High Courts18 Jan 2000Dismissed
Hira Ravidas Vs State of Bihar
Patna High Court · (2000) 2 BLJR 973 : (2000) 4 PLJR 439
Electricity Act, 2003 — Section 3, 7
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,644 of 2,661
High Courts18 Jan 2000Dismissed
Nand Kishore Prasad and Others Vs State of Bihar
Patna High Court · (2000) CriLJ 5079
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 154, 162Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts18 Jan 2000Dismissed
Ramashray Singh and Others Vs State of Bihar
Patna High Court · (2000) 2 BLJR 831
Penal Code, 1860 (IPC) — Section 147, 149, 323, 435, 436
High Courts18 Jan 2000
Smt. Sharda Devi Vs Managing Director, Bihar State Housing Board, Patna and Others
Patna High Court · AIR 2000 Patna 284
Bihar State Housing Board Act, 1982 — Section 28, 29
High Courts18 Jan 2000Dismissed
Rajendar Singh and Another Vs State of Bihar
Patna High Court · (2000) CriLJ 1844
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts18 Jan 2000Dismissed
Md. Masood Akhtar and Vs State of Bihar
Patna High Court · (2000) CriLJ 4282
Arms Act, 1959 — Section 27Constitution of India, 1950 — Article 258(1)Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts18 Jan 2000Dismissed
Janardan Singh Vs State of Bihar and Others
Patna High Court · (2000) 2 BLJR 1132 : (2000) 4 PLJR 19
Constitution of India, 1950 — Article 14, 16, 39
High Courts18 Jan 2000Dismissed
Yadu Yadav and Others Vs State of Bihar
Patna High Court · (2000) 1 BLJR 763
Criminal Procedure Code, 1973 (CrPC) — Section 322Penal Code, 1860 (IPC) — Section 149, 307, 323, 324, 380
High Courts17 Jan 2000Dismissed
Ram Balak Singh Vs The Chairman, Bihar State Road Transport Corporation and Others
Patna High Court · (2000) 1 PLJR 1027
High Courts17 Jan 2000
Ashok Kumar Singh Vs Bihar Industrial and Technical Consultancy Organisation Ltd. and Others
Patna High Court · (2000) 87 FLR 835 : (2002) 4 LLJ 820
Constitution of India, 1950 — Article 12
High Courts17 Jan 2000
Binod Kumar Sharma Vs New India Assurance Co. Ltd. and Another
Patna High Court · (2002) ACJ 627 : (2000) 48 BLJR 1772
High Courts17 Jan 2000Allowed
Mokhtar Singh Vs State of Bihar
Patna High Court · (2000) 2 PLJR 158
Criminal Procedure Code, 1973 (CrPC) — Section 319Explosive Substances Act, 1908 — Section 3, 5Penal Code, 1860 (IPC) — Section 302
High Courts17 Jan 2000Dismissed
Bihari Lal Monka and Vs Govt. of India and Others etc.
Patna High Court · AIR 2000 Patna 295
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 5
High Courts14 Jan 2000
The Peerless General Finance and Investment Co. Ltd and Others Vs The Presiding Officer, Labour Court, Purnea and Others
Patna High Court · (2000) 1 PLJR 926
Bihar Shops and Establishments Act, 1953 — Section 26, 26(2), 26(5)Industrial Disputes Act, 1947 — Section 33(A)
High Courts14 Jan 2000Dismissed
Nitya Nand Dubey Vs Om Prakash Choudhary and Others
Patna High Court · (2000) 2 BLJR 841
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 149, 302, 439
High Courts14 Jan 2000Allowed
Kamleshwari Paswan and Another Vs State of Bihar
Patna High Court · (2000) 2 BLJR 1186
Penal Code, 1860 (IPC) — Section 145, 147, 148, 307, 447
High Courts14 Jan 2000Allowed
Salim Khan @ Shamim Khan and Others Vs State of Bihar
Patna High Court · (2000) CriLJ 1546 : (2000) 2 PLJR 1
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 148, 302, 307
High Courts14 Jan 2000Allowed
Surendra Prasad Singh and Others Vs State of Bihar and Another
Patna High Court · (2000) 48 BLJR 1119 : (2000) 86 FLR 258 : (2000) 2 LLJ 1210 : (2000) 4 PLJR 198
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14AA
High Courts14 Jan 2000Dismissed
Lakshmipati Sahai and Others Vs State of Bihar
Patna High Court · (2000) 48 BLJR 758 : (2000) CriLJ 1959
Criminal Procedure Code, 1973 (CrPC) — Section 144, 164Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts14 Jan 2000Allowed
Nirmal Kumar Ghosh and Vs Sub-Divisonal Magistrate, Jamshedpur and Others
Patna High Court · AIR 2000 Patna 141 : (2005) 4 JCR 303
Bihar and Orissa Municipal Act, 1922 — Section 194Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)