High Courts07 Mar 2000Dismissed
Prithawi Nath Ram Vs The State of Bihar and Others
Patna High Court · (2000) 2 PLJR 860
Bihar Police Manual, 1978 — Rule 645, 646, 660, 660C, 724A
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,631 of 2,661
High Courts06 Mar 2000Allowed
Medical College Hospital and Public Health Laboratory Technologists Association, Darbhanga and Others Vs The State of Bihar and Others
Patna High Court · (2000) 4 PLJR 226
High Courts06 Mar 2000Dismissed
Rudra Nand Mishra Vs The Union of India and Others
Patna High Court · (2000) 3 PLJR 80
High Courts06 Mar 2000Allowed
Sheikh Allauddin and Others Vs State of Bihar and Others
Patna High Court · (2000) 2 BLJR 1084
Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 28
High Courts06 Mar 2000Allowed
Smt. Meera Devi and Others Vs Union of India (UOI) and Others
Patna High Court · (2000) 2 BLJR 828 : (2000) 2 PLJR 314
Army Act, 1950 — Section 106, 142, 39
High Courts06 Mar 2000
Smt. Meena Devi Vs Union of India (UOI) and Others
Patna High Court · (2000) 2 BLJR 1097 : (2000) 4 PLJR 228 : (2000) 2 PLJR 314
High Courts06 Mar 2000Allowed
Shree Durga Iron Mill Vs State of Bihar and Others
Patna High Court · (2000) 2 BLJR 1271 : (2000) 2 PLJR 761 : (2000) 2 PLJR 760
High Courts06 Mar 2000Allowed
Ram Roy and Others Vs State of Bihar
Patna High Court · (2000) 2 BLJR 1252
Penal Code, 1860 (IPC) — Section 147, 149, 302, 323
High Courts06 Mar 2000Dismissed
S.K.G. Consolidated Limited Vs The State of Bihar and Others
Patna High Court · (2000) 2 PLJR 145
Bihar and Orissa Excise Act, 1915 — Section 22, 7(2)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 15(1), 22, 22(1), 25
High Courts05 Mar 2000Dismissed
Dr. Rajat Charan Vs Patna University and Others
Patna High Court · (2000) 2 PLJR 497
High Courts04 Mar 2000Allowed
Nawal Kishore Singh Vs State of Bihar and Others
Patna High Court · (2000) 3 PLJR 111
Penal Code, 1860 (IPC) — Section 120(B), 409, 420, 467, 468
High Courts03 Mar 2000Dismissed
Mahadeo Singh Vs Agricultural Produce Market Committee and Others
Patna High Court · (2000) 3 PLJR 197
High Courts03 Mar 2000Allowed
Vishwanath Ojha Vs The State of Bihar and Others
Patna High Court · (2000) 2 PLJR 289
Penal Code, 1860 (IPC) — Section 380, 395, 457Police Service (Appointment by Promotion) Regulations, 1955 — Regulation 4
High Courts03 Mar 2000Dismissed
S.M. Haque Vs Hon''ble High Court of Judicature at Patna and Others
Patna High Court · (2000) 3 PLJR 431
Bihar Service Code, 1952 — Rule 73, 74Civil Services (Classification, Control and Appeal) Rules — Rule 49, 55Constitution of India, 1950 — Article 311
High Courts03 Mar 2000Allowed
Deep Narayan Yadav and Others Vs State of Bihar and Another
Patna High Court · (2001) CriLJ 2815 : (2000) 2 PLJR 628
Criminal Procedure Code, 1973 (CrPC) — Section 173, 190(1), 239, 319, 397Penal Code, 1860 (IPC) — Section 379, 420
High Courts03 Mar 2000Allowed
Prof. Sheo Prakash Singh Vs The Secretary, Governing Body, Jublee College and Others
Patna High Court · (2000) 2 BLJR 1527
High Courts03 Mar 2000Allowed
Tarkeshwar Prasad Vs Bihar State Electricity Board and Others
Patna High Court · (2000) 2 BLJR 1045 : (2001) 2 PLJR 39
High Courts02 Mar 2000Dismissed
Dinesh Prasad Singh and Others Vs The State of Bihar and Others
Patna High Court · (2000) 3 PLJR 788
Bihar Service Code, 1952 — Rule 54Constitution of India, 1950 — Article 14, 16, 226
High Courts02 Mar 2000Dismissed
A.D. Wire Pvt. Ltd. and Others Vs The State of Bihar and Others
Patna High Court · (2000) 03 PAT CK 0074
High Courts02 Mar 2000
Dhiren Sada @ Dhirendra Sada Vs The State of Bihar
Patna High Court · (2000) CriLJ 3418
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 366, 376, 458