High Courts02 Mar 2000Dismissed
Hotel Mayur (P) Ltd. Vs State of Bihar and Others
Patna High Court · AIR 2000 Patna 275 : (2000) 2 PLJR 408
Constitution of India, 1950 — Article 226State Financial Corporations Act, 1951 — Section 29
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,632 of 2,661
High Courts02 Mar 2000
Nawal Kishore Dube and Others Vs State of Bihar and Others
Patna High Court · (2000) 2 BLJR 1108 : (2000) 2 PLJR 401
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 15, 22(1)
High Courts02 Mar 2000Dismissed
Kailash Choudhary @ Kailash Pd. Choudhary Vs State of Bihar and Another
Patna High Court · (2000) 2 BLJR 1546
Criminal Procedure Code, 1973 (CrPC) — Section 145, 482
High Courts02 Mar 2000Allowed
Uma Rai and Others Vs State of Bihar
Patna High Court · (2000) 2 BLJR 1093
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 379
High Courts01 Mar 2000Allowed
Muni Lal Mandal Vs The State of Bihar and Others
Patna High Court · (2000) 4 PLJR 171
High Courts01 Mar 2000Allowed
Hardeo Singh Vs State of Bihar and Others
Patna High Court · (2000) 2 PLJR 333
High Courts01 Mar 2000
Bipin Bihari Sinha Vs Secretary-cum-Commissioner, Health Deptt. and Others
Patna High Court · (2000) 2 PLJR 312
High Courts01 Mar 2000Allowed
Kamla Kant Pathak Vs State of Bihar and Others
Patna High Court · (2000) 2 BLJR 1090
High Courts01 Mar 2000Allowed
Sri Madhav Roller Flour Mills Pvt. Ltd. Vs State Bank of India and Others
Patna High Court · (2000) 2 BLJR 1111 : (2000) 2 PLJR 372
Banking Regulation Act, 1949 — Section 35A
High Courts01 Mar 2000Dismissed
Moti Ram Kusum Vs Central Bank of India and Others
Patna High Court · (2000) 4 PLJR 195
Constitution of India, 1950 — Article 14, 16
High Courts01 Mar 2000Allowed
Ramdeo Singh Vs State of Bihar and Others
Patna High Court · AIR 2000 Patna 234 : (2000) 48 BLJR 1082 : (2000) 2 PLJR 235
Constitution of India, 1950 — Article 226Negotiable Instruments Act, 1881 (NI) — Section 16, 6
High Courts01 Mar 2000Allowed
Narmada Apartment Owner''s Association and Others Vs Bihar State Electricity Board and Others
Patna High Court · AIR 2000 Patna 291 : (2000) 48 BLJR 1030 : (2000) 2 PLJR 279
Constitution of India, 1950 — Article 226Electricity (Supply) Act, 1948 — Section 49
High Courts01 Mar 2000Dismissed
Sone Vanaspti Ltd. Vs Bihar State Electricity Board and Others
Patna High Court · AIR 2000 Patna 235 : (2000) 2 PLJR 559
Electricity (Supply) Act, 1948 — Section 49(3)
High Courts01 Mar 2000Allowed
Bank of Madura Ltd. Vs Union of India(UOI) and Others
Patna High Court · (2000) 48 BLJR 1039 : (2000) 86 FLR 252 : (2000) 3 LLJ 111 : (2000) 2 PLJR 215
Industrial Disputes Act, 1947 — Section 10(1), 18(1)
High Courts01 Mar 2000Dismissed
Kavita Pigments and Chemical (P) Ltd. and Others Vs Allahabad Bank and Others
Patna High Court · AIR 2001 Patna 66 : (2001) 107 CompCas 27 : (2000) 3 PLJR 241
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19, 20
High Courts01 Mar 2000Dismissed
Suresh Goshwami and Others Vs The State of Bihar
Patna High Court · (2000) 2 PLJR 606
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 337
High Courts01 Mar 2000Dismissed
Kameshwar Mishra Vs The State of Bihar and Others
Patna High Court · (2000) 03 PAT CK 0036
High Courts01 Mar 2000Dismissed
Brij Mohan Prasad Yadav Another Vs Sri Parmeshwar Dutta Pandey @ Parmeshwar Dutta Sharma and Others
Patna High Court · (2000) 4 PLJR 97
High Courts01 Mar 2000Dismissed
M/s. Kavita Pigments and Chemical (P) Ltd and Others Vs Allahabad Bank and Others
Patna High Court · (2000) 3 PLJR 241
High Courts29 Feb 2000Dismissed
Uday Ram Vs State of Bihar and Others
Patna High Court · (2000) 3 PLJR 116
Bihar Tenancy Act, 1885 — Section 48ECriminal Procedure Code, 1973 (CrPC) — Section 107