High Courts03 Feb 2000Allowed
Prabhat Bhushan and Others Vs The State of Bihar and Uday Narain Shukla
Patna High Court · (2000) 4 PLJR 44
Criminal Procedure Code, 1973 (CrPC) — Section 156Penal Code, 1860 (IPC) — Section 120B, 420, 468
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,640 of 2,661
High Courts02 Feb 2000Dismissed
Rajdeo Sharma Vs The State of Bihar
Patna High Court · (2000) 02 PAT CK 0160
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
High Courts02 Feb 2000Allowed
Mostt. Markhi Devi and Others Vs Ram Charan Mahto and Others
Patna High Court · (2000) 3 PLJR 98
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts02 Feb 2000Allowed
Ashwani Kumar Gupta Vs State of Bihar and Others
Patna High Court · AIR 2000 Patna 154 : (2000) 48 BLJR 883 : (2000) 2 PLJR 221
Bihar Public Land Encroachment Act, 1956 — Section 6
High Courts02 Feb 2000Dismissed
Mahboob Alam and Others Vs Khatiza Khatoon and Others
Patna High Court · (2000) 2 BLJR 893
Trusts Act, 1882 — Section 82
High Courts02 Feb 2000Allowed
Ramashish Choudhary and Others Vs State of Bihar and Another
Patna High Court · (2000) 2 PLJR 243
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 182, 211, 420, 465
High Courts01 Feb 2000
Kamleshwari Pandit Vs Tilka Manjhi Bhagalpur University and others
Patna High Court · (2000) 1 PLJR 1024
High Courts01 Feb 2000
Rajesh Kumar Gupta and Others Vs State of Bihar and Others
Patna High Court · (2000) 1 PLJR 1022
High Courts01 Feb 2000Allowed
Dr. Ram Sewak Singh Vs The State of Bihar and Others
Patna High Court · (2000) 4 PLJR 104
High Courts01 Feb 2000Allowed
Kamakshi Worah Vs Vinoba Bhave University and Others
Patna High Court · AIR 2000 Patna 334 : (2000) 2 PLJR 578
Constitution of India, 1950 — Article 226
High Courts01 Feb 2000Dismissed
Ramachandran K. Vs UCO Bank and Others
Patna High Court · (2000) 48 BLJR 1789 : (2001) 88 FLR 55 : (2002) 4 LLJ 729 : (2000) 2 PLJR 503
Constitution of India, 1950 — Article 14
High Courts01 Feb 2000Allowed
Baldeo Choudhary and Others Vs State of Bihar and Others
Patna High Court · (2000) 2 BLJR 888 : (2000) 1 PLJR 914
Constitution of India, 1950 — Article 14, 16, 161
High Courts01 Feb 2000Dismissed
Shashikant Mowar @ Bidur and Others Vs The State of Bihar
Patna High Court · (2000) 3 PLJR 268
Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 109, 403, 494, 498A
High Courts01 Feb 2000Dismissed
Shri Rounak Lal Vs The State of Bihar and Others
Patna High Court · (2000) 1 PLJR 1078
Constitution of India, 1950 — Article 14, 16
High Courts31 Jan 2000Allowed
Geeta Devi and Vijay Singh Vs State of Bihar
Patna High Court · (2001) 1 PLJR 647
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 468, 468(2), 473Suppression of Immoral Traffic in Womemand Girls Act, 1956 — Section 3, 4
High Courts31 Jan 2000Allowed
Fakruddin Ali Ahmad @ Fakru Vs The State of Bihar and Others
Patna High Court · (2000) 2 PLJR 167
Bihar Control of Crimes Act, 1981 — Section 12(2), 12(3), 17, 21(1), 22Constitution of India, 1950 — Article 22(5)
High Courts31 Jan 2000
Sri Basudeo Jha and Others Vs Baidya Nath Mishra and Others
Patna High Court · (2000) 4 PLJR 207
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts31 Jan 2000Allowed
The Union of India (UOI) Vs Shyamanand Pathak and Others The State of Bihar and Others Vs The Union of India (UOI)
Patna High Court · (2000) 3 PLJR 515
High Courts31 Jan 2000
Prof. (Dr.) Sunil Kumar Sinha Vs Veer Kuer Singh University and Others
Patna High Court · (2000) 1 PLJR 988