High Courts08 Aug 2000
Santoshi Lal Bajaj Vs The State of Bihar and Others
Patna High Court · (2001) 1 PLJR 56
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,605 of 2,661
High Courts08 Aug 2000
New India Assurance Company Ltd. Vs Zakir Bano Siddiqui and Others
Patna High Court · (2003) 2 ACC 227 : (2001) 2 RCR(Civil) 109
Motor Vehicles Act, 1988 — Section 95
High Courts08 Aug 2000
Bihar Tourism Development Corp. Vs M/s. Roy Construction and Co. and Others
Patna High Court · (2000) 4 PLJR 326
Constitution of India, 1950 — Article 12, 14, 226
High Courts08 Aug 2000
Dr. Nagendra Nath Jha Vs The State of Bihar and Others
Patna High Court · (2001) 1 PLJR 448
Constitution of India, 1950 — Article 226
High Courts08 Aug 2000Dismissed
Iftekhar Alam Vs The Chief General Manager State Bank of India and others
Patna High Court · (2000) 4 PLJR 289
Constitution of India, 1950 — Article 226
High Courts07 Aug 2000Allowed
New India Assurance Company Limited Vs Dr. Madan Kumar Sinha and Another
Patna High Court · (2001) 1 PLJR 25
Central Motor Vehicles Rules, 1989 — Regulation 2Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Motor Vehicles Act, 1988 — Section 95(2)
High Courts04 Aug 2000Allowed
Taruna Mishra Vs State of Bihar and Others
Patna High Court · (2001) 49 BLJR 312 : (2001) 2 DMC 180
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 419, 420, 498A
High Courts04 Aug 2000Dismissed
Ram Charitra Prasad Singh (M.L.A. Hilsa) and Others Vs State of Bihar and Others
Patna High Court · AIR 2001 Patna 46 : (2000) 86 FLR 531 : (2001) 1 PLJR 67
Constitution of India, 1950 — Article 226
High Courts04 Aug 2000Dismissed
New India Assurance Co. Ltd. and Others and Md. Hyder Ali Vs Laxmi Devi and Others
Patna High Court · (2000) 3 BLJR 2376 : (2001) 1 PLJR 44
Evidence Act, 1872 — Section 63Motor Vehicles Act, 1988 — Section 95
High Courts04 Aug 2000Allowed
Benu Krishna Mandal and Others Vs State of Bihar
Patna High Court · (2001) 1 BLJR 346
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 287, 288, 337
High Courts04 Aug 2000Dismissed
Awadhesh Kumar Sinha Vs State of Bihar and Another
Patna High Court · (2000) 4 PLJR 629
Criminal Procedure Code, 1973 (CrPC) — Section 192, 202Hindu Marriage Act, 1955 — Section 13(1)Penal Code, 1860 (IPC) — Section 499, 500, 504
High Courts03 Aug 2000Dismissed
Abdul Manan Vs Mosharraf Ali and Others
Patna High Court · (2001) 1 PLJR 349
Benami Transactions (Prohibition) Act, 1988 — Section 4(1), 4(2)
High Courts03 Aug 2000Allowed
Devendra Singh Vs Union of India (UOI) and Others
Patna High Court · (2000) 3 BLJR 1986 : (2001) 1 PLJR 339
High Courts03 Aug 2000Dismissed
Binod Kumar Poddar Vs State of Bihar and Others
Patna High Court · (2000) 3 BLJR 1988 : (2001) 3 PLJR 293
High Courts02 Aug 2000Allowed
Marsingh Narayan Sinha Vs Bharat Coking Coal Limited and Another
Patna High Court · (2000) 48 BLJR 2272 : (2002) 4 LLJ 630 : (2001) 1 PLJR 51
Penal Code, 1860 (IPC) — Section 323, 341, 447
High Courts02 Aug 2000
Maha Kali Milling Co. (P) Ltd. Vs Bihar State Agriculture Marketing Board and Others
Patna High Court · AIR 2001 Patna 70 : (2000) 4 PLJR 590
Bihar Agricultural Produce Markets Act, 1960 — Section 27A, 9
High Courts02 Aug 2000Dismissed
Sudhir Kumar Singh and Others Vs State of Bihar and Others
Patna High Court · (2001) CriLJ 89 : (2000) 4 PLJR 245
Constitution of India, 1950 — Article 226
High Courts02 Aug 2000Allowed
Kailash Singh Vs State of Bihar and Others
Patna High Court · (2000) 3 BLJR 1994 : (2001) 1 PLJR 341
Constitution of India, 1950 — Article 14, 311
High Courts02 Aug 2000
Narendra Kumar Singh Vs Sate of Bihar and Others
Patna High Court · (2000) 3 PLJR 835
High Courts01 Aug 2000Dismissed
Parimal Gorai Vs State of Bihar and Another
Patna High Court · (2001) 1 BLJR 579
Criminal Procedure Code, 1973 (CrPC) — Section 164, 482Penal Code, 1860 (IPC) — Section 323, 376, 415, 417, 420