COURT ARCHIVE

Patna High Court judgments

53,217 judgments · page 1,627 of 2,661

High Courts24 Mar 2000Allowed

Sahu Jain Ltd. Vs Rohtas Industries Ltd. and Others

Patna High Court · (2000) 48 BLJR 1260 : (2003) 115 CompCas 997 : (2000) 3 PLJR 100

Companies (Court) Rules, 1959 — Rule 117Companies Act, 1956 — Section 446, 446(2)Constitution of India, 1950 — Article 142, 32

High Courts24 Mar 2000Dismissed

Banshidhar Singh Vs State of Bihar

Patna High Court · (2001) CriLJ 2964 : (2000) 3 PLJR 415

Bihar Coal Control Order, 1956 — Section 3Criminal Procedure Code, 1973 (CrPC) — Section 177, 197, 482Essential Commodities Act, 1955 — Section 7

High Courts24 Mar 2000

Om Prakash Bhadani Vs Rajeev S. Ahuja and Others

Patna High Court · AIR 2002 Patna 6 : (2000) 48 BLJR 1517

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 2

High Courts24 Mar 2000Dismissed

The State of Bihar and Others Vs Man Bahadur Mahto and Another

Patna High Court · (2000) 2 PLJR 765

Bihar Civil Services (Classification, Control and Appeal) Rules, 1994 — Rule 55Bihar Pension Rules, 1950 — Rule 3, 43Bihar Service Code, 1952 — Rule 73

High Courts24 Mar 2000

Gopalganj C.D. and C.M. Union Ltd. Vs State of Bihar and Others

Patna High Court · (2000) 3 PLJR 159

High Courts24 Mar 2000Dismissed

Sahu Jain Limited Vs Rohtas Industries Ltd. and Others

Patna High Court · (2000) 3 PLJR 100

Companies Act, 1956 — Section 446, 446(1), 446(2), 483, 537Constitution of India, 1950 — Article 14, 142, 226, 227, 32Contract Act, 1872 — Section 129

High Courts24 Mar 2000Dismissed

Sharda Devi and Another Vs State of Bihar and Others

Patna High Court · (2000) 3 PLJR 257

Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 34, 406, 408, 420, 467

High Courts23 Mar 2000

Jagannath Prasad @ Jagannath Lal Vs The Under Secretary, Government of India, Ministry of Home Affairs, and Others

Patna High Court · (2000) 3 PLJR 327

Constitution of India, 1950 — Article 226

High Courts23 Mar 2000Dismissed

Uma Shankar Pathak Vs The State of Bihar and Others

Patna High Court · (2000) 2 PLJR 863

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21, 115, 151

High Courts23 Mar 2000

Sri Kameshwar Sharma Vs State of Bihar and Others

Patna High Court · (2000) 2 PLJR 834

High Courts23 Mar 2000Allowed

Dr. Geeta Rani Sahay and Another Vs T.M. Bhagalpur University and Others

Patna High Court · (2000) 2 PLJR 682

High Courts23 Mar 2000Dismissed

Ajay Kumar Panchauri Vs The Union of India (UOI) and Others

Patna High Court · (2001) 3 PLJR 269

Army Act, 1950 — Section 20(3)

High Courts23 Mar 2000Partly Allowed

Jagannath Prasad alias Jagannath Lal Vs Under Secretary Government of India and Others

Patna High Court · (2000) 03 PAT CK 0073

High Courts23 Mar 2000

Sanjay Kumar Vs Indian School of Mines and Others

Patna High Court · (2000) 2 BLJR 1464 : (2000) 4 PLJR 56

High Courts23 Mar 2000Dismissed

Ex-Captain Prem Kumar Malik Vs Union of India (UOI) and Others

Patna High Court · (2000) 2 BLJR 1569

Central Civil Service (Pension) Rules, 1972 — Rule 19

High Courts18 Mar 2000Allowed

Satyanarain Prasad and Others Vs State of Bihar and Another

Patna High Court · (2002) 255 ITR 584

Income Tax Act, 1961 — Section 276C, 277

High Courts16 Mar 2000Dismissed

Parmeshwar Bharti and Kameshwar Bharti Vs The State of Bihar and Bijay Kumar Tiwary

Patna High Court · (2001) 1 PLJR 460

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Penal Code, 1860 (IPC) — Section 34, 406, 420

High Courts16 Mar 2000

Smt. Susheela Devi Vs State of Bihar and Others

Patna High Court · (2000) 2 PLJR 456

High Courts16 Mar 2000Dismissed

Rana Ramdeo Singh, Prafulla Kumar Singh, Prasanna Kumar Singh and Harsh Kumar Singh Vs The State of Bihar and Ram Bali Mahto

Patna High Court · (2000) 4 PLJR 405

Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 146, 203, 226Penal Code, 1860 (IPC) — Section 323, 324, 34, 436

High Courts16 Mar 2000Dismissed

Anil Kumar Yadav Vs The State of Bihar

Patna High Court · (2000) 2 PLJR 621

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302