High Courts25 May 2000Allowed
Dudhnath Tiwari Vs Jai Prakash University and Others
Patna High Court · (2000) 3 PLJR 744
Bihar State Universities (Amendment) Act, 1993 — Section 15Bihar State Universities Act, 1976 — Section 70B
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,615 of 2,661
High Courts19 May 2000
Amin Ansari Vs The State of Bihar and Others
Patna High Court · (2001) 1 PLJR 722
High Courts19 May 2000Allowed
Ashok Kumar Vs The State of Bihar and Others
Patna High Court · (2001) 1 PLJR 81
Bihar State Universities Act, 1976 — Section 35Constitution of India, 1950 — Article 14, 16
High Courts19 May 2000Allowed
Laljee Yadav Vs State of Bihar and Others
Patna High Court · (2000) 05 PAT CK 0077
High Courts19 May 2000Allowed
Bihari Prasad Singh @ Bihari Babu Vs The State of Bihar and Most. Sumitra Devi
Patna High Court · (2001) 1 PLJR 492
Criminal Procedure Code, 1973 (CrPC) — Section 247, 247(4), 247(5), 256, 258Penal Code, 1860 (IPC) — Section 420
High Courts19 May 2000Dismissed
Munni Devi Vs State of Bihar
Patna High Court · (2000) 3 PLJR 770
Penal Code, 1860 (IPC) — Section 302, 34
High Courts19 May 2000
Shahnaz Bano @ Shahnaz Khan Vs Perves Ahmad Khan and Others
Patna High Court · AIR 2000 Patna 326 : (2000) 4 PLJR 690
Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3, 3(2), 4
High Courts19 May 2000Dismissed
Sagar Suman Vs The State of Bihar and Another
Patna High Court · (2001) 1 PLJR 463
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120(B), 406, 415, 420
High Courts19 May 2000Dismissed
Kumar Bishwa Nath Singh Vs State of Bihar and Others
Patna High Court · AIR 2000 Patna 227 : (2001) 49 BLJR 570 : (2000) 3 PLJR 749
Constitution of India, 1950 — Article 226
High Courts19 May 2000Dismissed
Jaan Mohammad @ Geinivin Daubin and Sheela Bhatt Vs The Union of India and State of Bihar
Patna High Court · (2000) 4 PLJR 487
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 293, 313Customs Act, 1962 — Section 108, 11, 110
High Courts19 May 2000Dismissed
Bikaner-Assam Road India Lines Ltd. Vs The Union of India (UOI) and Others
Patna High Court · (2000) 3 PLJR 614
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 110(1), 110(2), 124, 153General Clauses Act, 1897 — Section 27
High Courts18 May 2000Allowed
Madan Mohan Choudhary Vs The High Court of Judicature at Patna
Patna High Court · (2000) 05 PAT CK 0056
High Courts18 May 2000Allowed
Ajay Kumar and etc. Vs Girijanand Prasad and Another
Patna High Court · (2001) CriLJ 2014 : (2000) 4 PLJR 504 : (2001) 3 RCR(Criminal) 320
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Penal Code, 1860 (IPC) — Section 120B, 323, 34, 365, 368
High Courts17 May 2000Allowed
State of Bihar Vs Ramlu Pandit and Another
Patna High Court · (2000) 2 BLJR 1482
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 324, 34, 354
High Courts17 May 2000Allowed
Kelia Oraon Vs State of Bihar
Patna High Court · (2001) 1 BLJR 386
Penal Code, 1860 (IPC) — Section 302, 304, 323, 337, 34
High Courts17 May 2000Dismissed
Life Insurance Corporation of India and Another Vs Maharajadhiraj Rameshwar Singh Charitable Trust
Patna High Court · (2000) 05 PAT CK 0044
High Courts17 May 2000Dismissed
Rajendra Sharma and Others Vs State of Bihar and Others
Patna High Court · AIR 2001 Patna 92
Motor Vehicles Act, 1988 — Section 86(5)
High Courts17 May 2000Dismissed
All India Kerosene Dealers Federation Vs The Union of India and Others
Patna High Court · (2000) 4 PLJR 443
Limitation Act, 1963 — Section 5
High Courts17 May 2000Dismissed
Deo Kumar Singh Vs State of Bihar and Others
Patna High Court · (2000) 4 PLJR 633
High Courts17 May 2000Allowed
National Insurance Company Ltd. Vs Sitaram Agrawal and Others
Patna High Court · (2000) 3 PLJR 708
Motor Vehicles Act, 1988 — Section 95(2)