High Courts01 Aug 2000
Mrs. Kamlesh Dhawan @ Dhawan and Others Vs The Oriental Fire and General Insurance Co. Ltd. and Others
Patna High Court · (2000) 3 BLJR 2277
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,606 of 2,661
High Courts01 Aug 2000
Prafulla Narain Dwary Vs Nil Narain Dwary and Another
Patna High Court · (2001) 1 PLJR 600
High Courts31 Jul 2000Allowed
Management of M/s. Usha Breco Ltd. Vs Presiding Officer, Labour Court, Jamshedpur and Others
Patna High Court · (2000) 4 PLJR 729
Industrial Disputes Act, 1947 — Section 11A
High Courts31 Jul 2000Allowed
Smt. Hemlata and Others Vs Satya Narain Kandu
Patna High Court · (2001) 1 BLJR 771
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1, Order 37 Rule 1(2)(b)(i), Order 37 Rule 2
High Courts31 Jul 2000Dismissed
Sidheshwar Nath Pandey Vs The State of Bihar and Others
Patna High Court · (2000) 4 PLJR 49
Constitution of India, 1950 — Article 142
High Courts31 Jul 2000Dismissed
P.K. Press Metal (P) Ltd. Vs Regional Provident Fund Commissioner and Others
Patna High Court · (2001) 1 LLJ 542 : (2000) 4 PLJR 754
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16(1)
High Courts31 Jul 2000Dismissed
Telanga Munda Vs State of Bihar
Patna High Court · (2001) 49 BLJR 383 : (2001) CriLJ 3094 : (2001) 4 RCR(Criminal) 88
Penal Code, 1860 (IPC) — Section 314
High Courts31 Jul 2000Dismissed
Saroj Tirkey Vs State of Bihar
Patna High Court · (2001) 1 BLJR 288
Penal Code, 1860 (IPC) — Section 342, 376
High Courts31 Jul 2000
Dr. Joycee Jones @ Joycee Jones Vs The State of Bihar and Others
Patna High Court · (2000) 07 PAT CK 0010
High Courts29 Jul 2000
In the matter of Suo Motu action by the High Court of Judicature at Patna and in Re: the matter of the citizens of the District of Jehanabad Vs The State of Bihar
Patna High Court · (2000) 4 PLJR 453
High Courts28 Jul 2000
Rahul Pratap Singh Vs State of Bihar and Others
Patna High Court · (2000) 4 PLJR 513
High Courts28 Jul 2000Allowed
Md. Mustafa Abbasi Vs Chairman, State Bank of India and Others
Patna High Court · (2001) 2 LLJ 650 : (2000) 4 PLJR 639
State Bank of India (Supervisory Staff) Service Rules, 1975 — Rule 49
High Courts28 Jul 2000Allowed
Ganesh Prasad Shukla Vs State of Bihar
Patna High Court · (2000) 48 BLJR 2366 : (2000) CriLJ 4841
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5(2)
High Courts28 Jul 2000Allowed
Gopin Soren Vs The State of Bihar
Patna High Court · (2000) 4 PLJR 474
Penal Code, 1860 (IPC) — Section 302
High Courts28 Jul 2000Allowed
Jamal Ahmad Vs The Administration, Patna Municipal Corporation and Others
Patna High Court · (2001) 1 PLJR 241
Contract Act, 1872 — Section 23
High Courts27 Jul 2000Allowed
Akhileshwar Singh Vs The State of Bihar
Patna High Court · (2000) 4 PLJR 373
Criminal Procedure Code, 1973 (CrPC) — Section 288Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts27 Jul 2000
Shobh Nath Singh @ Shobh Nath Ahir and Another Vs State of Bihar
Patna High Court · (2000) 3 BLJR 1678
Penal Code, 1860 (IPC) — Section 396
High Courts27 Jul 2000
Jai Prakash Prasad Vs State of Bihar and Others
Patna High Court · (2000) 3 BLJR 1939 : (2001) 1 PLJR 69
High Courts27 Jul 2000
Bechan Paswan Vs State of Bihar
Patna High Court · (2001) 1 PLJR 296
Criminal Procedure Code, 1973 (CrPC) — Section 161, 364, 374(2)Evidence Act, 1872 — Section 32(1)Penal Code, 1860 (IPC) — Section 302, 34, 364