High Courts16 Mar 2000Allowed
Krishna Singh Vs The State of Bihar
Patna High Court · (2000) 3 PLJR 275
Arms Act, 1959 — Section 25(1B), 26, 29, 3, 39Criminal Procedure Code, 1973 (CrPC) — Section 482
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,628 of 2,661
High Courts16 Mar 2000Dismissed
The New India Assurance Company Ltd. Vs Mostt. Gagar Devi and Others
Patna High Court · (2000) 3 PLJR 684
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Motor Vehicles Act, 1988 — Section 166
High Courts16 Mar 2000Allowed
Fertilizer Corporation of India, Sindri Unit Vs Koya Colliery Private Ltd.
Patna High Court · (2000) 3 BLJR 1698
Constitution of India, 1950 — Article 226
High Courts16 Mar 2000Allowed
Uttam Sengupta and Others Vs Bihar Public Service Comm. and Another
Patna High Court · (2000) 2 PLJR 467 : (2001) 3 RCR(Rent) 188
Constitution of India, 1950 — Article 19(1), 19(2), 316, 320Criminal Procedure Code, 1973 (CrPC) — Section 199, 202Penal Code, 1860 (IPC) — Section 120B, 499 , 500 , 501, 502
High Courts16 Mar 2000Dismissed
Shambhu Nath Bhagat Vs The State of Bihar and Others
Patna High Court · (2000) 2 PLJR 394
Bihar Pension Rules, 1950 — Rule 12, 43Constitution of India, 1950 — Article 311, 320, 320(3)
High Courts16 Mar 2000
Chandramani Sah Vs State of Bihar and Others
Patna High Court · (2000) 2 PLJR 661
High Courts16 Mar 2000Allowed
Muneshwar Prasad and Another Vs The State of Bihar
Patna High Court · (2000) 2 PLJR 685
Criminal Procedure Code, 1973 (CrPC) — Section 468, 473, 482Penal Code, 1860 (IPC) — Section 147, 323, 342, 426, 448
High Courts16 Mar 2000Dismissed
Dr. Anand Deo Singh Vs The State of Bihar and Others
Patna High Court · (2000) 2 PLJR 686
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 167, 204, 309, 41, 436Penal Code, 1860 (IPC) — Section 120B, 167, 406, 409, 419
High Courts16 Mar 2000Allowed
Sri Krishna Chandra Vs The State of Bihar and Others
Patna High Court · (2000) 4 PLJR 783
High Courts16 Mar 2000Allowed
Jagdish Prasad Vs Most. Girija Devi
Patna High Court · (2001) 3 PLJR 398
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts16 Mar 2000Allowed
Gadahar Mandal Vs The State of Bihar and Others
Patna High Court · (2000) 3 PLJR 756
Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 27, 29, 32
High Courts16 Mar 2000
Dr. Pramod Kumar Singh Vs State of Bihar and Others
Patna High Court · (2000) 3 BLJR 1925 : (2001) 1 PLJR 334
High Courts15 Mar 2000Dismissed
Pooja Food Products (P) Ltd. Vs Bihar State Agriculture Marketing Board and Others
Patna High Court · (2000) 3 PLJR 163
Bihar Agricultural Produce Markets Act, 1960 — Section 27A, 27B
High Courts15 Mar 2000Allowed
Mohammed Yawar Yunus Vs Md. Yasum Yunus and Others
Patna High Court · (2000) 2 PLJR 568
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 47
High Courts15 Mar 2000Allowed
Surendra Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2000) 3 PLJR 94
Bihar Service Code, 1952 — Rule 76
High Courts15 Mar 2000Dismissed
Anil Kumar Yadav Vs The Election Commission of India and Others
Patna High Court · (2001) 3 PLJR 171
Conduct of Elections Rules, 1961 — Rule 86, 89, 89(4), 89(5), 89(6)Representation of the People Act, 1951 — Section 10A, 77, 77(1), 78
High Courts15 Mar 2000Dismissed
Laldeo Singh and Kuardeo Singh Vs State of Bihar and Others
Patna High Court · (2000) 2 PLJR 454
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 380, 448, 465, 467
High Courts15 Mar 2000Dismissed
Deepak Jaiswal Vs Bihar State Electricity Board and Others
Patna High Court · (2000) 2 PLJR 380
High Courts14 Mar 2000Dismissed
Nawal Kishore Lal Vs The State of Bihar and Others
Patna High Court · (2000) 2 PLJR 369
Bihar Service Rules, 1952 — Rule 97Penal Code, 1860 (IPC) — Section 409, 420
High Courts14 Mar 2000Dismissed
Seikh Haidar Zan Vs Md. Yusuf Ansari and Another
Patna High Court · (2000) 2 PLJR 338
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10, 10(2), 10(6), 103B, 10ABihar Tenancy (Amendment) Act, 1970 — Section 109Bihar Tenancy Act, 1885 — Section 109