High Courts20 Jul 2000Allowed
Jireshwar Mahto and Another Vs Mathura Singh and Another
Patna High Court · (2001) 1 BLJR 344
Criminal Procedure Code, 1973 (CrPC) — Section 145, 397, 401
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,608 of 2,661
High Courts20 Jul 2000Dismissed
Shyam Babu Vs State of Bihar and Others
Patna High Court · (2000) 3 BLJR 1955 : (2001) 2 PLJR 161
Constitution of India, 1950 — Article 226
High Courts20 Jul 2000Allowed
Braj Kishore Singh Vs The State of Bihar and Others
Patna High Court · (2000) 4 PLJR 411
High Courts20 Jul 2000
Sheorati Devi Vs State of Bihar
Patna High Court · (2000) 48 BLJR 1708 : (2001) CriLJ 2750
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313, 464, 464(2)Penal Code, 1860 (IPC) — Section 109, 149, 302, 324, 337
High Courts19 Jul 2000Allowed
M/s. Steel Authority of India Ltd., B.S. City, Bokaro Vs M/s. Ispat Engineering and Foundry Works, B.S. City, Bokaro
Patna High Court · (2000) 07 PAT CK 0110
Arbitration Act, 1940 — Section 29, 30(c), 8, 8(c)Civil Procedure Code, 1908 (CPC) — Section 107
High Courts19 Jul 2000Allowed
State of Bihar and Others Vs Harbans Oraon
Patna High Court · (2001) 1 PLJR 102
High Courts19 Jul 2000Dismissed
Gopal Sah Vs Captain Braj Kishore Chaudhary and Others
Patna High Court · (2000) 3 BLJR 1830
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts19 Jul 2000Allowed
Anant Pandey Vs Bihar State Electricity Board and Others
Patna High Court · (2000) 3 BLJR 1817 : (2000) 3 PLJR 698
Constitution of India, 1950 — Article 226, 311
High Courts19 Jul 2000Dismissed
Abdul Mazid and Others Vs State of Bihar and Others
Patna High Court · (2001) 1 BLJR 342
Criminal Procedure Code, 1973 (CrPC) — Section 145, 482
High Courts19 Jul 2000Dismissed
Tarini Sen Das and Others Vs State of Bihar and Another
Patna High Court · (2001) 1 BLJR 293 : (2000) 4 PLJR 722
Criminal Procedure Code, 1973 (CrPC) — Section 161, 190, 200, 202, 204Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts19 Jul 2000
Murali Mahto Vs Premia Devi @ Premia Mehtaine
Patna High Court · (2000) 48 BLJR 2281 : (2001) 2 DMC 438
Criminal Procedure Code, 1973 (CrPC) — Section 127Family Courts Act, 1984 — Section 19(4)
High Courts19 Jul 2000Allowed
Krishna Prasad Vs Gopal Prasad and Others
Patna High Court · (2000) 07 PAT CK 0065
High Courts19 Jul 2000
Most. Rukmini Devi and Others Vs Ashok Kumar Keshari and Others
Patna High Court · (2000) 3 BLJR 1950
Civil Procedure Code, 1908 (CPC) — Section 11(1)(c)
High Courts19 Jul 2000Allowed
Dineshwar Singh Vs Bihar State Electricity Board and Others
Patna High Court · (2000) 4 PLJR 119
Constitution of India, 1950 — Article 309
High Courts19 Jul 2000
Punita Singh Vs The State of Bihar and Others
Patna High Court · (2000) 4 PLJR 714
High Courts18 Jul 2000Dismissed
The Tata Iron and Steel Co. Ltd. Vs The Union of India (UOI) and Others
Patna High Court · (2000) 3 BLJR 2075 : (2000) 125 ELT 221 : (2000) 4 PLJR 444
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts18 Jul 2000Allowed
Mohan Pandey Vs State of Bihar
Patna High Court · (2000) 3 BLJR 1663
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 374Penal Code, 1860 (IPC) — Section 307, 355, 455
High Courts18 Jul 2000Dismissed
Sidheshwar Dubey Vs State of Bihar
Patna High Court · (2000) 3 BLJR 1704
Penal Code, 1860 (IPC) — Section 409Prevention of Corruption Act, 1988 — Section 5
High Courts18 Jul 2000Dismissed
Md. Sadique (in 2448), Md. Amin (in 2446) Vs State of Bihar
Patna High Court · (2000) 4 PLJR 814
Arbitration and Conciliation Act, 1996 — Section 14, 15, 2(1), 2(1)(e), 3(17)
High Courts17 Jul 2000
New India Assurance Company Limited and Another Vs Most. Sapuran Devi and Others
Patna High Court · (2001) 1 ACC 568
Motor Vehicles Act, 1939 — Section 95(2)(a)