COURT ARCHIVE

Patna High Court judgments

53,217 judgments · page 1,607 of 2,661

High Courts27 Jul 2000

N. Gopalaswami, Secretary General, NHRC, New Delhi Vs The State of Bihar and Others

Patna High Court · (2000) 4 PLJR 112

Constitution of India, 1950 — Article 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 210(3)Penal Code, 1860 (IPC) — Section 302, 304, 307, 323, 34

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High Courts26 Jul 2000Allowed

Rajendra Mishra Vs The Bihar State Electricity Board and Others

Patna High Court · (2001) 1 PLJR 457

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High Courts25 Jul 2000

Sidh Nath Prasad Vs State of Bihar and Others

Patna High Court · (2000) 4 PLJR 111

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High Courts25 Jul 2000Dismissed

Rabindra Nath Pandey Vs The State of Bihar and Others

Patna High Court · (2000) 4 PLJR 299

Constitution of India, 1950 — Article 226

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High Courts25 Jul 2000Allowed

Megh Raj Singh Vs The Chairman, Bihar State Electricity Board and Others

Patna High Court · (2000) 3 BLJR 1937 : (2000) 4 PLJR 409

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High Courts25 Jul 2000Dismissed

Sitanshu Bhushan Verma and Others Vs The Union of India (UOI) and Others

Patna High Court · (2001) 1 PLJR 587

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High Courts24 Jul 2000Dismissed

Amresh Prasad Singh and Others Vs Awadh Kishore Verma and Others

Patna High Court · (2000) 3 BLJR 1886

Bihar Money Lenders Act, 1974 — Section 12

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High Courts24 Jul 2000Allowed

Diwakar Prasad Vs Nalanda Gramin Bank and Another

Patna High Court · (2000) 3 BLJR 1991

Constitution of India, 1950 — Article 14

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High Courts24 Jul 2000Dismissed

Gilbert Tigga Vs The State of Bihar and Others

Patna High Court · (2000) 4 PLJR 108

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts24 Jul 2000Allowed

Manoj Kumar Vs State of Bihar and Others

Patna High Court · (2001) 2 BLJR 1279 : (2000) 4 PLJR 73

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High Courts24 Jul 2000Allowed

Arun Kumar Verma and Another Vs Reshmi Devi

Patna High Court · (2000) 4 PLJR 497

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High Courts21 Jul 2000Allowed

Bishundeo Mandal Vs State of Bihar and Others

Patna High Court · (2001) 1 PLJR 383

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High Courts21 Jul 2000Allowed

Deonath Singh Vs The State of Bihar and Others

Patna High Court · (2000) 4 PLJR 244

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High Courts21 Jul 2000Allowed

Shankar Shukla Vs State and Others

Patna High Court · (2001) 2 BLJR 1086 : (2000) 3 PLJR 839

Bihar Tenants Holdings (Maintenance of Records) Act, 1973 — Section 16

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High Courts21 Jul 2000

Kailash Singh Vs State of Bihar and Others

Patna High Court · (2000) 48 BLJR 1927 : (2001) 88 FLR 135 : (2001) 3 LLJ 815 : (2000) 4 PLJR 657

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High Courts21 Jul 2000Dismissed

Subhash Mahto Vs State of Bihar and Others

Patna High Court · (2001) 49 BLJR 282 : (2001) CriLJ 1094 : (2000) 4 PLJR 258

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 167, 207, 209, 209, 309Penal Code, 1860 (IPC) — Section 120B, 302, 34

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High Courts21 Jul 2000