High Courts26 Jun 2000
Central Coal Fields Ltd. Vs Union of India and Another
Patna High Court · (2000) 4 PLJR 126
Civil Procedure Code, 1908 (CPC) — Section 80Railway Claims Tribunal Act, 1987 — Section 24Railways Act, 1989 — Section 78(B)
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,613 of 2,661
High Courts26 Jun 2000
Smt. Bela Pandey Vs The State of Bihar and Others
Patna High Court · (2000) 3 PLJR 836
High Courts26 Jun 2000Dismissed
Sukhdeo Sao and Others Vs The State of Bihar and Others
Patna High Court · (2000) 3 PLJR 764
High Courts26 Jun 2000Dismissed
Vivek Arora and Another Vs Patna Regional Development Authority and Others
Patna High Court · (2000) 3 BLJR 1669
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11Bihar Regional Development Authorities Act, 1981 — Section 37(2), 54
High Courts26 Jun 2000Allowed
Pulak Enterprises Vs The Bihar State Electricity Board and Others
Patna High Court · (2000) 3 PLJR 552
Constitution of India, 1950 — Article 14Electricity (Supply) Act, 1948 — Section 18, 49, 49(3), 51, 59
High Courts26 Jun 2000Allowed
Shri Baldeo Mandal Vs State of Bihar and Others
Patna High Court · (2000) 3 BLJR 1649
High Courts26 Jun 2000Dismissed
Prof. Ranjit Singh Gandhi and Others Vs The State of Bihar and Others
Patna High Court · (2000) 3 PLJR 501
Bihar State Universities Act, 1976 — Section 64, 67, 76Constitution of India, 1950 — Article 246, 254Patna University Act, 1976 — Section 64
High Courts26 Jun 2000Allowed
Md. S. Imam Vs Rai Bharat Kumar and Others
Patna High Court · AIR 2000 Patna 321 : (2000) 48 BLJR 1823 : (2000) 3 PLJR 675
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(3), Order 22 Rule 4(4)
High Courts26 Jun 2000
Mcdowell and C. Ltd., Etc. Vs State of Bihar and Others
Patna High Court · (2000) 3 BLJR 1847 : (2000) 3 PLJR 475
Bihar and Orissa Excise Act, 1915 — Section 27, 28, 38
High Courts26 Jun 2000Allowed
Jawahar Lal Ram and Another Vs Bihar College Service Commission and Others
Patna High Court · (2000) 3 BLJR 1735 : (2000) 4 PLJR 478
High Courts26 Jun 2000Dismissed
Jagdish Pandey and Others Vs State of Bihar
Patna High Court · (2000) 3 BLJR 1715
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 154, 157, 162, 164Penal Code, 1860 (IPC) — Section 109, 302, 34, 440
High Courts26 Jun 2000Dismissed
Ashutosh Kumar Vinayak and Others Vs The State of Bihar and Others
Patna High Court · (2000) 3 PLJR 495
Criminal Procedure Code, 1973 (CrPC) — Section 25(3)
High Courts26 Jun 2000Allowed
Sudhir Prasad Singh and Others Vs Rajendra Agriculture University and Others
Patna High Court · (2000) 3 PLJR 765
High Courts26 Jun 2000
Shambhu Mishra and Others Vs The State of Bihar and Others
Patna High Court · (2000) 3 PLJR 488
High Courts23 Jun 2000Dismissed
Vivek Arora and Another Vs The Patna Regional Development Authority and Others
Patna High Court · (2000) 4 PLJR 530
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 99Transfer of Property Act, 1882 — Section 108
High Courts23 Jun 2000Allowed
Suresh Ram and Others Vs The State of Bihar and Others
Patna High Court · (2000) 3 PLJR 391
Bihar Regional Development Authorities Act, 1981 — Section 65Constitution of India, 1950 — Article 226, 227
High Courts23 Jun 2000
Smt. Pratibha Singh Vs The State of Bihar and Others
Patna High Court · (2001) 1 PLJR 50
High Courts23 Jun 2000Allowed
Chitranjan Singh Vs State of Bihar and Others
Patna High Court · (2000) 3 BLJR 1816 : (2000) 4 PLJR 133
High Courts23 Jun 2000
Shiv Shankar Prasad Mahaseth @ Shiv Shankar Mahaseth Vs The State of Bihar and Another
Patna High Court · (2000) 4 PLJR 80
Criminal Procedure Code, 1973 (CrPC) — Section 174, 195, 195(1)(a)Penal Code, 1860 (IPC) — Section 474
High Courts23 Jun 2000Dismissed
Shiv Jatan Pandey and Others Vs State of Bihar
Patna High Court · (2000) 2 BLJR 1576
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 302, 34