh Joshi
Patna High Court · (2000) 4 PLJR 566
Penal Code, 1860 (IPC) — Section 240, 420
High Courts15 Feb 2000Allowed
The Indian Lac Research Institute and Another Vs Smt. Nazma Bano and Others
Patna High Court · (2000) 4 PLJR 834
Administrative Tribunals Act, 1985 — Section 14(1), 14(3), 28Constitution of India, 1950 — Article 136, 226, 227, 32, 323A
High Courts14 Feb 2000Dismissed
Bihar State Housing Board Vs The State of Bihar and Others
Patna High Court · (2000) 2 PLJR 611
High Courts14 Feb 2000Allowed
Ishwar Murmu Vs State of Bihar
Patna High Court · (2000) CriLJ 3657
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts14 Feb 2000Dismissed
Oriental Insurance Co. Ltd. and Another Vs Badri Gorai and Others
Patna High Court · (2000) 2 BLJR 1288
Motor Vehicles Act, 1988 — Section 140, 173Penal Code, 1860 (IPC) — Section 140, 279, 304A, 337, 338
High Courts14 Feb 2000Dismissed
Rijhan Nag Vs State of Bihar and Others
Patna High Court · (2000) 3 BLJR 1776
Constitution of India, 1950 — Article 12
High Courts14 Feb 2000Dismissed
Dr. (Smt.) Anjana Sinha Vs The State of Bihar and Others
Patna High Court · (2000) 2 PLJR 272
High Courts14 Feb 2000Allowed
Biresh Lal Vs Heavy Engineering Corporation Ltd. and Others
Patna High Court · (2000) 3 PLJR 309
Constitution of India, 1950 — Article 226
High Courts14 Feb 2000Dismissed
Surendra Sardar and Buddhu Sardar Vs The State of Bihar and Others
Patna High Court · (2000) 3 PLJR 238
Criminal Procedure Code, 1973 (CrPC) — Section 57Penal Code, 1860 (IPC) — Section 398
High Courts14 Feb 2000
On Reference From Sri Arun Kumar Singh, Judicial Magistrate, 1st Class Vs Tribhuwan Prasad Barnwal
Patna High Court · (2001) 1 PLJR 799
Criminal Procedure Code, 1973 (CrPC) — Section 299, 498A
High Courts14 Feb 2000Allowed
T.J. Intelligence Security Services Pvt. Ltd. Vs The State of Bihar and Others
Patna High Court · (2000) 2 PLJR 278