High Courts14 Mar 2000Dismissed
Khantar Mandal Vs State of Bihar and Others
Patna High Court · (2000) 2 BLJR 1087 : (2000) 2 PLJR 813
Bihar Tenancy Act, 1885 — Section 48E
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,629 of 2,661
High Courts14 Mar 2000Allowed
Ram Naresh Singh Vs The State of Bihar and Others
Patna High Court · AIR 2000 Patna 205 : (2000) 3 PLJR 736
Bihar Motor Vehicles Rules, 1992 — Rule 91Motor Vehicles Act, 1988 — Section 133
High Courts14 Mar 2000Dismissed
Shri Krishna Singh Vs The Union of India (UOI) and Others
Patna High Court · (2001) 1 PLJR 665
High Courts14 Mar 2000Allowed
Shyam Badan Singh and Others Vs State of Bihar and Others
Patna High Court · (2000) 3 PLJR 341
High Courts13 Mar 2000Allowed
Sambhu Singh Vs The State of Bihar and Braj Kishore Sah
Patna High Court · (2000) 2 PLJR 784
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 190, 193, 319, 319(1), 397Penal Code, 1860 (IPC) — Section 302, 34
High Courts13 Mar 2000Dismissed
State of Bihar and Others Vs Anil Kumar
Patna High Court · AIR 2000 Patna 220 : (2000) 2 PLJR 405
Constitution of India, 1950 — Article 16, 226
High Courts13 Mar 2000Dismissed
Sri Anil Kumar Vs Smt. Shweta @ Kinni
Patna High Court · (2000) 2 BLJR 1086 : (2000) 2 PLJR 501
Hindu Marriage Act, 1955 — Section 24
High Courts13 Mar 2000Dismissed
Jalpa Soren Vs State of Bihar and Others
Patna High Court · (2000) 3 PLJR 77
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144
High Courts13 Mar 2000Allowed
Swamy Jai Krishnacharya Vs Bihar State Board of Religious Trust and Others
Patna High Court · (2000) 4 PLJR 645
Bihar Hindu Religious Trusts Act, 1950 — Section 28(h), 38
High Courts13 Mar 2000Allowed
Shiv Shankar Roy Vs The Union of India and Others
Patna High Court · (2000) 4 PLJR 168
Army Act, 1950 — Section 93Penal Code, 1860 (IPC) — Section 154, 302
High Courts13 Mar 2000Dismissed
Smt. Bindhya Basini Mishra Vs The State of Bihar and Others
Patna High Court · (2000) 3 PLJR 131
High Courts10 Mar 2000
Shankar Giri Vs State of Bihar and Others
Patna High Court · (2000) 4 PLJR 186
High Courts10 Mar 2000Allowed
Harihar Prasad Sinha Vs State of Bihar and Others
Patna High Court · (2001) 1 PLJR 691
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 5(1), 5(2), 7
High Courts10 Mar 2000
Oriental Insurance Co. Ltd. Vs Anandi Devi and Others
Patna High Court · (2000) 4 PLJR 307
Motor Vehicles Act, 1988 — Section 171
High Courts10 Mar 2000
The State of Bihar Vs Devendra Kumar Mahto Devendra Kumar Mahto Vs The State of Bihar
Patna High Court · (2000) 3 PLJR 28
Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 164, 354(3), 366Penal Code, 1860 (IPC) — Section 302, 307
High Courts10 Mar 2000Allowed
Naresh Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 158
High Courts10 Mar 2000Dismissed
Ravindra Narain Thakur and Others Vs The State of Bihar and Others
Patna High Court · (2000) 3 PLJR 206
Bihar Service Code, 1952 — Rule 288Bihar State Universities Act, 1976 — Section 35Constitution of India, 1950 — Article 14, 142, 16, 226, 320
High Courts10 Mar 2000Allowed
Central Coal Fields Limited Vs Lilawati Devi and Others
Patna High Court · (2001) 1 LLJ 1477 : (2000) 2 PLJR 691
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5Limitation Act, 1963 — Section 14
High Courts10 Mar 2000Allowed
Bishwa Nath Prasad Vs State of Bihar
Patna High Court · (2000) 2 BLJR 1029
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 6, 7
High Courts10 Mar 2000Dismissed
Nawal Kishore Prasad Vs State of Bihar and Others
Patna High Court · (2000) 2 BLJR 1254 : (2000) 2 PLJR 389
Constitution of India, 1950 — Article 14, 141, 16, 226