High Courts10 Mar 2000
Kausalaya Devi and Others Vs The State of Bihar and Others
Patna High Court · (2000) 2 PLJR 656
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,630 of 2,661
High Courts10 Mar 2000
The State of Bihar Vs Devendra Kumar Mahto
Patna High Court · (2000) 3 PLJR 28
Constitution of India, 1950 — Article 14, 21Penal Code, 1860 (IPC) — Section 302, 307, 354, 366
High Courts09 Mar 2000Allowed
Ramautar Sinha Vs The State of Bihar and Another
Patna High Court · (2000) 4 PLJR 185
High Courts09 Mar 2000Allowed
Bennett and Coleman Company Ltd. and Others Vs The State of Bihar and Another
Patna High Court · (2000) 3 PLJR 403
Bihar Industrial Disputes Rules, 1947 — Rule 61Industrial Disputes Act, 1947 — Section 25O(1), 25R(1)
High Courts09 Mar 2000Dismissed
Rudra Nand Mishra Vs Union of India (UOI) and Others
Patna High Court · (2000) 2 BLJR 1048 : (2000) 3 PLJR 80
High Courts09 Mar 2000Dismissed
Makeshwar Prasad Vs State of Bihar and Others
Patna High Court · (2000) 3 PLJR 109
High Courts08 Mar 2000
Ramdeo Kumar Arya Vs State of Bihar and Others
Patna High Court · (2000) 3 PLJR 492
High Courts08 Mar 2000Dismissed
Sunil Kumar Vs The Indian Institute of Bankers and Others
Patna High Court · (2000) 2 PLJR 249
Constitution of India, 1950 — Article 12, 14, 15, 226, 26
High Courts08 Mar 2000Dismissed
Ram Kumar Singh Vs State of Bihar and Others
Patna High Court · (2000) 3 BLJR 1774
High Courts08 Mar 2000Allowed
Gajendra Thakur and Others Vs State of Bihar and Others
Patna High Court · (2000) 2 BLJR 1509 : (2000) 3 PLJR 255
High Courts08 Mar 2000Allowed
Smt. Urmila Devi and Another Vs Ajit Kumar Rai and Others
Patna High Court · (2000) 3 PLJR 112
Criminal Procedure Code, 1973 (CrPC) — Section 340Transfer of Property Act, 1882 — Section 83
High Courts08 Mar 2000Allowed
Phuleshwar Ravidas Vs State of Bihar and Others
Patna High Court · (2000) 3 PLJR 291
Civil Services (Classification, Control and Appeal) Rules — Rule 49A
High Courts08 Mar 2000Allowed
Govind Madhav Jha Vs State of Bihar and Others
Patna High Court · (2000) 2 BLJR 1050
High Courts07 Mar 2000Allowed
State of Bihar and Another Vs Janki Bhuiyan and Others
Patna High Court · (2000) 3 BLJR 1779
Limitation Act, 1963 — Section 5
High Courts07 Mar 2000Dismissed
Kapildeo Singh and Others Vs Ramraj Singh and Others
Patna High Court · (2000) 2 BLJR 1026 : (2000) 4 PLJR 78
Civil Procedure Code, 1908 (CPC) — Section 107
High Courts07 Mar 2000Dismissed
State Bank of India and Another Vs Smt. Sushila Devi Kejriwal
Patna High Court · (2000) 2 BLJR 1037 : (2000) 4 PLJR 95
High Courts07 Mar 2000Allowed
Pranjit Mazumdar, Anup Kumar Jhunjhunwala @ Anup Jhunjhunwala (in 6532) and Om Prakash Srivastava (in 2082) Vs The State of Bihar (in 6532) and Narmadeshwar Mishra (in 2082)
Patna High Court · (2000) 4 PLJR 433
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 120, 406, 420
High Courts07 Mar 2000Allowed
Manoj Kumar and Another Vs State of Bihar and Others
Patna High Court · (2000) 2 BLJR 1098 : (2000) 2 PLJR 285
Constitution of India, 1950 — Article 14
High Courts07 Mar 2000Dismissed
Jagbandhu Mahatha Vs State of Bihar and Others
Patna High Court · (2000) 2 BLJR 1102
High Courts07 Mar 2000Dismissed
Hari Krishna Prasad and Others Vs Shyama Kant Ram and Others
Patna High Court · (2000) 2 BLJR 1105 : (2002) 1 PLJR 336
Transfer of Property Act, 1882 — Section 60