High Courts14 Sept 2000Allowed
Maheshwar Sahu Vs State of Bihar
Patna High Court · (2001) 49 BLJR 390 : (2001) CriLJ 1035
Penal Code, 1860 (IPC) — Section 312, 376
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,598 of 2,661
High Courts14 Sept 2000Dismissed
Arvind Kumar Vs The Nalanda Gramin Bank and Others
Patna High Court · (2000) 4 PLJR 837
High Courts14 Sept 2000Dismissed
Ashok Kumar Vs State of Bihar and Others
Patna High Court · (2000) 4 PLJR 799
High Courts14 Sept 2000Dismissed
Dr. Lala Sumnendra Nath Vs State of Bihar and Others
Patna High Court · (2001) 1 BLJR 256
Constitution of India, 1950 — Article 309
High Courts13 Sept 2000Allowed
Bihar State Agriculture Market Committee Employees Association Vs The Bihar State Agriculture Marketing Board and Others
Patna High Court · (2001) 1 PLJR 114
Bihar Agricultural Produce Markets Act, 1960 — Section 2(1), 20(1)Bihar Agricultural Produce Markets Regulations — Regulation 56, 63, 64Bihar Agricultural Produce Markets Rules, 1975 — Rule 64, 66
High Courts13 Sept 2000Allowed
National Insurance Co. Ltd. Vs Madhuri Kuer
Patna High Court · (2001) 1 PLJR 73
Motor Vehicles Act, 1988 — Section 140, 149, 149(2), 163A, 163B
High Courts13 Sept 2000Dismissed
Sukhdeo Bhuiyan Vs State of Bihar
Patna High Court · (2001) 1 BLJR 326
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 376, 379
High Courts13 Sept 2000Allowed
Subhash Kumar Agarwal Vs State of Bihar and Others
Patna High Court · (2000) 48 BLJR 2405 : (2001) CriLJ 415
Bihar Essential Articles (Display of Prices and Stocks) Order, 1977 — Section 6Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7
High Courts13 Sept 2000Dismissed
Brajendra Yadav Vs State of Bihar and Others
Patna High Court · (2001) 1 BLJR 41 : (2000) 4 PLJR 625
High Courts13 Sept 2000Dismissed
Dr. Shivabrata Moulik Vs Patna Regional Development Authority and Others
Patna High Court · (2000) 4 PLJR 542
Bihar Regional Development Authorities Act, 1981 — Section 3B
High Courts13 Sept 2000
Subrato Ghosh Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 273
High Courts12 Sept 2000
New India Assurance Co. Ltd. Vs Shri Madan Goari and Others
Patna High Court · (2001) 1 PLJR 80
Motor Vehicles Act, 1939 — Section 110DMotor Vehicles Act, 1988 — Section 173, 173(1)
High Courts12 Sept 2000Dismissed
Narayan Chandra Mukherjee and Others Vs State of Bihar and Another
Patna High Court · (2001) 1 BLJR 680
Criminal Procedure Code, 1973 (CrPC) — Section 155, 156, 192, 202, 482Penal Code, 1860 (IPC) — Section 120B, 405, 408, 418
High Courts12 Sept 2000Dismissed
Aditya Sahu Vs The State of Bihar
Patna High Court · (2001) 1 BLJR 396
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 337, 354, 373, 376
High Courts11 Sept 2000Dismissed
Ram Laxman Glass (P) Ltd. and Others Vs State of Bihar and Others
Patna High Court · (2001) 1 BLJR 59 : (2000) 4 PLJR 572
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 18, 19, 3, 31
High Courts11 Sept 2000Dismissed
Akchhay Kumar Singh @ Akhchhai Kumar Yadav Vs State of Bihar and Another
Patna High Court · (2000) 3 BLJR 2271 : (2001) 1 PLJR 58
Criminal Procedure Code, 1973 (CrPC) — Section 202
High Courts11 Sept 2000Dismissed
Konda @ Munna Nishad and Others Vs State of Bihar
Patna High Court · (2001) 49 BLJR 401 : (2001) CriLJ 442
Penal Code, 1860 (IPC) — Section 376, 379
High Courts11 Sept 2000Allowed
Prof. Jagannath Poddar Vs Prabhu Dayal Satyanarayan and Others
Patna High Court · (2001) 1 BLJR 536
Civil Procedure Code, 1908 (CPC) — Section 10, 151
High Courts11 Sept 2000Dismissed
Sri Braj Kishore Prasad Singh @ Hirajee Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 586
Contempt of Courts Act, 1971 — Section 15(1), 2
High Courts09 Sept 2000Dismissed
Management of Tata Iron and Steel Co. Ltd. and Another Vs Presiding Officer, Industrial Tribunal and Others
Patna High Court · (2001) 1 LLJ 1315
Constitution of India, 1950 — Article 226Contract Labour (Regulation and Abolition) Act, 1970 — Section 10Industrial Disputes Act, 1947 — Section 10(1)