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Patna High Court judgments

53,217 judgments · page 1,610 of 2,661

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High Courts11 Jul 2000Dismissed

Ajit Kumar Verma Vs The State of Bihar and Another

Patna High Court · (2001) 1 PLJR 9

Contract Act, 1872 — Section 172Penal Code, 1860 (IPC) — Section 403, 405, 406, 415, 420Transfer of Property Act, 1882 — Section 58
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High Courts10 Jul 2000

Abhay Kumar Verma Vs State of Bihar and others

Patna High Court · (2000) 4 PLJR 733

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High Courts10 Jul 2000

Chaltu Rishi @ Chalittar Rishi and Chunni Rishi Vs The State of Bihar

Patna High Court · (2001) 1 PLJR 76

Penal Code, 1860 (IPC) — Section 302, 34
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High Courts10 Jul 2000Allowed

Swapan Kumar Dhar Vs State of Bihar and Others

Patna High Court · (2000) 3 PLJR 661

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High Courts10 Jul 2000

Birma Industrial and Business Enterprises Private Limited Vs State of Bihar and Others

Patna High Court · (2000) 48 BLJR 2147 : (2000) 4 PLJR 779 : (2006) 143 STC 139

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High Courts10 Jul 2000

Chandrakant Choudhary and Others Vs State of Bihar and Others

Patna High Court · (2000) 3 PLJR 786

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High Courts10 Jul 2000Dismissed

Lakshmi Kant Jha Vs The State of Bihar and Others

Patna High Court · (2001) 1 PLJR 594

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High Courts10 Jul 2000Allowed

Lakhandeo Singh Vs Bihar State Electricity Board and Others

Patna High Court · (2000) 4 PLJR 454

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High Courts10 Jul 2000

Suman Sinha Vs General Manager (Personnel), Punjab National Bank and Others

Patna High Court · (2001) 2 LLJ 642 : (2000) 4 PLJR 122

Life Insurance Corporation Act, 1956 — Section 39, 39(6)Payment of Gratuity Act, 1972 — Section 4
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High Courts09 Jul 2000

Mostt. Rukmini Devi and Others Vs Ashok Kumar Keshari and Others

Patna High Court · (2001) 1 PLJR 575

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)
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High Courts07 Jul 2000Allowed

A. Rab Khan and others Vs State of Bihar and others

Patna High Court · (2000) 4 PLJR 734

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High Courts07 Jul 2000

Jata Shankar Mishra Vs State of Bihar and Others

Patna High Court · (2000) 4 PLJR 319

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High Courts07 Jul 2000

Shiv Kumar Yadav Vs State of Bihar and others

Patna High Court · (2000) 4 PLJR 138

Constitution of India, 1950 — Article 309
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High Courts06 Jul 2000Dismissed

Dr. Hem Shankar Sharma Vs The State of Bihar and Others

Patna High Court · (2000) 4 PLJR 636

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High Courts06 Jul 2000Dismissed

M/s. Bharat Agricultural and Mechanical Engineering Company Vs The State of Bihar and Others

Patna High Court · (2000) 4 PLJR 293

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High Courts06 Jul 2000

Hari Prakash Chawla Vs Union of India and Others

Patna High Court · (2000) 07 PAT CK 0103

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High Courts06 Jul 2000

Ramesh Chandra Tiwary Vs Bihar State Sugar Corporation Ltd. and Others

Patna High Court · (2000) 48 BLJR 1941 : (2000) 87 FLR 803 : (2001) 3 LLJ 1053 : (2000) 4 PLJR 715

Bihar State Sugar Corporation Standing Orders — Section 50, 57
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High Courts06 Jul 2000Dismissed

Jano Yadav and Others Vs State of Bihar and Others

Patna High Court · (2000) 3 BLJR 1724

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High Courts06 Jul 2000Dismissed

Amrendra Singh and Others Vs State of Bihar and Others

Patna High Court · (2000) 4 PLJR 107

Constitution of India, 1950 — Article 14, 16
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High Courts06 Jul 2000

Munika Tirkey Vs State of Bihar and Others

Patna High Court · (2000) 3 BLJR 2145

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