High Courts18 Feb 2000Allowed
Birendra Yadav Vs The State of Bihar and Others
Patna High Court · (2000) 2 PLJR 220
Bihar and Orissa Service Code, 1929 — Article 309Bihar Pension Rules, 1950 — Rule 57Bihar Service Rules, 1952 — Rule 54
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,635 of 2,661
High Courts18 Feb 2000Allowed
Madan Mohan Prasad Vs The Bihar State Electricity Board and Others
Patna High Court · (2000) 02 PAT CK 0043
High Courts18 Feb 2000Dismissed
Bijendra Narain Sinha Vs The State of Bihar and Others
Patna High Court · (2000) 2 PLJR 574
Bihar Pension Rules, 1950 — Rule 161
High Courts18 Feb 2000Dismissed
Arjun Rai Vs State of Bihar
Patna High Court · (2000) 2 BLJR 1308
Penal Code, 1860 (IPC) — Section 302, 304
High Courts18 Feb 2000Dismissed
Atahaul Haque, Uday Shankar and Birendra Singh Vs Md. Allauddin
Patna High Court · (2000) 3 PLJR 90
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 146, 146(1), 397
High Courts17 Feb 2000Allowed
T.V.R. Raju and Others Vs The State of Bihar and Others
Patna High Court · (2000) 3 PLJR 369
Constitution of India, 1950 — Article 14, 19(1), 21Industrial Disputes Act, 1947 — Section 12(3), 18, 25M(7), 25N(6), 25O(2)
High Courts17 Feb 2000Allowed
Smt. Chandra Kanta Devi Vs The State of Bihar and Others
Patna High Court · (2000) 2 PLJR 727
Constitution of India, 1950 — Article 14, 16, 38, 39, 41
High Courts17 Feb 2000Dismissed
Jagai Soren Vs State of Bihar
Patna High Court · (2000) 3 BLJR 1695
Penal Code, 1860 (IPC) — Section 376, 442
High Courts17 Feb 2000Dismissed
Lakhi Kanta Singh and Kalicharan Singh @ Suru Singh and Others Vs The State of Bihar and Another
Patna High Court · (2001) 1 BLJR 352 : (2000) 4 PLJR 419
Penal Code, 1860 (IPC) — Section 147, 148, 323, 427, 447
High Courts17 Feb 2000Dismissed
Sunil Singh @ Captain Sunil and Others Vs State of Bihar and Others
Patna High Court · (2001) CriLJ 3681 : (2000) 2 PLJR 488
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 309(2), 439Penal Code, 1860 (IPC) — Section 120, 302, 307, 339, 359
High Courts17 Feb 2000Dismissed
Md. Azim Vs The High Court of Judicature at Patna and Others
Patna High Court · (2000) 3 PLJR 97
Bihar Pension Rules, 1950 — Rule 73Bihar Service Code, 1952 — Rule 3Constitution of India, 1950 — Article 309
High Courts17 Feb 2000Allowed
Sheoji Prasad Vs The State of Bihar and Debjit Basu
Patna High Court · (2001) 1 PLJR 16
Criminal Procedure Code, 1973 (CrPC) — Section 192, 202, 319, 397, 397(2)Negotiable Instruments Act, 1881 (NI) — Section 138, 142Penal Code, 1860 (IPC) — Section 420
High Courts17 Feb 2000Dismissed
The State of Bihar and Others Vs Serajuddin Ahmad
Patna High Court · (2000) 02 PAT CK 0023
Bihar Pension Rules, 1950 — Rule 43, 43(1)
High Courts17 Feb 2000Allowed
Asha Kumari and Another Vs State of Bihar and Others
Patna High Court · (2001) 1 PLJR 187
High Courts16 Feb 2000Dismissed
Sudarshan Sharma Vs State of Bihar and Others
Patna High Court · (2000) 3 PLJR 46
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10
High Courts16 Feb 2000
Subhas Prasad Singh Vs State of Bihar and Others
Patna High Court · (2001) 1 PLJR 643
High Courts16 Feb 2000
Bimlendra Prasad Singh Vs The Chancellor of Universities and Others
Patna High Court · (2000) 4 PLJR 308
High Courts16 Feb 2000Dismissed
Laxman Prasad Vs State of Bihar
Patna High Court · (2000) 2 BLJR 1317
Penal Code, 1860 (IPC) — Section 307, 324, 34, 342
High Courts16 Feb 2000Allowed
Sheo Kumar Khemani Vs The State of Bihar and Fateh Bahadur Thakur @ Bhunti Thakur
Patna High Court · (2000) 3 PLJR 450
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 397, 401
High Courts15 Feb 2000Allowed
Ram Chandra Singh Vs The State of Bihar and Others
Patna High Court · (2000) 2 PLJR 173