High Courts17 Jul 2000
New India Assurance Company and Another Vs Mostt. Sapuran Devi and Others
Patna High Court · (2001) 1 BLJR 407 : (2000) 4 PLJR 54
Motor Vehicles Act, 1939 — Section 95(2)(a)
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,609 of 2,661
High Courts17 Jul 2000Allowed
Ashok Kumar Singh Vs Bihar Industrial and Technical Consultancy Organisation Ltd. and Others
Patna High Court · (2000) 3 BLJR 1964 : (2000) 4 PLJR 471
Constitution of India, 1950 — Article 12
High Courts17 Jul 2000
New India Assurance Co. Ltd. and Another Vs Most. Sapuran Devi and Others
Patna High Court · (2000) 3 BLJR 1884
Motor Vehicles Act, 1979 — Section 95(2)(a)
High Courts17 Jul 2000Dismissed
Amar Nath Vs The State of Bihar and Indra Shekhar Jha @ Chandrashekhar Jha
Patna High Court · (2001) 1 PLJR 167
Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1), 397, 397(1), 397(2)Essential Commodities Act, 1955 — Section 6, 7Penal Code, 1860 (IPC) — Section 323, 379, 397(1), 397(2), 452
High Courts14 Jul 2000
New India Assurance Co. Ltd. Vs Challa Laxmi Tulsamma and Others
Patna High Court · (2001) 1 ACC 679 : (2002) ACJ 1086 : (2000) 48 BLJR 1903 : (2000) 4 PLJR 52
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Motor Vehicles Act, 1939 — Section 110A
High Courts14 Jul 2000
Usha Beltron Ltd. and Another Vs Bihar State Electricity Board and Another
Patna High Court · (2001) 1 PLJR 304
Army Act, 1950 — Section 130(1)Bar Councils Act, 1926 — Section 10(2)Legal Practitioners Act, 1879 — Section 30
High Courts14 Jul 2000Dismissed
Babu Lal Sah Vs The State of Bihar
Patna High Court · (2000) 3 PLJR 666
Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4
High Courts14 Jul 2000Allowed
Mostt. Imamani and Others Vs State of Bihar and Others
Patna High Court · (2000) 4 PLJR 563
Bihar Bhoodan Yagna Act, 1954 — Section 11, 14, 22
High Courts14 Jul 2000
The State of Bihar and others Vs Vishwanath Mahto and Others (in 941), Pundeo Singh and Others (in 477), Sabitri Devi and Others (in 802)
Patna High Court · (2000) 4 PLJR 717
Constitution of India, 1950 — Article 14, 15(1)
High Courts14 Jul 2000Dismissed
M/s. Barauni Paper Industries Ltd. Vs The Bihar State Electricity Board and Others
Patna High Court · (2000) 4 PLJR 75
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22(1)
High Courts14 Jul 2000Dismissed
Kesho Sao and Another Vs Additional Member, Board of Revenue and Others
Patna High Court · (2000) 4 PLJR 787
Chotanagpur Tenancy Act, 1908 — Section 46(4A)
High Courts14 Jul 2000
Gopal Nag and Another Vs State of Bihar
Patna High Court · (2000) 3 PLJR 802
Constitution of India, 1950 — Article 141, 39Criminal Procedure Code, 1973 (CrPC) — Section 313Juvenile Justice Act, 1986 — Section 2, 2(h), 20, 21, 22
High Courts13 Jul 2000Dismissed
Sk. Ilyas Vs The State of Bihar
Patna High Court · (2000) 4 PLJR 370
Penal Code, 1860 (IPC) — Section 302
High Courts11 Jul 2000Dismissed
Om Prakash Agrawal Vs L.N. Agrawal
Patna High Court · (2000) 07 PAT CK 0074
High Courts11 Jul 2000
Gopal Nag and Another Vs State of Bihar
Patna High Court · (2000) 3 BLJR 2235 : (2000) 3 PLJR 802
Constitution of India, 1950 — Article 141, 39Criminal Procedure Code, 1973 (CrPC) — Section 313Juvenile Justice Act, 1986 — Section 21, 22, 26, 32
High Courts11 Jul 2000Dismissed
Kunwer Panziar @ Kunwer Prasad Vs State of Bihar and Others
Patna High Court · (2001) CriLJ 224
Bihar and Orissa Municipal Act, 1922 — Section 192
High Courts11 Jul 2000Allowed
Md. Farooque Azam Vs The State of Bihar and Others
Patna High Court · (2001) 1 PLJR 561
Penal Code, 1860 (IPC) — Section 120, 120B, 409, 467, 468Prevention of Corruption Act, 1947 — Section 5(1), 5(2)Prevention of Corruption Act, 1988 — Section 13, 13(1)
High Courts11 Jul 2000
National Insurance Company Ltd., Chas at Bokaro Vs Surjit Kaur and Others
Patna High Court · (2000) 4 PLJR 109
Motor Vehicles Act, 1939 — Section 96(2)
High Courts11 Jul 2000Dismissed
Qamrunnisa Vs State of Bihar and Another
Patna High Court · (2000) 3 BLJR 2203
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3