High Courts21 Jan 2000
Ram Ashish Singh Vs State of Bihar and Others
Patna High Court · (2000) 3 PLJR 69
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,642 of 2,661
High Courts21 Jan 2000Allowed
Dinanath Yadav and Others Vs Smt. Kusum Devi and Others
Patna High Court · (2000) 2 BLJR 910 : (2000) 2 PLJR 522
High Courts21 Jan 2000Dismissed
Smt. Sano Devi and Others Vs Smt. Rajo Devi and Others Lakho Singh Vs Sano Devi and Others
Patna High Court · (2000) 2 BLJR 901
Specific Relief Act, 1963 — Section 34, 36, 42
High Courts21 Jan 2000Allowed
Vidyapati Cold Storage Pvt. Ltd. and Another Vs State of Bihar and Others
Patna High Court · (2000) 2 BLJR 878 : (2000) 2 PLJR 102
Essential Commodities Act, 1955 — Section 3
High Courts21 Jan 2000Dismissed
Raman Kumar Srivastava Vs The Birsa Agriculture University and Others
Patna High Court · (2000) 2 BLJR 859
High Courts21 Jan 2000Allowed
Punit Mandal and Others Vs State of Bihar
Patna High Court · (2000) CriLJ 1537
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts21 Jan 2000Dismissed
Rama Nand Prasad Singh Vs Vidya Sagar Nishad
Patna High Court · AIR 2000 Patna 262
Representation of the People Act, 1951 — Section 100(2), 36, 80, 80A, 81
High Courts21 Jan 2000Dismissed
Ramanand Yadav Vs Vijay Singh Yadav and Others
Patna High Court · AIR 2000 Patna 244
Conduct of Elections Rules, 1961 — Rule 56(2)Constitution of India, 1950 — Article 226, 324Representation of the People Act, 1951 — Section 100, 58, 64A, 82
High Courts21 Jan 2000Allowed
State Bank of India Vs State of Bihar and Others
Patna High Court · (2000) 2 BLJR 942
Constitution of India, 1950 — Article 226, 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 18, 19, 3, 31
High Courts21 Jan 2000Allowed
New India Assurance Co. Ltd. Vs Suraj Hembran and Others
Patna High Court · (2000) 3 BLJR 1883
High Courts21 Jan 2000Allowed
Keshav Choudhary and Others Vs State of Bihar
Patna High Court · (2000) CriLJ 3705 : (2000) 3 PLJR 220 : (2001) 1 RCR(Criminal) 22
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 397, 401, 540Penal Code, 1860 (IPC) — Section 307, 323, 325, 34, 341
High Courts21 Jan 2000Allowed
Badiuzzaman Vs The Bihar State Electricity Board and others
Patna High Court · (2000) 4 PLJR 403
High Courts21 Jan 2000
Ram Ashish Singh Vs State of Bihar and others
Patna High Court · (2000) 3 PLJR 69
High Courts21 Jan 2000
Mohammad Hasnain and Another Vs The State of Bihar and Others
Patna High Court · (2000) 1 PLJR 901
High Courts20 Jan 2000Allowed
Brij Mohan Mishra Vs State of Bihar and Others
Patna High Court · (2000) 3 PLJR 3
High Courts20 Jan 2000Allowed
Sisir Kumar Sinha Vs The General Insurance Corporation of India and Others
Patna High Court · (2001) 3 PLJR 191
High Courts20 Jan 2000Allowed
Pujari Yadav and Others Vs State of Bihar
Patna High Court · (2000) 2 BLJR 958
Penal Code, 1860 (IPC) — Section 395
High Courts20 Jan 2000Allowed
Sunita Devi Vs State of Bihar and Others
Patna High Court · (2000) 2 PLJR 566
Constitution of India, 1950 — Article 21, 226
High Courts20 Jan 2000Allowed
Abdul Mannan Vs Saira Khatoon
Patna High Court · (2001) 1 DMC 387 : (2000) 2 PLJR 320 : (2000) 3 RCR(Criminal) 393
Criminal Procedure Code, 1973 (CrPC) — Section 125Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3(1)Waqf Act, 1954 — Section 4, 7
High Courts20 Jan 2000Allowed
Ram Abhilash Dubey and Another Vs The State of Bihar and Others
Patna High Court · AIR 2000 Patna 131 : (2000) 48 BLJR 936 : (2000) 1 PLJR 992
Bihar Cinemas (Regulation) Act, 1954 — Section 3Bihar Cinemas (Regulation) Rules, 1974 — Rule 26