High Courts13 Jan 2000Dismissed

Bishwanath Singh Vs Birsai Bhagat

Patna High Court · (2000) 2 PLJR 161

Bihar and Orissa Municipal Survey Act, 1920 — Section 9Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 166, 167, 218, 384
High Courts12 Jan 2000Allowed

Shridhar Koeri Vs State of Bihar

Patna High Court · (2001) 1 BLJR 160 : (2000) 3 PLJR 295

Arms Act, 1959 — Section 25, 26, 27, 35Evidence Act, 1872 — Section 108Penal Code, 1860 (IPC) — Section 399, 402