High Courts26 Sept 2000Dismissed
Rameshwar Prasad Singh and Others Vs State of Bihar and Others
Patna High Court · (2001) 1 PLJR 263
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,596 of 2,661
High Courts26 Sept 2000Allowed
Zubair Alam Vs State of Bihar and Others
Patna High Court · (2001) 1 BLJR 612
Constitution of India, 1950 — Article 226Forest Act, 1927 — Section 33, 41, 42, 52, 53
High Courts26 Sept 2000Dismissed
Mostt. Meena Devi and Others Vs The United India Insurance Co. Ltd. and Others
Patna High Court · (2002) 2 PLJR 494
High Courts26 Sept 2000
Pramod Singh Chandrawanshi Vs State of Bihar and Others
Patna High Court · (2000) 4 PLJR 601
High Courts26 Sept 2000Allowed
Hira Lal and others Vs The State of Bihar
Patna High Court · (2000) 09 PAT CK 0008
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts25 Sept 2000
Mani Kant Chaudhary and Others Vs The State of Bihar
Patna High Court · (2001) 1 PLJR 333
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144
High Courts25 Sept 2000Allowed
Naujadik Yadav and Others Vs State of Bihar
Patna High Court · (2001) 1 BLJR 128
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 324
High Courts22 Sept 2000
SMT. TEJ KUMARI Vs COMMISSIONER OF INCOME TAX and Others, UDAY MISTANA BHANDAR Vs. COMMISSIONER OF INCOME TAX and Others, GOVIND MAHTO V. COMMISSIONER OF INCOME TAX and Others, SARDAR SANTOSH SINGH V. COMMISSIONER OF INCOME TAX and Others
Patna High Court · (2001) 164 CTR 201
Constitution of India, 1950 — Article 133, 136, 141
High Courts22 Sept 2000
Smt. Tej Kumari and Others Vs Commissioner of Income Tax and Others
Patna High Court · (2000) 3 BLJR 2290 : (2000) 164 CTR 201 : (2001) 247 ITR 210 : (2000) 4 PLJR 555 : (2001) 114 TAXMAN 404
Constitution of India, 1950 — Article 133, 136, 141Income Tax Act, 1961 — Section 139, 140, 140A, 142, 143
High Courts22 Sept 2000
Ranjit Kumar Roy Vs The State of Bihar and Others
Patna High Court · (2001) 1 PLJR 1
High Courts21 Sept 2000
Ajoy Kumar Verma Vs Union of India and Others
Patna High Court · (2000) 4 PLJR 660
Constitution of India, 1950 — Article 21, 226, 9Reserve Bank of India Act, 1934 — Section 7
High Courts20 Sept 2000Dismissed
Rajgrihi Rai Vs The State of Bihar and Others
Patna High Court · (2000) 09 PAT CK 0098
Bihar Municipal Officers and Servants Pension Rules, 1987 — Rule 4, 4(1)
High Courts20 Sept 2000Allowed
Kapildeo Singh Vs Hari Singh and Others
Patna High Court · (2000) 3 BLJR 2175
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19
High Courts20 Sept 2000Allowed
Prasad Motor Finance Pvt. Ltd. Vs Sanjay Kumar Sahu and Another
Patna High Court · (2001) 1 BLJR 205 : (2001) 1 PLJR 103
Arbitration and Conciliation Act, 1996 — Section 11
High Courts20 Sept 2000Dismissed
Randhir Singh Vs Central Coalfields Ltd. and Others
Patna High Court · (2001) 1 BLJR 196 : (2001) 1 PLJR 87
Constitution of India, 1950 — Article 226, 227
High Courts20 Sept 2000Dismissed
Ramawatar Kedia Vs Union of India (UOI) and Others
Patna High Court · (2001) 1 BLJR 380 : (2001) 1 PLJR 437
Penal Code, 1860 (IPC) — Section 147, 149, 302
High Courts20 Sept 2000
Pulak Enterprises, Vs Bihar State Electricity Board and Others
Patna High Court · (2001) 1 BLJR 105
High Courts20 Sept 2000Dismissed
National Insurance Co. Ltd. Vs Sidhu Devi and Others
Patna High Court · (2000) 3 BLJR 2165 : (2001) 1 PLJR 72
Motor Vehicles Act, 1988 — Section 140
High Courts20 Sept 2000Allowed
Bam Bam Manjhi, etc. Vs State of Bihar
Patna High Court · (2001) 1 BLJR 137
Penal Code, 1860 (IPC) — Section 302, 34
High Courts20 Sept 2000
Patna City Anchal Matsyajivi Sahyog Samiti Limited Vs The State of Bihar and Others
Patna High Court · (2001) 1 PLJR 558