High Courts29 Jun 2000
Md. Daud and Others Vs State of Bihar and Others
Patna High Court · (2000) 4 PLJR 94
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,612 of 2,661
High Courts29 Jun 2000Allowed
Steel Authority of India Ltd., Bokaro Vs Ispat Engineering and Foundry Works, Bokaro
Patna High Court · AIR 2000 Patna 304 : (2000) 48 BLJR 1895 : (2001) 1 PLJR 474
Arbitration Act, 1940 — Section 16
High Courts29 Jun 2000Allowed
Ram Awadhesh Sharma Vs The State of Bihar and Others
Patna High Court · (2000) 4 PLJR 83
Constitution of India, 1950 — Article 14
High Courts29 Jun 2000Dismissed
Rambha Devi Vs State of Bihar and Another
Patna High Court · (2000) 3 BLJR 2105
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts28 Jun 2000
Mamta Varma Vs Dr. Jay Prakash Varma
Patna High Court · (2000) 3 PLJR 737
Hindu Marriage Act, 1955 — Section 13, 9
High Courts28 Jun 2000Dismissed
J.N. Singh Vs State of Bihar and Others
Patna High Court · (2000) 3 BLJR 2297 : (2000) 4 PLJR 785
Constitution of India, 1950 — Article 226, 227
High Courts28 Jun 2000Dismissed
Patna Municipal Corporation Vs Kalawati Devi and Others
Patna High Court · (2001) ACJ 2074 : (2000) 48 BLJR 1739
Motor Vehicles Act, 1988 — Section 140
High Courts28 Jun 2000
Subhadra Sinha Vs State of Bihar and Others
Patna High Court · (2001) 1 PLJR 129
High Courts28 Jun 2000
Manager of Kargali Colliery Vs The State of Bihar and Others
Patna High Court · AIR 2001 Patna 10 : (2000) 3 PLJR 758
Standards of Weights and Measures (Enforcement) Act, 1985 — Section 2, 24
High Courts28 Jun 2000Dismissed
S.K.G. Consolidated Ltd. Vs State of Bihar and Others
Patna High Court · (2001) 3 LLJ 944 : (2000) 4 PLJR 187
Industrial Disputes Act, 1947 — Section 25N
High Courts28 Jun 2000
Surendra Prasad Vs State of Bihar and Others
Patna High Court · (2000) 3 PLJR 484
High Courts27 Jun 2000Allowed
Chandan Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2000) 4 PLJR 362
High Courts27 Jun 2000Allowed
Shri. Shambhunath Prasad Vs The State of Bihar and Others
Patna High Court · (2000) 4 PLJR 358
High Courts27 Jun 2000Dismissed
Satyendra Kumar Sinha Vs State of Bihar
Patna High Court · (2000) 2 BLJR 1620 : (2000) 3 PLJR 695
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 419, 420, 467, 468, 471
High Courts27 Jun 2000Allowed
Suresh Sahu and Others Vs State of Bihar
Patna High Court · (2000) 3 BLJR 2336
Penal Code, 1860 (IPC) — Section 201, 302, 304B, 34
High Courts27 Jun 2000Allowed
Kamal Mandal and Others Vs Sri Ragho Mandal and Others
Patna High Court · (2000) 3 BLJR 2172
Limitation Act, 1963 — Article 113
High Courts27 Jun 2000Allowed
Tara Devi Jain Vs Paban Kumar Agarwala and Others
Patna High Court · (2000) 3 PLJR 739
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3, Order 32 Rule 3A
High Courts27 Jun 2000Allowed
Ramesh Chandra Vs The State of Bihar and Others
Patna High Court · (2000) 3 PLJR 394
Bihar Fire Service Act, 1948 — Section 22Constitution of India, 1950 — Article 309
High Courts27 Jun 2000Allowed
Arun Kumar Srivastava Vs The State of Bihar and Others
Patna High Court · (2000) 4 PLJR 500
High Courts26 Jun 2000Dismissed
Ashirvad Enterprises (P) Ltd. Vs The Commissioner of Comm. Taxes and Others
Patna High Court · (2000) 3 PLJR 469
Bihar Finance Act, 1981 — Section 23A, 33(1), 58Bihar Sales Tax Rules, 1959 — Rule 31CBihar Sales Tax Rules, 1983 — Rule 45