High Courts23 Feb 2000Allowed

Himmat Singh Vs State of Bihar

Patna High Court · (2000) 2 BLJR 1538

Central Industrial Security Force Act, 1968 — Section 10, 11, 12, 3Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 10, 11, 4, 7
High Courts22 Feb 2000Dismissed

Master Mirdha Vs State of Bihar

Patna High Court · (2000) CriLJ 5086 : (2001) 1 RCR(Criminal) 658

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts18 Feb 2000Dismissed

Atahaul Haque and Others Vs Md. Allauddin

Patna High Court · (2000) CriLJ 3245 : (2000) 3 PLJR 90

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 146(1), 397, 401